Citation : 2023 Latest Caselaw 3970 Kant
Judgement Date : 4 July, 2023
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NC: 2023:KHC-D:6614
RSA No. 100918 of 2014
IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
DATED THIS THE 4TH DAY OF JULY, 2023
BEFORE
THE HON'BLE MR JUSTICE RAJENDRA BADAMIKAR
REGULAR SECOND APPEAL NO. 100918 OF 2014 (PAR-)
BETWEEN:
1. VISHNU S/O NARAYAN NAIK
AGE: 52 YEARS, OCC: RYOT,
R/O: HOSAPATTANA PAIKI PALLIBEEDI,
TQ: HONAVAR-581334,
DIST: UTTAR KANNADA.
2. DEVENDRA S/O NARAYAN NAIK
AGE: 50 YEARS, OCC: RYOT,
R/O: HOSAPATTANA PAIKI PALLIBEEDI,
TQ: HONAVAR-581334,
DIST: UTTAR KANNADA.
3. LINGAPPA S/O NARAYAN NAIK
AGE: 48 YEARS, OCC: RYOT,
R/O: HOSAPATTANA PAIKI PALLIBEEDI,
TQ: HONAVAR-581334,
DIST: UTTAR KANNADA.
Digitally
signed by
YASHAVANT
YASHAVANT
NARAYANKAR
NARAYANKAR Date:
4. JANARDHAN S/O NARAYAN NAIK
AGE: 46 YEARS, OCC: RYOT,
2023.07.06
12:30:45 -
0700
R/O HOSAPATTANA PAIKI PALLIBEEDI,
TQ: HONAVAR-581334,
DIST: UTTAR KANNADA.
...APPELLANTS
(A1- VISHNU -HELD SUFFICIENT;
A3-LINGAPPA -HELD SUFFICIENT;
A4-JANARDHAN -HELD SUFFICIENT;
A2- STANDS ABATED)
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NC: 2023:KHC-D:6614
RSA No. 100918 of 2014
AND:
1. GAJANAN S/O RAMA NAIK
AGE: 40 YEARS, OCC: RYOT,
R/O: HOSAPATTANA PAIKI PALLIBEEDI,
TQ: HONAVAR-581334,
DIST: UTTAR KANNADA.
2. SHIVANANDA S/O RAMA NAIK
AGE: 37 YEARS, OCC: RYOT,
R/O: HOSAPATTANA PAIKI PALLIBEEDI,
TQ: HONAVAR-581334,
DIST: UTTAR KANNADA.
3. ARUNDATI KOM CHANDRASHEKHARA NAIK
AGE: 35 YEARS, OCC: RYOT,
R/O: SAMSHIPAIKI TENGAR,
NOW R/O HOSAPATTANA PAIKI PALLIBEEDI,
TQ: HONAVAR-581334,
DIST: UTTAR KANNADA.
4. NAGAVENI KOM GANAPATI NAIK
AGE: 48 YEARS, OCC: RYOT,
R/O: HOSAPATTANA PAIKI PALLIBEEDI,
TQ: HONAVAR-581334,
DIST: UTTAR KANNADA.
5. VENKATA S/O GANAPA NAIK
AGE: 53 YEARS, OCC: RYOT,
R/O: HOSAPATTANA PAIKI PALLIBEEDI,
TQ: HONAVAR-581334,
DIST: UTTAR KANNADA.
6. HANUMANTA S/O GANAPA NAIK
AGE: 50 YEARS, OCC: RYOT,
R/O: HOSAPATTANA PAIKI PALLIBEEDI,
TQ: HONAVAR-581334,
DIST: UTTAR KANNADA.
7. TIPPAYYA S/O GANAPA NAIK
AGE: 56 YEARS, OCC: RYOT,
R/O: HOSAPATTANA PAIKI PALLIBEEDI,
TQ: HONAVAR-581334,
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NC: 2023:KHC-D:6614
RSA No. 100918 of 2014
DIST: UTTAR KANNADA.
8. DAMODHAR S/O NARAYAN NAIK
AGE: 44 YEARS, OCC: RYOT,
R/O: HOSAPATTANA PAIKI PALLIBEEDI,
TQ: HONAVAR-581334,
DIST: UTTAR KANNADA.
9. SAVITRI KOM HOSABAYYA NAIK
AGE: 41 YEARS, OCC: H/W,
R/O: DUNDKULI MIRJAN,
TQ: KUMTA,
DIST: UTTAR KANNADA-581334.
10. LAXMI W/O GANAPATI NAIK
AGE: 38 YRS, OCC: H/W
R/O: MELINA IDAGUNJI,
TAL: HONNAVAR,
DIST: UTTAR KANNADA-580334.
...RESPONDENTS
(BY SRI. V.G.BHAT ADVOCATE FOR R1 AND R2;
R3,R4,R5,R6, R9 -NOTICE SERVED;
APPEAL AGAINST R7 IS ABATED;
R8- HELD SUFFICIENT- SRI. DAMODHAR;
R10-LAXMI -HELD SUFFICIENT)
THIS RSA IS FILED U/S.100 OF CPC, AGAINST THE
JUDGMENT AND DECREE DATED 28.07.2014 PASSED IN
R.A.NO.110/2006 ON THE FILE OF THE SENIOR CIVIL JUDGE,
HONAVAR, DISMISSING THE APPEAL AND CONFIRMING THE
JUDGMENT AND DECREE DTD: 28.11.2006 AND THE DECREE
PASSED IN O.S.NO.81/2004 ON THE FILE OF THE PRINCIPAL
CIVIL JUDGE (JR.DN.), HONAVAR, DECREEING THE SUIT FILED
FOR PARTTITION AND SEPARATE POSSESSION.
THIS APPEAL, COMING ON FOR ADMISSION, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
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NC: 2023:KHC-D:6614
RSA No. 100918 of 2014
ORDER
Appellant nos.1, 3 and 4 called out. Absent. Case against
appellant no.2 is already abated. Appellants are all along
absent and earlier counsel has retired after service of notice. It
appears that, appellants are not interested in prosecuting the
appeal. Hence, appeal stands dismissed for non-prosecution.
Sd/-
JUDGE
VMB/Ct: pa
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