R Shankar vs Smt Jyothi Shri Shail Kittur
2023 Latest Caselaw 4413 Kant

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                                                     NC: 2023:KHC:24237
                                                        RFA No. 2013 of 2016




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                            DATED THIS THE 13TH DAY OF JULY, 2023

                                            BEFORE
                        THE HON'BLE MR JUSTICE H.T. NARENDRA PRASAD
                         REGULAR FIRST APPEAL NO. 2013 OF 2016 (INJ)
                   BETWEEN:

                   R SHANKAR
                   S/O SRI RAMA GOWNDAR
                   AGED ABOUT 43 YEARS
                   R/A NO. 54/55
                   1ST MAIN ROAD, MTS LAYOUT
                   KENGERI UPANAGAR
                   BANGALORE - 560 060.                      ...APPELLANT


                   (BY SRI.S.N. BHAT.,ADVOCATE)

                   AND:

                   1.    SMT JYOTHI SHRI SHAIL KITTUR
                         W/O SRI SHRI SHAIL G KITTUR
Digitally signed         AGED ABOUT 35 YEARS
by                       R/AT NO. G-1, LAKE VIEW APARTMENT
DHANALAKSHMI
MURTHY                   KOMMAGHATTA ROAD, BANDEMATA
Location: High           KENGERI SATELITE TOWN
Court of                 BANGALORE - 560 060.
Karnataka

                   2.    SMT. KEERTHANA
                         W/O E SANJAY
                         D/O G DAYANANDA
                         AGED MAJOR
                         NO.17, SUBHAPRADHA NILAYA, 4TH CROSS
                         JAVARAIAH GARDEN EXTENSION
                         THYAGARAJANAGAR,
                         BANGALORE - 560 028.
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                                   NC: 2023:KHC:24237
                                     RFA No. 2013 of 2016




3.   SMT. MALLIGA
     W/O LATE S MURUGESAN
     AGED ABOUT 47 YEARS

4.   SMT. M ANANDI
     D/O LATE S MURUGESAN
     AGED ABOUT 42 YEARS
     R3 AND R4 ARE R/AT HARSHA
     NO. 1431, 11TH CROSS STREET
     KRISHNAPPA GARDEN
     KENGERI SATELITE TOWN
     BANGALORE - 560 060.                ...RESPONDENTS

(BY SRI. JAIRAJ G., ADVOCATE FOR C/R1:
NOTICE TO R2 IS SERVED AND UNREPRESENTED)


     THIS RFA IS FILED UNDER ORDER XLI R/W SECTION.96
OF CPC., AGAINST THE JUDGMENT AND DECREE DATED
22.09.2016 PASSED IN OS.NO.5864/2014 ON THE FILE OF THE
42nd ADDL. CITY CIVIL AND SESSIONS JUDGE, BENGALURU,
PERMANENT PROHIBITORY INJUNCTION.

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:


                       JUDGMENT

Learned counsel for the appellant filed a memo

dated 12.07.2023 seeking leave of this Court to withdraw

this appeal.

2. The memo is taken on record.

NC: 2023:KHC:24237 RFA No. 2013 of 2016

3. The appeal is dismissed as withdrawn.

Sd/-

JUDGE

CM