The Agricultural Produce Market ... vs Ramakrishna Shetty
2023 Latest Caselaw 5018 Kant

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                                                     NC: 2023:KHC:26666
                                                         MSA No. 55 of 2020




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                            DATED THIS THE 28TH DAY OF JULY, 2023

                                           BEFORE

                             THE HON'BLE MR JUSTICE H.P.SANDESH

                    MISCELLANEOUS SECOND APPEAL NO. 55 OF 2020 (LA)

                   BETWEEN:

                   THE AGRICULTURAL PRODUCE
                   MARKET COMMITTEE
                   BATAWADI, TUMKURU-572103
                   REPRESENTED BY ITS SECRETARY
                   APMC, BATAWADI
                   TUMKURU-572103
                                                             ...APPELLANT

                            (BY SRI. T. SWAROOP, ADVOCATE [ABSENT])
                   AND:

                          RAMAKRISHNA SHETTY
                          DEAD BY LRS

Digitally signed   1.     D.NAGARATHANAMMA
by SHARANYA T             DEAD OTHER CLAIMANTS ARE THE LRS
Location: HIGH
COURT OF           2.     D.R. ASHWATHNARAYANASHETTY
KARNATAKA
                          S/O LATE RAMAKRISHNA SHETTY
                          AGED ABOUT 60 YEARS
                          R/O. KENGERI SATELLITE TOWN
                          BANGALORE-560060

                   3.     D.R. THIPPAIAH
                          DEAD BY LRS

                   3(a) SMT. D.T. MANOHARA
                        W/O LATE THIPPAIAH
                        AGED ABOUT 68 YEARS
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                                 NC: 2023:KHC:26666
                                      MSA No. 55 of 2020




3(b) D.T. VENKATESH
     S/O LATE THIPPAIAH
     AGED ABOUT 42 YEARS

3(c) D.T. MANJESHWAR
     S/O LATE THIPPAIAH
     AGED ABOUT 38 YEARS

     ALL ARE RESIDING AT 'RAMA PRIYA'
     C.S.I. LAYOUT, VIVEKANANDA NAGAR
     TUMKUR-572 101.

4.   D.R.RAJU
     S/O LATE RAMAKRISHNA SHETTY
     AGED ABOUT 50 YEARS
     R/O. #.13, BRINDAVANA ENTERPRISES
     MYSORE ROAD, BANGALORE-560 026.

5.   D.R.RAGHAVENDRA GUPTA
     S/O LATE RAMAKRISHNA SHETTY
     AGED ABOUT 46 YEARS
     R/O K.R. EXTENSION
     TUMKUR-572201.

6.   D.R. SUBBARAJU
     S/O LATE RAMAKRISHNA SHETTY
     AGED ABOUT 43 YEARS
     R/O # 13, BRIDHAVANA ENTERPRISES
     MYSORE ROAD,
     BANGALORE-560026.

7.   SMT. S.N. MEENAKSHAMMA
     W/O LATE S.L. NARASAPPA SHETTY
     AGED ABOUT 57 YEARS
     R/O CHIKKATHAPUR VILLAGE
     SANDUR POST
     BELLARY DISTRICT-583119.

8.   THE SPECIAL LAND ACQUISITION OFFICER
     TUMKUR-572102
                                       ...RESPONDENTS
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                                            NC: 2023:KHC:26666
                                               MSA No. 55 of 2020




     THIS MSA IS FILED UNDER SECTION 105 of CPC R/W
54(2) OF THE LAND ACQUISITION ACT, 1894 AGAINST THE
JUDGMENT AND AWARD DATED 16.03.2017 PASSED IN RA
No.144/2016 ON THE FILE OF THE II ADDL.DISTRICT AND
SESSIONS JUDGE, AT TUMAKURU AND ETC.

    THIS APPEAL COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                             JUDGMENT

The counsel for the appellant is absent. This matter

is listed for non-compliance of office objections for fifth

time. This appeal is filed in the year 2020 but till date, the

counsel for the appellant has not complied with the office

objections. Thus, it is clear that the counsel for the

appellant is not interested in pursuing the matter

diligently. Hence, the appeal is dismissed for non-

compliance of office objections.

Sd/-

JUDGE

SN