Smt Hariyamma vs Smt Tayamma
2023 Latest Caselaw 3973 Kant

                                             -1-
                                                    NC: 2023:KHC:22914
                                                          CRP No. 46 of 2020




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                             DATED THIS THE 4TH DAY OF JULY, 2023

                                           BEFORE

                             THE HON'BLE MR JUSTICE H.P.SANDESH

                          CIVIL REVISION PETITION NO.46 OF 2020 (IO)

                   BETWEEN:

                   1.    SMT. HARIYAMMA
                         AGED ABOUT 57 YEARS
                         W/O LATE HANUMANTHAIAH
                         R/AT JATTI AGRAHARA
                         C.N.DURGA HOBLI
                         KORATAGERE TALUK
                         TUMKUR DISTRICT-572106.

                   2.    SHRI SHIVAKUMAR
                         S/O LATE HANUMANTHAIAH
                         AGED ABOUT 39 YEARS
                         R/AT HOMBAIANAPALAYA
Digitally signed
by SHARANYA T            AMBEDKAR COLONY
Location: HIGH           SIRA GATE, TUMKUR CITY -572106
COURT OF
KARNATAKA
                   3.    SHRI GANGADHARAIAH
                         AGED ABOUT 36 YEARS
                         S/O LATE HANUMANTHAIAH
                         R/AT HOMBAIANAPALAYA
                         AMBEDKAR COLONY
                         SIRA GATE, TUMKUR CITY -572106


                                                             ...PETITIONERS
                   (BY SRI P NARAYANAPPA, ADVOCATE)
                           -2-
                                NC: 2023:KHC:22914
                                    CRP No. 46 of 2020




AND:

1.   SMT. TAYAMMA
     AGED ABOUT 45 YEARS
     W/O NOT KNOWN
     R/AT 4TH CROSS, SRIRAMANAGAR
     TUMKUR CITY-572103

2.   SRI NAGARAJU
     AGED ABOUT 13 YEARS
     S/O NOT KNOWN
     SINCE MINOR
     REP. BY NATURAL GUARDIAN MOTHER
     SMT. TAYAMMA
     AGED ABOUT 45 YEARS
     W/O NOT KNOWN
     R/AT 4TH CROSS, SRIRAMANAGAR
     TUMKUR CITY-572103

3.   NARASIMHA MURTHY
     AGED ABOUT 15 YEARS
     S/O NOT KNOWN
     REP. BY NATURAL GUARDIAN MOTHER
     SMT. TAYAMMA
     AGED ABOUT 45 YEARS
     W/O NOT KNOWN
     R/AT 4TH CROSS, SRIRAMANAGAR
     TUMKUR CITY-572103

4.   MANAGER
     LIC OF INDIA
     GANDHINAGAR
     TUMKUR CITY-572103

5.   ACCOUNTANT GENERAL
     GOVERNMENT OF KARNATAKA
     VIDHANA VEEDHI,
     BENGALURU-560001
                              -3-
                                    NC: 2023:KHC:22914
                                         CRP No. 46 of 2020




6.   CHIEF SECRETARY
     GOVT. OF KARNATAKA
     VIDHANA SOUDHA
     BENGALURU - 560001


                                           ...RESPONDENTS

     THIS CRP IS FILED UNDER SEC.115 OF THE CPC.,
AGAINST THE       JUDGMENT AND DECREE DATED
20.04.2019 PASSED IN M.A. NO.73/2012 ON THE FILE OF
THE II ADDL. DISTRICT AND SESSIONS JUDGE AT
TUMAKURU AND ETC.

     THIS PETITION COMING ON FOR ORDERS, THIS
DAY, THE COURT MADE THE FOLLOWING:


                        ORDER

The learned counsel appearing for the petitioners

submits that the matter has been settled out side the

Court and hence, this revision petition may be dismissed

as not pressed. In view of the said submission, the

revision petition is dismissed as not pressed.

Sd/-

JUDGE

SN