Mallikarjunappa Gowda vs Sri. Karthik M T
2023 Latest Caselaw 2986 Kant

                                                -1-
                                                      NC: 2023:KHC:19582-DB
                                                            MFA No. 6183/2021




                     IN THE HIGH COURT OF KARNATAKA AT BENGALURU
                           DATED THIS THE 7TH DAY OF JUNE, 2023
                                            PRESENT
                          THE HON'BLE MRS JUSTICE K.S.MUDAGAL
                                               AND
                     THE HON'BLE MR JUSTICE RAMACHANDRA D. HUDDAR
                MISCELLANEOUS FIRST APPEAL NO. 6183/2021 (MV-D)
                BETWEEN:

                1.     MALLIKARJUNAPPA GOWDA
                       AGED ABOUT 75 YEARS
                       R/AT HOLEMARURU VILLAGE
                       SORABA TALUK
                       DISTRICT SHIVAMOGGA
                2.     SMT. CHANDRAMMA
                       W/O. MALLIKARJUNAPPA GOWDA
                       AGED ABOUT 68 YEARS
                       R/AT HOLEMARURU VILLAGE
                       SORABA TALUK
                       DISTRICT SHIVAMOGGA                       ...APPELLANTS



                (BY SRI GANESHA R, ADVOCATE [ABSENT])
Digitally
signed by A K   AND:
CHANDRIKA
Location:
High Court of   1.     SRI KARTHIK M T
Karnataka              S/O. THIPPESWAMI
                       AGED ABOUT 38 YEARS
                       R/AT 66TH CROSS, H M T LAYOUT
                       MATHIKERE, NEAR CHOWDESWARI TEMPLE
                       BANGALORE - 560 022
                2.     SRI D T CHANDRU
                       S/O. RAMAIAH
                       R/AT NO.448-1, 6TH CROSS, 1ST MAIN
                       GOKUL, BENGALURU - 560 022
                               -2-
                                    NC: 2023:KHC:19582-DB
                                             MFA No. 6183/2021




3.   THE MANAGER
     THE NEW INDIA ASSURANCE
     NO.229, UNITY BUILDING ANEKSA
     P. KALINGA RAO ROAD (MISSION ROAD)
     BENGALURU-560 027                          ...RESPONDENTS

     THIS MISCELLANEOUS FIRST APPEAL IS FILED UNDER
SECTION 173(1) OF MV ACT PRAYING TO SET ASIDE THE JUDGMENT
AND AWARD DATED 01.10.2018 PASSED BY THE SENIOR CIVIL
JUDGE AND XIII ADDITIONAL MACT, SORABA IN MVC NO.550/2016
ALLOWING THE CLAIM PETITION FOR COMPENSATION AND SEEKING
ENHANCEMENT OF COMPENSATION.

    THIS MISCELLANEOUS FIRST APPEAL COMING ON FOR
ORDERS THIS DAY, K.S.MUDAGAL J., DELIVERED THE FOLLOWING:

                         JUDGMENT

No representation for the appellants. Peremptory order

dated 13.01.2023 is not complied. The appeal already stood

dismissed. No further orders are required.

Sd/-

JUDGE

Sd/-

JUDGE

KSR