Basavaraj S/O Nagaraj Shanmukhi vs Bhavya W/O Basavaraj Shanmukhi
2023 Latest Caselaw 3742 Kant

                                                    -1-
                                                       NC: 2023:KHC-D:6354-DB
                                                            MFA No. 100807 of 2021




                           IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                                 DATED THIS THE 27TH DAY OF JUNE, 2023

                                                 PRESENT
                                   THE HON'BLE MR JUSTICE S G PANDIT
                                                    AND
                              THE HON'BLE MR JUSTICE VIJAYKUMAR A.PATIL
                          MISCELLANEOUS FIRST APPEAL NO. 100807 OF 2021 (FC)
                          BETWEEN:

                          BASAVARAJ S/O. NAGARAJ SHANMUKHI
                          AGE:29 YEARS, OCC: COOLIE,
                          R/O: KARAJAGI , HAVERI,
                          TQ AND DIST: HAVERI-581115.
                                                                      ...APPELLANT

                          (BY SRI. SHIVASAI M. PATIL,ADVOCATE)

                          AND:

                          BHAVYA W/O. BASAVARAJ SHANMUKHI,
                          AGE 22 YEARS, OCC: HOUSEHOLD WORK,
                          R/O: KARAJAGI, HAVERI,
                          TQ AND DIST HAVERI
                          NOW AT C/O. YOGISHAPPA
SHIVAKUMAR                S/O. MURAGEPPA BALI
HIREMATH                  KARAJAGI, HAVERI,
                          TQ AND DIST HAVERI-581112.
Digitally signed by
SHIVAKUMAR
HIREMATH
                                                                    ...RESPONDENT
Location: High Court of
Karnataka, Dharwad
Date: 2023.07.03
12:05:15 +0530
                               THIS MISCELLANEOUS FIRST APPEAL IS FILED UNDER
                          SECTION 19(1) OF THE FAMILY COURT ACT, PRAYING TO SET
                          ASIDE THE JUDGMENT AND DECREE PASSED BY THE FAMILY
                          COURT,    HAVERI    IN   OLD    M.C.NO.50/2017,  NEW
                          M.C.NO.04/2020 DATED 18/01/2021 AND TO ALLOW THIS
                          APPEAL BY REMANDING IT TO THE TRIAL COURT TO LEAD
                          WITNESS IN THE INTEREST OF JUSTICE AND EQUITY.
                            -2-
                                NC: 2023:KHC-D:6354-DB
                                    MFA No. 100807 of 2021




     THIS APPEAL, COMING ON FOR ORDER HEARING, THIS
DAY, S G PANDIT J., DELIVERED THE FOLLOWING:

                         ORDER

Memo dated 22.06.2023 is filed seeking leave of this

Court to withdraw the appeal.

Memo is placed on record.

The appeal is dismissed as withdrawn.

Sd/-

JUDGE

Sd/-

JUDGE

BSR