Sri S Mohammed Nassuruddin @ ... vs Smt Noor Jahan
2023 Latest Caselaw 5080 Kant

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                                                     NC: 2023:KHC:26627
                                                        RSA No. 277 of 2017




                   IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                          DATED THIS THE 31ST DAY OF JULY, 2023

                                          BEFORE
                           THE HON'BLE MR JUSTICE H.P.SANDESH
                          REGULAR SECOND APPEAL NO.277 OF 2017
                   BETWEEN:

                   1.   SRI S MOHAMMED NASSURUDDIN @ ILIYAS,
                        S/O LATE G S ABDUL REHMAN
                        RESIDING AT
                        CITY GLASS & PLYWOOD,
                        BAITHUL MOOL COMPLEX,
                        ANDE CHATRA
                        ANJUMAN STREET,
                        CHIKKAMAGALURU- 577101

                                                               ...APPELLANT
                   (BY SRI. H N MANJUNATH PRASAD .,ADVOCATE)

                   AND:

                   1.   SMT NOOR JAHAN
                        D/O LATE ABDUL REHMAN
Digitally signed
by SHARANYA T           W/O SIKANDAR PASHA,
Location: HIGH          AGED ABOUT 43 YEARS,
COURT OF                RESIDING AT
KARNATAKA               NEELAGIRI ENGINEERING WORKS
                        NEHRU ROAD,
                        CHIKKAMAGALURU- 577101

                   2.   SRI MOHAMMED IQBAL AHAMED
                        S/O LATE G S ABDUL REHMAN
                        AGED ABOUT 49 YEARS,
                        RESIDING AT DILDAR STREET,
                        VIJAYAPURA EXTENSION,
                        CHIKKAMAGALURU- 577101
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                                  NC: 2023:KHC:26627
                                     RSA No. 277 of 2017




3.   SMT HUSNA JAHA
     D/O LATE G S ABDUL REHMAN
     W/O RIYAZ AHAMED
     AGED ABOUT 40 YEARS,
     C/O HARI NILAYA,
     OPP TO WELCOME STORES,
     NEHRU NAGAR , 3RD CROSS,
     CHIKKAMAGALURU 577101

4.   KUM HASEENA JAHA
     D/O LATE G S ABDUL REHMAN
     RESIDING AT DILDAR STREET,
     VIJAYAPURA EXTENSION,
     CHIKKAMAGLURU- 577101

5.   SMT SAMEENA
     D/O LATE G S ABDUL REHMAN
     W/O ZAKIR BAIG
     AGED ABOUT 35 YEARS,
     RESIDING AT
     FASHION FOOTWARES
     BAZAAR ROAD,
     HUNSUR
     MYSORE DISTRICT- 570001

                                         ...RESPONDENTS

(BY SRI. K S GANESHA, ADVOCATE FOR R1,
         APPEAL AGAINST R2 ABATED VIDE ORDER DATED
         24.01.2023)

     THIS RSA IS FILED UNDER SEC. 100 OF CPC., AGAINST
THE JUDGMENT AND DECREE DATED 26.11.2016 PASSED IN
RA NO.12/2013 ON THE FILE OF THE II ADDL. DISTRICT
JUDGE, AT CHIKKAMAGALURU DISMISSING THE APPEAL AND
CONFIRMING THE JUDGMENT AND DECREE DATED 02.08.2012
PASSED IN OS NO.60/2010 ON THE FILE OF THE ADDL.
SENIOR CIVIL JUDGE & JMFC, CHIKMAGALUR.

     THIS APPEAL, COMING ON FOR ADMISSION, THIS DAY,
THE COURT DELIVERED THE FOLLOWING:
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                                      NC: 2023:KHC:26627
                                           RSA No. 277 of 2017




                          JUDGMENT

Learned counsel for the appellant has filed a memo

dated 31.07.2021 seeking permission of the Court to withdraw

the above appeal in view of the settlement of the disputes

between the parties. Memo is taken on record. Permission is

granted.

2. Accordingly, the appeal is dismissed as withdrawn.

Sd/-

JUDGE

MN