Karnataka High Court
Basavaraj S/O Gurupadappa vs Sangapa S/O Sankappa Beli Dead By ... on 24 July, 2023
Bench: Rajendra Badamikar
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NC: 2023:KHC-D:7656
RSA No. 100266 of 2015
IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
DATED THIS THE 24TH DAY OF JULY, 2023
BEFORE
THE HON'BLE MR JUSTICE RAJENDRA BADAMIKAR
REGULAR SECOND APPEAL NO. 100266 OF 2015 (DEC-)
BETWEEN:
1. BASAVARAJ S/O GURUPADAPPA
BEERANUR @ BELLAD,
AGE: 54 YEARS, OCC: AGRICULTURE,
R/O: HOLE-ALUR, TQ: RON,
DIST: GADAG-582101.
...APPELLANT
(BY SRI. D. V. PATTAR, ADVOCATE)
AND:
SANGAPA S/O SANKAPPA BELI
DEAD BY LRS
1. GIRIJAVVA W/O SANGAPPA BELI
AGE: 57 YEARS, OCC:HOUSEHOLD WORK
R/O. HOLE ALUR, TQ: RON
DIST. GADAG-582101
Digitally
signed by
YASHAVANT
YASHAVANT NARAYANKAR
NARAYANKAR Date:
2. SHOBHA KALAKAPPA SANTOJI,
2023.07.25
16:15:12 -
0700 AGE:45 YEARS,
OCC:HOUSEHOLD WORK,
R/O: RON, DIST: GADAG-582101.
3. KALLAPPA S/O SANGAPPA BELI,
AGE:37 YEARS, OCC:AGRICULTURE,
R/O: HOLE-ALUR, TQ:RON,
DIST: GADAG-582101.
4. SHENKRAVVA W/O MALLAPPA RACHI,
AGE:35 YEARS, OCC:HOUSEHOLD WORK,
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NC: 2023:KHC-D:7656
RSA No. 100266 of 2015
R/O: HOLE-ALUR, TQ: RON,
DIST: GADAG-582101
5. ANNAPURNA W/O BASAVARAJ BALLARI,.
AGE:29 YEARS, OCC:HOUSEHOLD WORK,
R/O: HOLE-ALUR, TQ: RON,
DIST: GADAG-582101
6. SHANTAVVA W/O SHANKRAPPA BELI,
AGE:57 YEARS, OCC:HOUSEHOLD WORK,
R/O: HOUSE NO. 48, HUDCO
COLONY, 1ST CROSS, GADAG,
DIST: GADAG-582101
7. SHARANAPPA S/O SHANKRAPPA BELI,
AGE:38 YEARS, OCC:AGRICULTURE,
R/O: HOUSE NO. 48,
HUDCO COLONY, 1ST CROSS, GADAG,
DIST: GADAG-582101
8. SANKET S/O SHANKRAPPA BELI,
AGE:51 YEARS,
OCC:PRIVATE SERVICE,
R/O: HOUSE NO. 48,
HUDCO COLONY, 1ST CROSS, GADAG,
DIST: GADAG-582101
9. KUMARI MANGALA D/O SHANKRAPPA BELI,
AGE:32 YEARS, OCC:NIL,
R/O: HOUSE NO. 48,
HUDCO COLONY, 1ST CROSS, GADAG,
DIST: GADAG-582101
10. HOLEBASAVVA W/O VEERAPPA BELI,
AGE: 57 YEARS,
OCC:HOUSEHOLD WORK,
R/O: DOOR NO. 558, 6TH CROSS,
MAIN FREEDOM FIGHTER COLONY,
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NC: 2023:KHC-D:7656
RSA No. 100266 of 2015
BENGALURU.
11. JAGADESH S/O VEERAPPA BELI,
AGE: 57 YEARS, OCC:PVT., SERVICE,
R/O: DOOR NO. 558, 6TH CROSS,
MAIN FREEDOM FIGHTER COLONY,
BENGALURU.
12. KIRAN S/O VEERAPPA BELI,
AGE: 33 YEARS, OCC:PVT., SERVICE,
R/O: DOOR NO. 558, 6TH CROSS,
MAIN FREEDOM FIGHTER COLONY,
BENGALURU.
13. MANJUNATH S/O VEERAPPA BELI,
AGE: 31 YEARS, OCC:STUDENT,
R/O: DOOR NO. 558, 6TH CROSS,
17TH IN, FREEDOM FIGHTER
COLONY, BENGALURU.
14. SHIVALINGAPPA S/O SANKAPPA BELI,
AGE:52 YEARS,
OCC:AGRICULTURE,
R/O: GANDHI NAGAR, HOLE-ALUR,
TQ: RON, DIST: GADAG-582101
15. CHANDRASHEKHAR S/O SANKAPPA BELI,
AGE:51 YEARS,
OCC:AGRICULTURE,
R/O: GANDHI NAGAR, HOLE-ALUR,
TQ: RON, DIST: GADAG-582101
16. ASHOK S/O SANKAPPA BELI,
AGE:47 YEARS, OCC:SERVICE,
R/O: EMPLOYEE S NAGAR,
RADHA KRISHNA NAGAR,
MULAGUND ROAD, GADAG.
DIST: GADAG-582101
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RSA No. 100266 of 2015
17. VEENA W/O. HANAMANTAPPA BELI,
AGE:37 YEARS,
OCC:HOUSEHOLD WORK,
R/O: GANDHI NAGAR, HOLE-ALUR,
TQ: RON, DIST: GADAG-582101
18. PRIYANKA D/O HANUMANTAPPA BELI,
AGE:12 YEARS, OCC:NIL,
SINCE MINOR R/BY M/G NATURAL MOTHER,
VEENA W/O HANUMANTAPPA BELI,
R/O: GANDHI NAGAR,
HOLE-ALUR, TQ: RON,
DIST: GADAG-582101
...RESPONDENTS
(BY SRI. DINESH M KULKARNI, ADV., for r1 to r5;
R6, R7, R9, R10, R13 - NOTICE SERVED;
R18 MINOR R/BY R17)
THIS RSA IS FILED UNDER SECTION 100 OF CPC AGAINST
THE JUDGMENT AND DECREE DATED 19.01.2015 PASSED IN
R.A.NO.14/2012 ON THE FILE OF THE ADDITIONAL DISTRICT AND
SESSIONS JUDGE, AT GADAG, ALLOWING THE APPEAL AND
SETTING ASIDE THE JUDGMENT AND DECREE DATED 16.12.2011
AND THE DECREE PASSED IN O.S.NO.56/2007 ON THE FILE OF
THE SENIOR CIVIL JUDGE, RON, DISMISSING THE SUIT FILED
FOR DECLARATION AND PARTITION AND SEPARATE POSSESSION.
THIS APPEAL, COMING ON FOR FINAL HEARING, THIS DAY,
THE COURT DELIVERED THE FOLLOWING:
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NC: 2023:KHC-D:7656
RSA No. 100266 of 2015
ORDER
Learned counsel for the appellant has not taken any
steps for respondents 8, 11, 12 and 14 to 17 inspite of
granting sufficient opportunities. He has also not submitted
paper book inspite of granting sufficient time since 2015.
Looking to these facts and circumstances, the entire appeal
itself stands dismissed for non-prosecution.
Sd/-
JUDGE
YAN
