Sujatha vs Shivalingappa
2023 Latest Caselaw 3286 Kant

                                              -1-
                                                     NC: 2023:KHC:20366
                                                          MFA No. 681 of 2019




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                            DATED THIS THE 14TH DAY OF JUNE, 2023

                                            BEFORE
                              THE HON'BLE MR JUSTICE C M JOSHI
                   MISCELLANEOUS FIRST APPEAL NO. 681 OF 2019 (MV-I)

                   BETWEEN:

                   SUJATHA,
                   W/O. NATASHEKAR,
                   OCC: TAILORING, AGRL&
                   MILK VENDING,
                   R/O: ADIHALLI VILLAGE,
                   KASABA HOBLI, ARASIKERE TALUK,
                   HASSAN DISTRICT -573 103.
                                                                 ...APPELLANT
                   (BY SRI SANTHOSH M. L., ADVOCATE [ABSENT])

                   AND:

                   1.    SHIVALINGAPPA,
                         W/O. DODDEGOWDA, MAJOR,
                         R/O: ADIHALLI VILLAGE,
                         KASABA HOBLI, ARASIKERE TALUK,
Digitally signed
by T S                   HASSAN DISTRICT-573 103.
NAGARATHNA
Location: High
                         (OWNER OF TRACTOR AND
Court of                 TRAILER BEARING
Karnataka
                         REG NO.KA 13/TA 7797)

                   2.    THE MANAGER,
                         NATIONAL INSURANCE COMPANY LTD.,
                         SHOP NO.1, KASHI COMPLEX,
                         B.H.ROAD, ARASIKERE,
                         HASSAN DISTRICT-573 103.
                                                              ...RESPONDENTS

                        THIS MFA IS FILED U/S 173(1) OF MV ACT AGAINST THE
                   JUDGMENT AND AWARD DATED 02.4.18 PASSED IN MVC
                   NO.905/17 ON THE FILE OF THE SENIOR CIVIL JUDGE &
                               -2-
                                        NC: 2023:KHC:20366
                                          MFA No. 681 of 2019




AMACT, ARSIKERE, PARTLY ALLOWING THE CLAIM PETITION
FOR COMPENSATION AND SEEKING ENHANCEMENT OF
COMPENSATION.

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:


                         JUDGMENT

None appears for the appellant.

2. Therefore, the appeal is dismissed for non-

prosecution.

Sd/-

JUDGE

NR/-