Karnataka High Court
The Commissioner Bengaluru ... vs The State Of Karnataka on 19 June, 2023
Bench: Chief Justice, M.G.S. Kamal
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NC: 2023:KHC:21019-DB
WA No. 297 of 2022
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 19TH DAY OF JUNE, 2023
PRESENT
THE HON'BLE MR PRASANNA B. VARALE, CHIEF JUSTICE
AND
THE HON'BLE MR JUSTICE M.G.S. KAMAL
WRIT APPEAL NO. 297 OF 2022 (LA-BDA)
BETWEEN:
1. THE COMMISSIONER
BENGALURU DEVELOPMENT AUTHORITY
K P WEST
BANGALORE-560 020
REP. BY ITS COMMISSIONER.
2. THE DEPUTY COMMISSIONER
LAND ACQUISITION, BDA
K.P. WEST
Digitally BANGALORE-560 020.
signed by
SUMA B N ...APPELLANTS
Location: (BY SRI. MURUGESH V. CHARATI, ADVOCATE)
High Court
of Karnataka AND:
1. THE STATE OF KARNATAKA
DEPARTMENT OF URBAN DEVELOPMENT
VIKASA SOUDHA
BENGALURU-560 001
REPRESENTED BY ITS UNDER SECRETARY.
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WA No. 297 of 2022
2. SRI B.M. YATHEESH BABU
S/O B.C. MUDDUMARAPPA
AGED ABOUT 48 YEARS
R/AT NO.196, 3RD MAIN ROAD
23RD 'B' CROSS
6TH BLOCK, JAYANAGAR,
BENGALURU-560 082.
3. M.C. DEVAMMA
D/O LATE CHIKKADEVAIAH
AGE: MAJOR
R/AT NO.196, 23RD CROSS
6TH BLOCK, JAYANAGAR
BENGALURU-560 041.
4. B.S. SHAKUNTHALA
D/O LATE SOORAPPA
AGE MAJOR
R/AT NO.973, 4TH MAIN ROAD
II PHASE, SRINIVASA NAGARA
BANASHANKARI IST STAGE
BENGALURU-560 050.
5. A. MARICHOWDA
S/O APPAIAH
AGE: MAJOR
R/AT NO.196/A, 23RD CROSS
6TH BLOCK, JAYANAGAR
BENGALURU-560 041.
6. DR. JOSHANI BAJPA
W/O DR. KIRAN KUMAR
AGED ABOUT 51 YEARS
R/AT NO.102, 34TH CROSS
11TH MAIN ROAD
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WA No. 297 of 2022
JAYANAGAR T BLOCK
BENGALURU-560 041.
7. C. MANJULA
W/O K. MADDURAPPA
AGE: MAJOR
R/AT NO.1880, 41ST 'B' CROSS
18TH MAIN ROAD, 4TH BLOCK
JAYANAGAR
BENGALURU-560 011.
8. CHANDRAKUMARI
W/O B M YATHEESH BABU
AGED ABOUT 42 YEARS
R/AT NO.196, 23RD CROSS
6TH BLOCK, JAYANAGAR
BENGALURU-560 082.
9. SHIVAMMA
W/O LATE PUTTASWAMY
AGED ABOUT 62 YEARS
R/AT NO.104
STAR MUNISWAMY LAYOUT
SARAKKI AGAHARA
20TH MAIN, J P NAGAR 5TH BLOCK
BENGALURU-560 078.
10. R. SHESHADRI
S/O RAJAGOPALACHAR
AGED ABOUT 61 YEARS
R/AT NO.50, KAMADENU
KAMADENU, 2ND CROSS
2ND MAIN SVK LAYOUT
BASAVESHWARA NAGAR
BENGALURU-560 079.
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WA No. 297 of 2022
11. P PUSHPA
D/O LATE PUTTASWAMY
AGED ABOUT 46 YEARS
R/AT NO.5, BWSSB QUARTERS
11TH MAIN ROAD
4TH BLOCK, JAYANAGAR
BENGALURU-560 041.
12. DR VITTAL RAO
S/O SRI VISHNU RAO
AGED ABOUT 44 YEARS
R/AT SAKEEN VILLAGE
KOPPALA TALUK
KOPPALA DISTRICT-583 231.
13. M K RAMA MURTHY
S/O N KESHAVA SHROUTHI
AGED ABOUT 72 YEARS
R/AT NO.35
EDUCATION OFFICES LAYOUT
6TH E MAIN, WEST OF CHORD ROAD
II PHASE, II STAGE
BENGALURU-560 086.
14. C. ASHA
D/O C. CHIDAMBARAM
R/AT NO.220
MEENAKSHI
MAHALAKSHMI LAYOUT
BENGALURU-560 086.
15. M.C. ROOPA
W/O H.V. RAMESHA KUMAR
AGED ABOUT 50 YEARS
R/AT NO.35, 2ND CROSS
NANDA GOKULA EXTENSION
IST MAIN, SHAMPURA
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WA No. 297 of 2022
BENGALURU-560 045.
16. NAGARAJU U K
S/O U K KOTRABASAPPA
AGED ABOUT 53 YEARS
R/AT C/O B S CHANDRASHEKARAPPA
NO.145, NISARGA, 6TH CROSS
BAPUJI LAYOUT (CHANDRA LAYOUT)
VIJAYANAGAR
BENGALURU-560 040.
17. K RAMESH
S/O P S R KANNAN
AGED ABOUT 61 YEARS
R/AT NO.1528
SOUTH END B ROAD
JAYANAGAR 9TH BLOCK EAST
BENGALURU-560 069.
18. AMAR KUMAR
S/O S R VARDARAJ
AGED ABOUT 43 YEARS
R/AT NO.24, 3RD CROSS
LIC COLONY, 3RD BLOCK EAST,
JAYANAGAR
BENGALURU-560 011.
19. HOMBAIAH
S/O RANGAIAH
AGED ABOUT 52 YEARS
R/AT NO.104
SARAKKI TANK
J P NAGAR, 5TH PHASE
BENGALURU-560 078.
20. NARAYANASWAMY
S/O LATE RAMANATHAIAH
AGED ABOUT 60 YEARS
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WA No. 297 of 2022
R/AT NO.79, LIG 4TH STAGE
NEAR RMP KUVEMPUNAGAR
MYSURU-570 023.
21. MAHESH
S/O DEVAIAH
AGED ABOUT 47 YEARS
R/AT NO.32, 5TH CROSS, 5TH MAIN
BANASHANKARI III STAGE
BENGALURU-560 086.
22. NAGENDRA KUMAR
S/O PUTTASWAMY
AGED ABOUT 58 YEARS
R/AT NO.1933, 22ND CROSS
3RD B MAIN, 6TH BLOCK
JAYANAGAR
BENGALURU-560 082.
23. MARIMALLAIAH
S/O CHIKKAMALLE GOWDA
AGED ABOUT 65 YEARS
R/AT NO.13, H BLOCK
BENGALURU DAIRY QUARTERS
BENGALURU-560 018.
24. KANCHANAMALA
D/O LATE RAGHUVEER
AGED ABOUT 51 YEARS
R/AT NO.44-K
APPAIAHYANA LAYOUT, 2ND CROSS
KONANAKUNTE
BENGALURU-560 062.
25. B V PUSHPAVATHI
D/O LATE VEERAPPA
AGED ABOUT 61 YEARS
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WA No. 297 of 2022
R/AT G-22
ARANYA BHAVAN QUARTERS
18TH CROSS, MALLESHWARAM
BENGALURU-560 018.
26. SHYLASHREE
D/O BORAPPA
AGED ABOUT 55 YEARS
R/AT NO.21/2144
(SANTHRUPTHY NAGARA)
KOTHANUR DINNE
J P NAGARA, 7TH PHASE
BENGALURU-560 078.
27. V MOHAN KUMAR RAJU
S/O SHANTHAPPA POOJARI
AGED ABOUT 53 YEARS
R/AT NO.386,
42ND CROSS, IST MAIN
8TH BLOCK, JAYANAGAR
BENGALURU-560 082.
28. DILSHAD WAJID
W/O LATE ABDUL WAJID
AGED ABOUT 54 YEARS
R/AT NO.149, 6TH MAIN
IST BLOCK, JAYANAGAR EAST
OFFICIAL COLONY
BENGALURU-560 011.
29. M SHOUKATH
S/O KHADIR AHMED
AGED ABOUT 73 YEARS
R/AT 278/C, 27TH A CROSS
8TH BLOCK, JAYANAGAR
BENGALURU-560 082.
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30. VENKATESH
S/O S. GIRIYAPPA
AGED ABOUT 43 YEARS
R/AT NO.1933, 22ND CROSS
3RD MAIN, 6TH BLOCK
JAYANAGAR
BENGALURU-560 082.
31. MANJULA DEVI
S/O A MAHENDRA
AGED ABOUT 59 YEARS
R/AT NO.88, 7TH CROSS
2ND MAIN
MANJUNATHA NAGARA
BENGALURU-560 096.
32. SURESH KUMAR
S/O DEVAIAH
AGED ABOUT 48 YEARS
R/AT NO.5,
BWSSB QUARTERS
11TH MAIN ROAD, 4TH T BLOCK
JAYANAGAR
BENGALURU-560 041.
33. N. SRIDHAR
S/O V NAGARAJ
AGED ABOUT 50 YEARS
R/AT NO.34, 31ST A CROSS
JAYANAGAR
BENGALURU-560 082.
34. M. HARSHA
S/O A MAHENDRA
AGED ABOUT 40 YEARS
R/AT NO.88, 7TH CROSS,
2ND MAIN
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WA No. 297 of 2022
MANJUNATHA NAGARA
BENGALURU-560 010.
35. M/s. SURABHI SEVA SANGHA REGD
NO.187, 22ND CROSS, 6TH BLOCK
JAYANAGAR
BANGALORE-560 082
ITS SECRETARY S.SUBHA RAO
S/O LATE KRISHNAMURTHY
R/AT NO.187, 22ND CROSS
6TH BLOCK, JAYANAGAR
BANGALORE-560 082.
...RESPONDENTS
(BY SRI. S.S. MAHENDRA, AGA FOR R1)
WRIT APPEAL FILED UNDER SECTION 4 OF THE
KARNATAKA HIGH COURT ACT PRAYING TO i)SET-ASIDE THE
ORDER DATED 07/04/2021 PASSED BY THE HON'BLE LEARNED
SINGLE JUDGE IN WRIT PETITION NO. 5938/2021 (LA-BDA)
AND ALLOW THE WRIT APPEAL BY DISMISSING THE WRIT
PETITION. ii)GRANT ANY SUCH OTHER RELIEFS.
THIS APPEAL COMING ON FOR PRELIMINARY HEARING,
THIS DAY, CHIEF JUSTICE, DELIVERED THE FOLLOWING:
JUDGMENT
After arguing for sometime learned counsel for
appellants pray for withdrawal of the appeal with liberty
to avail other appropriate remedies as provided under law
including filing of a review petition before the learned
Single Judge of this Court.
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WA No. 297 of 2022
Appeal is disposed of as withdrawn with liberty as
prayed for.
Sd/-
CHIEF JUSTICE
Sd/-
JUDGE
SBN
