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R Mahalakshmi vs Chandrashekar M
2023 Latest Caselaw 3406 Kant

Citation : 2023 Latest Caselaw 3406 Kant
Judgement Date : 16 June, 2023

Karnataka High Court
R Mahalakshmi vs Chandrashekar M on 16 June, 2023
Bench: K.S.Mudagal, Ramachandra D. Huddar
                                              -1-
                                                    NC: 2023:KHC:20930-DB
                                                          MFA No. 5105/2020



                     IN THE HIGH COURT OF KARNATAKA AT BENGALURU
                         DATED THIS THE 16TH DAY OF JUNE, 2023
                                          PRESENT
                         THE HON'BLE MRS JUSTICE K.S.MUDAGAL
                                              AND
                     THE HON'BLE MR JUSTICE RAMACHANDRA D. HUDDAR
                MISCELLANEOUS FIRST APPEAL NO. 5105/2020 (MV-D)
                BETWEEN:

                1.    R MAHALAKSHMI
                      W/O LATE GAVIRANGAPPA
                      AGED ABOUT 34 YEARS
                2.    PUNITH KUMAR T G
                      S/O LATE GAVIRANGAPPA
                      AGED ABOUT 15 YEARS
                      APPELLANT NO.2 IS MINOR
                      REP. BY HIS NATURAL GUARDIAN
                      MOTHER APPELLANT NO 1
                      BOTH ARE R/AT AREHALLI VILLAGE
                      MATHODU HOBLI
                      HOSADURGA TALUK - 577527
                      CHITRADURGA DISTRICT

                3.    DAYANANDA G
                      S/O LATE GAVIRANGAPPA,
Digitally
signed by K S         AGED ABOUT 29 YEARS,
RENUKAMBA             R/AT THANDAGA VILLAGE,
Location:
High Court of         SRIRAMPURA HOBLI,
Karnataka
                      HOSADURGA TALUK-577527
                      CHITRADURGA DISTRICT
                4.    GAJENDRA
                      S/O LATE GAVIRANGAPPA,
                      AGED ABOUT 27 YEARS,
                      R/AT AREHALLI VILLAGE,
                      MATHODU HOBLI
                      HOSADURGA TALUK-577527
                      CHITRADURGA DISTRICT                 ... APPELLANTS


                (BY SRI. MANJUNATH N D, ADVOCATE)
                                -2-
                                     NC: 2023:KHC:20930-DB
                                           MFA No. 5105/2020




AND:

1.   CHANDRASHEKAR M
     S/O MARI CHIKKAPPA,
     AGED ABOUT 41 YEARS,
     R/AT AREHALLI VILLAGE,
     MATHODU HOBLI
     HOSADURGA TALUK-577 527
     CHITRADURGA DISTRICT

2.   THE DIVISIONAL MANAGER
     NEW INDIA ASSURANCE CO. LTD.
     P B NO 62, NO.289/12, 2ND FLOOR,
     A M ARCADE, C J HOSPITAL ROAD,
     DAVANAGERE - 577 001                  ... RESPONDENTS

     THIS MISCELLANEOUS FIRST APPEAL IS FILED UNDER
SECTION 173(1) OF MV ACT AGAINST THE JUDGMENT AND AWARD
DATED 27.11.2019 PASSED IN MVC.NO.60/2019 ON THE FILE OF
THE SENIOR CIVIL JUDGE AND JMFC, MACT HOSADURGA, PARTLY
ALLOWING THE CLAIM PETITION FOR COMPENSATION SEEKING
ENHANCEMENT OF COMPENSATION.

    THIS MISCELLANEOUS FIRST APPEAL COMING ON FOR
ORDERS THIS DAY, K.S.MUDAGAL J., DELIVERED THE FOLLOWING:

                          JUDGMENT

Peremptory order dated 29.03.2023 is not complied.

Therefore, the appeal already stood dismissed.

No further orders are required.

Sd/-

JUDGE

Sd/-

JUDGE PKN

 
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