The Deputy Commissioner Of Income ... vs M/S Trimm Exports Pvt Ltd
2023 Latest Caselaw 917 Kant

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   IN THE HIGH COURT OF KARNATAKA AT BENGALURU

       DATED THIS THE 13TH DAY OF JANUARY, 2023

                       PRESENT

         THE HON'BLE MR. JUSTICE ALOK ARADHE

                         AND

  THE HON'BLE MR. JUSTICE HEMANT CHANDANGOUDAR

          REVIEW PETITION NO.294 OF 2022

                         IN

                   ITA NO.43/2017

BETWEEN:

THE DEPUTY COMMISSIONER OF INCOME-TAX
CIRCLE-12(4), PRESENT ADDRESS
DCIT, CIRCLE-7(1)(1),
2ND FLOOR, BMTC BUILDING,
6TH BLOCK, 80 FEET ROAD
KORAMANGALA
BENGALURU - 560 095.

                                       ...PETITIONER

(BY SRI ARAVIND K.V., ADVOCATE)

AND:

M/S. TRIMM EXPORTS PVT LTD
REP. BY ITS DIRECTOR,
SRI PATHI R SAMPATH KUMAR,
PLOT NO.285, KACHANAYAKANAHALLI VILLAGE,
BOMMASANDRA 1ST PHASE,
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JIGANI INDUSTRIAL AREA, ANEKAL TALUK,
BENGALURU-560 105.

                                                  ...RESPONDENT

                      ---
     THIS REVIEW PETITION IS FILED UNDER ORDER
XLVII RULE 1 READ WITH SECTION 114 OF THE CPC,
PRAYING TO REVIEW/RECALL THE ORDER DATED
13.07.2021 PASSED BY THIS HON'BLE COURT IN ITA
NO.43/2017; TO PASS SUCH OTHER SUITABLE ORDERS
AS THIS HON'BLE COURT DEEMS FIT TO BE GRANTED
IN THE FACTS AND CIRCUMSTANCES OF THE CASE IN
THE INTEREST OF JUSTICE AND EQUITY.

     THIS REVIEW PETITION COMING ON FOR
ADMISSION THIS DAY, ALOK ARADHE J., DELIVERED
THE FOLLOWING:

                             ORDER

Mr. K.V. Aravind, learned counsel for the review

petitioner.

2. This petition is filed seeking review of the

judgment dated 13.07.2021 passed in ITA.No.43/2017.

3. After hearing the learned counsel for the review

petitioner, we are of the considered opinion that, judgment

dated 13.07.2021 neither suffers from any error on the face

of the record nor there is any infirmity to warrant

interference of this Court in exercise of review jurisdiction.

In the result, review petition fails and hereby

dismissed.

Sd/-

JUDGE

Sd/-

JUDGE

HR