Karnataka High Court
Sri Venkatappa vs Smt Sonnamma on 28 July, 2023
Bench: Jyoti Mulimani
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NC: 2023:KHC:26355
RSA No. 180 of 2020
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 28TH DAY OF JULY, 2023
BEFORE
THE HON'BLE MS. JUSTICE JYOTI MULIMANI
REGULAR SECOND APPEAL NO.180 OF 2020 (MOR)
BETWEEN:
SRI VENKATAPPA
S/O CHIKKA SUBBAIAH,
AGED ABOUT 75 YEARS,
R/AT BHODAGANAHALLI VILLAGE,
CHIKKABALLAPURA TALUK - 562 101.
REPRESENTED BY HIS GPA HOLDER
SRI ANAND,
S/O VENKATAPPA,
AGED ABOUT 48 YEARS,
R/AT BHODAGANAHALLI VILLAGE,
CHIKKABALLAPURA TALUK - 562 101.
...APPELLANT
(ABSENT)
Digitally signed by
AND:
THEJASKUMAR N
Location: HIGH 1. SMT. SONNAMMA
COURT OF
KARNATAKA W/O LATE VENKATARONAPPA,
AGED ABOUT 85 YEARS,
2. SRI. VENKATESHA
W/O LATE VENKATARONAPPA,
AGED ABOUT 63 YEARS,
3. SRI. RAJANNA
S/O LATE VENKATARONAPPA,
AGED ABOUT 55 YEARS,
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RSA No. 180 of 2020
4. SRI. NARAYANASWAMY
S/O LATE VENKATARONAPPA,
AGED ABOUT 51 YEARS,
5. SRI. KRISHNAPPA
S/O LATE VENKATARONAPPA,
AGED ABOUT 40 YEARS,
6. SRI. SUBRAMANYA
S/O LATE VENKATARONAPPA,
AGED ABOUT 37 YEARS,
7. SRI SRINIVAS
S/O LATE VENKATARONAPPA,
AGED ABOUT 34 YEARS,
No.1 TO 7 ARE R/AT BODAGANAHALLI VILLAGE,
KASABA HOBLI,
CHIKKABALLAPURA TALUK - 562 101.
SMT. RATHNAMMA
D/O LATE.VENKATARONAPPA,
SINCE DEAD BY LRS'
8. SMT. VEENA
D/O LATE SMT. RATHNAMMA,
W/O KRISHNAPPA,
AGED ABOUT 32 YEARS,
R/AT BHODAGANAHALLI VILLAGE,
THIPPENAHALLIM POST,
CHIKKABALLAPURA TALUK & DIST - 562 101.
9. SRI SHEKAR
S/O LATE SMT.RATHNAMMA & MUNISHAMYGOWDA,
AGED ABOUT 29 YEARS,
R/AT ANKATHATTI VILLAGE,
MALUR POST, SIDLAGHATTA TALUK,
CHIKKABALLAPURA DIST - 562 105.
10. SMT. RENUKAMMA
D/O LATE VENKATARONAPPA,
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RSA No. 180 of 2020
AGED ABOUT 47 YEARS,
R/AT BODAGANAHALLI VILLAGE,
KASABA HOBLI,
CHIKKABALLAPURA TALUK - 562 101.
SMT. VARALAKSHMI DEAD BY LRS'
11. MASTER KISHORE
S/O LATE VARALAKSHMI,
AGED ABOUT 24 YEARS,
(IMPLIDED DURING 2005 IN OS CASE),
RESIDING WITH KRISHNAPPA
BODAGANAHALLI VILLAGE,
KASABA HOBLI,
CHIKKABALLAPURA TALUK - 562 101.
SMT. KEMPAMMA
2ND WIFE OF KYATHAPPA,
AGED ABOUT 70 YEARS,
SHE DEMISED PRIOR PASSING OF
JUDGMENT AND DECREE IN OS No. 14/05.
12. SRI SRIRAMAPPA
S/O LATE KYATHAPPA,
AGED ABOUT 55 YEARS,
13. SRI. KRISHNAPPA
S/O LATE KYATHAPPA,
AGED ABOUT 43 YEARS,
14. SRI. BYRAPPA
S/O LATE KYATHAPPA,
AGED ABOUT 61 YEARS,
15. SRI NAGARAJAPPA
S/O LATE KYATHAPPA,
AGED ABOUT 59 YEARS,
16. SRI. ASHWATHAPPA
S/O LATE KYATHAPPA,
AGED ABOUT 57 YEARS,
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RSA No. 180 of 2020
17. SRI. CHANDRAPPA
S/O LATE KYATHAPPA,
AGED ABOUT 55 YEARS,
18. SRI SRINIVASA
S/O LATE KYATHAPPA,
AGED ABOUT 49 YEARS,
19. SRI. THIMMARAYAPPA
S/O LATE KYATHAPPA,
AGED ABOUT 46 YEARS,
RESPONDENTS 12 TO 19 ARE
R/AT BODAGANAHALLI VILLAGE,
KASABA HOBLI,
CHIKKABALLAPURA TALUK - 562 101.
20. SMT. RATHNAMMA
D/O LATE KYATHAPPA,
W/O MUNIKRISHNAPPA,
AGED ABOUT 53 YEARS,
R/AT HOSAHUDYA VILLAGE,
CHIKKABALLAPURA TALUK - 562 101.
21. SRI. NARAYANASWAMY
S/O LATE KYATHAPPA,
AGED ABOUT 53 YEARS,
R/AT BASAVANAPURA VILLAGE,
PERESANDRA POST, MANDIKAL HOBLI,
CHIKKABALLAPURA TALUK - 562 101.
22. SMT. LAKSHMMA
S/O LATE KYATHAPPA,
W/O SHAMANNA,
AGED ABOUT 51 YEARS,
R/AT PURADAGADDE,
GUNDLAGURKI POST,
KASABA HOBLI,
CHIKKABALLAPUR TALUK - 562 101.
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RSA No. 180 of 2020
23. SMT. NARAYANAMMA
W/O LATE NARASIMHAIAH,
AGED ABOUT 81 YEARS,
R/AT BODAGANAHALLI VILLAGE, KASABA HOBLI,
CHIKKABALLAPURA TALUK - 562 101.
24. SRI. VENKATESH
W/O LATE NARASIMHAIAH,
AGED ABOUT 59 YEARS,
R/AT BODAGANAHALLI VILLAGE, KASABA HOBLI,
CHIKKABALLAPURA TALUK - 562 101.
25. SMT. LAKSHMAMMA
D/O LATE NARASIMHAIAH,
W/O MUDDAPPA,
AGED ABOUT 63 YEARS,
R/AT HOSAHUDYA VILLAGE,
CHIKKABALLAPURA TALUK - 562 101.
26. SMT. NAGAMMA
D/O LATE NARASIMAHAIAH,
W/O VENKATARAMAPPA,
AGED ABOUT 58 YEARS,
R/AT CHIKKA KADIGANAHALLI VILLAGE,
NANDI HOBLI,
CHIKKABALLAPURA TALUK - 562 101.
27. SMT. BHAGAYAMMA
D/O LATE NARASIMAHAIAH,
W/O NARAYANA SWAMY,
AGED ABOUT 56 YEARS,
R/AT AVALAGURKI VILLAGE, KASABA HOBLI,
CHICKBALLAPUR TALUK - 562 101.
28. SMT. DODDA BYAMMA
D/O LATE CHIKKA SUBBAIAH,
AGED ABOUT 78 YEARS,
R/AT VAPASANDRA,
CHICKBALLAPUR TOWN - 562 101.
...RESPONDENTS
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RSA No. 180 of 2020
THIS REGULAR SECOND APPEAL IS FILED UNDER
SECTION 100 OF THE CPC., SEEKING CERTAIN RELIEFS.
THIS APPEAL IS COMING ON FOR ORDERS, THIS DAY,
THE COURT MADE THE FOLLOWING:
ORDER
The name of appellant is called out thrice in the open
Court. There is no representation on behalf of appellant either
personally or through video conferencing.
As could be seen from the daily order sheet, the appeal
was listed on 27.07.2023 and counsel Sri.Rajesh Gowda., was
permitted to retire from the case and office was directed to
show the name of appellant in the cause list and appeal was
ordered to be listed on 28.07.2023.
The appeal is listed today. The office has shown the name
of appellant in the cause list.
As already noted above, though the name of appellant is
called out thrice in the open Court, there is no representation
on behalf of appellant either personally or through video
conferencing. It appears that the appellant has not made any
efforts to appear before the Court or to engage the service of
NC: 2023:KHC:26355
RSA No. 180 of 2020
another counsel. Hence, the Regular Second Appeal is
dismissed for non-prosecution.
Sd/-
JUDGE
TKN
