Annarao S/O Shivalingappa ... vs Murgappa S/O Nagappa Police Patil ...
2023 Latest Caselaw 4656 Kant

                                                 -1-
                                                        NC: 2023:KHC-K:5544
                                                           RSA No. 7028 of 2012




                                  IN THE HIGH COURT OF KARNATAKA,

                                         KALABURAGI BENCH

                                DATED THIS THE 19TH DAY OF JULY, 2023

                                               BEFORE
                             THE HON'BLE MR. JUSTICE N.S.SANJAY GOWDA


                            REGULAR SECOND APPEAL NO. 7028 OF 2012 (INJ)
                       BETWEEN:

                       1.   ANNARAO
                            S/O SHIVALINGAPPA AINAPUR
                            AGE: 69 YEARS, OCC: AGRICULTURE
                            R/O SALHALLI VILLAGE
                            TQ. CHITTAPUR-585211
                            DIST. GULBARGA

                       2.   SHIVAPPA S/O ANNARAO
                            AGE: 26 YEARS, OCC: AGRICULTURE
                            R/O SALHALLI
                            TQ. CHITTAPUR-585211
                            DIST. GULBARGA.
Digitally signed by
RAMESH MATHAPATI                                                  ...APPELLANTS
Location: HIGH COURT
OF KARNATAKA
                       (V/O DATED 21.03.2023 COURT NOTICE SERVED TO
                        APPELLANTS)
                       AND:

                       1.   MURGAPPA S/O NAGAPPA POLICE PATIL
                            AGE: 79 YEARS, OCC: AGRICULTURE
                            R/O SALHALLI VILLAGE
                            TQ. CHITTAPUR-585211
                            DIST. GULBARGA

                       2.   SHIVALINGAPPA S/O ANNRAO
                                  -2-
                                       NC: 2023:KHC-K:5544
                                          RSA No. 7028 of 2012




    AGE: 34 YEARS, OCC: LORRY DRIVER
    R/O SALAHALLI
    TQ. CHITTAPUR-585211
    DIST. GULBARGA.

                                                 ...RESPONDENTS

(BY SRI S.B. HANGARKI, ADVOCATE FOR R1;
 V/O DATED 22.11.2016 SERVICE OF NOTICE TO R2 IS HELD
 SUFFICIENT)
     THIS RSA IS FILED UNDER SECTION 100 CPC PRAYING
TO ALLOW THIS APPEAL AND TO ASIDE THE JUDGMENT AND
DECREE DATED 22.10.2011 PASSED BY THE LEARNED CIVIL
JUDGE (S.D.) AT CHITTAPUR AND PASS ANY OTHER
APPROPRIATE ORDERS.

     THIS APPEAL, COMING ON FOR FINAL HEARING, THIS
DAY, THE COURT DELIVERED THE FOLLOWING:
                          JUDGMENT

Though the Court notices have been served on the

appellants, there is no appearance on their behalf.

Left with no other alternative, the appeal is

dismissed for non-prosecution.

Sd/-

JUDGE

RK