H C Srikanta vs Haresh Muralidhar Sadhwani
2023 Latest Caselaw 3087 Kant

                                                -1-
                                                      NC: 2023:KHC:19771-DB
                                                            MFA No.1821/2021




                      IN THE HIGH COURT OF KARNATAKA AT BENGALURU
                           DATED THIS THE 9TH DAY OF JUNE, 2023
                                          PRESENT
                          THE HON'BLE MRS JUSTICE K.S.MUDAGAL
                                             AND
                      THE HON'BLE MR JUSTICE RAMACHANDRA D. HUDDAR
                 MISCELLANEOUS FIRST APPEAL NO. 1821/2021 (MV-D)
                 BETWEEN:

                 H C SRIKANTA
                 S/O LATE CHANDRAPPA
                 AGED ABOUT 75 YEARS
                 NO.2364, 19TH CROSS K R ROAD
                 BSK II STAGE
                 BENGALURU - 560 070

                 REPRESENTED BY HIS POWER OF
                 ATTORNEY HOLDER
                 R NITHIN S/O LATE H C RAJASHEKARAN
                 AGED ABOUT 58 YEARS                             ...APPELLANT

                 (BY SRI. B K MANJUNATH, ADVOCATE (ABSENT))
                 AND:
Digitally
signed by K S
RENUKAMBA        1.    HARESH MURALIDHAR SADHWANI
Location: High         SON OF MURALIDHAR SADWANI
Court of               AGED ABOUT 55 YEARS
Karnataka
                       RESIDING AT NO.140, M G ROAD
                       I FLOOR, PUNE - 411 001

                       PERMANENT RESIDING AT
                       BLOCK NO.1, 19/FLOOR,
                       "A'' ROYAL PENINSULA
                       HUNGALAI ROAD, KOWLOON
                       HONGKONG - 999 077

                 2.    SMT.PRIYA HARESH SADWHANI
                       WIFE OF HARESH MURALIDHAR SADHWANI
                       AGED ABOUT 52 YEARS
                       RESIDING AT NO.140, M G ROAD
                                 -2-
                                      NC: 2023:KHC:19771-DB
                                            MFA No.1821/2021




     I FLOOR, PUNE - 411 001.

     PERMANENT RESIDING AT
     BLOCK NO.1, 19/FLOOR,
     "A'' ROYAL PENINSULA
     HUNGALAI ROAD, KOWLOON
     HONGKONG - 999 077

3.   RELIANCE GENERAL
     INSURANCE COMPANY LTD.,
     NO. 28, 5TH FLOOR
     CENTENARY BUILDING, EAST WING
     M.G. ROAD, BANGALORE - 560 001

4.   HONEESH A S
     SON OF APPANNA
     NO.62, 5TH CROSS, BHOVIPALYA
     MAHALAKSHMI LAYOUT
     BANGALORE - 560 010

5.   THE ORIENTAL INSURANCE COMPANY LTD.,
     T P HUB, NO.44/45, LEO COMPLEX,
     M G ROAD, BANGALORE - 560 001

6.   K SRINIVAS
     SON OF RAMASWAMY
     M/S. KESINEI TOURS AND TRAVELS
     JVA COMPLEX, TPS ROAD
     NO.22, KALASIPALYA
     BENGALURU

7.   UNITED INDIA INSURANCE COMPANY LTD.,
     T P HUB, 6TH FLOOR
     KRISHIBHAVAN, HUDSON CIRCLE
     BENGALURU - 560 002

8.   MERU CABS PRIVATE LIMITED
     NO.89/1, RAJA ICON BUILDINGS
     2ND FLOOR, OUTER RING
     OPP. TO PARK PLAZ,
     MARATHALLI
     BANGALORE - 560 037                      ... RESPONDENTS

(BY SRI.D.MANJUNATH,ADVOCATE FOR C/R1)
                               -3-
                                    NC: 2023:KHC:19771-DB
                                             MFA No.1821/2021




     THIS MFA IS FILED U/S 173(1) OF MV ACT AGAINST THE
JUDGMENT AND AWARD DATED 22.01.2020          PASSED IN MVC
NO.5020/2015   ON THE FILE OF      THE MEMBER, MACT, XVIII
ADDITIONAL JUDGE, COURT OF SMALL CAUSES, BENGALURU SCCH-
4, AWARDING COMPENSATION OF RS.3,16,69,000/- WITH INTEREST
AT 6% P.A. FROM THE DATE OF PETITION TILL REALIZATION.

     THIS APPEAL COMING ON FOR ORDERS THIS DAY, THE COURT
DELIVERED THE FOLLOWING:

                        JUDGMENT

No representation for the appellants.

Peremptory order dated 28.03.2023 is not complied.

Therefore, the appeal already stood dismissed.

No further orders are required.

Sd/-

JUDGE

Sd/-

JUDGE

PKN