Sri Kodandaramaiah vs Sri Venu
2023 Latest Caselaw 3052 Kant

                                       -1-
                                             NC: 2023:KHC:19558
                                                 RFA No. 807 of 2008




               IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                     DATED THIS THE 8TH DAY OF JUNE, 2023

                                    BEFORE
               THE HON'BLE MR JUSTICE H.T. NARENDRA PRASAD
                 REGULAR FIRST APPEAL NO. 807 OF 2008 (INJ)
             BETWEEN:

             SRI KODANDARAMAIAH
             S/O LATE MOTTAPPA
             AGED ABOUT 51 YEARS
             NO 28/2, KAMMAGONDANAHALLI
             WEST BANGALORE-10
                                                        ...APPELLANT
             (BY SRI. GURUDATH B S., ADVOCATE)

             AND:

             SRI VENU
             S/O VELAYUDHAN
             AGED ABOUT 46 YEARS
             LATE PATEL NANJAPPA BULDING
Digitally    RATION SHIP SHETTIHALLI MAIN ROAD
signed by C  YESHWANTHPUR HOBLI, BANGALORE-16
MALATHI                                           ...RESPONDENT

Location:    (NOTICE TO RESPONDENT IS SERVED
High Court   BUT UNREPRESENTED)
of Karnataka      THIS RFA IS FILED UNDER SECTIONS 96 OF CPC
             AGAINST THE JUDGMENT AND DECREE DATED:25.2.2008
             PASSED IN O.S.NO.9411/2006 ON THE FILE OF THE XXXIX
             ADDL. CITY CIVIL AND SESS. JUDGE, BANGALORE (CCH-40),
             DISMISSING THE SUIT FOR PERMANENT INJUNCTION.

                  THIS APPEAL, COMING ON FOR HEARING, THIS DAY,
             THE COURT DELIVERED THE FOLLOWING:
                             -2-
                                    NC: 2023:KHC:19558
                                        RFA No. 807 of 2008




                         JUDGMENT

Learned counsel for the appellant filed a memo dated

08.06.2023 seeking leave of this Court to withdraw the

appeal.

The memo is taken on record.

The appeal is dismissed as withdrawn.

Sd/-

JUDGE

CM