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Smt. Saroja vs Sri. Anantha Ramu
2023 Latest Caselaw 779 Kant

Citation : 2023 Latest Caselaw 779 Kant
Judgement Date : 11 January, 2023

Karnataka High Court
Smt. Saroja vs Sri. Anantha Ramu on 11 January, 2023
Bench: K.S.Mudagal, Anil B Katti
                                            M.F.A.No.9462/2015


                             1

     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

        DATED THIS THE 11TH DAY OF JANUARY 2023

                         PRESENT

           THE HON'BLE MRS. JUSTICE K.S.MUDAGAL
                           AND
            THE HON'BLE MR.JUSTICE ANIL B KATTI

     MISCELLANEOUS FIRST APPEAL NO.9462/2015(MV)

BETWEEN:

1.   SMT.SAROJA
     W/O RAME GOWDA @ RAMAKUMAR
     AGE: 27 YEARS

2.   SANMAYI
     S/O RAME GOWDA @ RAMAKUMAR
     AGE: 3 YEARS

3.   MARIYAPPA GOWDA
     S/O LATE THIMME GOWDA
     AGE:71 YEARS

4.   SMT.LAKSHMAMMA
     W/O MARIYAPPA GOWDA
     AGE: 62 YEARS

     ALL ARE R/AT KUDUR VILLAGE
     AND HOLBI, MAGADI TALUK,
     RAMANAGAR DISTRICT
     APPELLANT NO.2 IS MINOR
     REPRESENTED BY APPELLANT NO.1

5.   SMT. SUJATHA
     W/O LATE ESHARPRASAD
     R/AT NO.954, 2ND MAIN ROAD
     M.C.BADAVANE, GOVINDARAJ NAGAR
     BANGALORE - 560 040                   ...APPELLANTS

(BY SRI.CHANDRASHEKARAIAH S, ADVOCATE)
                                                 M.F.A.No.9462/2015


                               2

AND:

1.     SRI.ANANTHA RAMU
       S/O GINNAGOWDA
       DABASPETE AT POST
       NELAMANGALA TALUK
       BANGALORE RURAL DISTRICT - 562 122
       (RC OWNER OF HERO HONDA MOTAR CYCLE
       BEARING REG. NO.KA-52-E-8118)

2.     REGIONAL MANAGER
       NATIONAL INSURANCE CO. LTD.,
       REGIONAL OFFICE, NO.144, 2ND FLOOR
       SUBHARAM COMPLEX
       M.G.ROAD, BANGALORE - 560 001         ... RESPONDENTS

(BY SRI.KRISHNAIAH S T, ADVOCATE FOR R1;
    SRI.L.SREEKANTA RAO, ADVOCATE FOR R2)

      THIS MISCELLANEOUS FIRST APPEAL IS FILED UNDER SECTION
173(1) OF MV ACT PRAYING TO MODIFY THE JUDGMENT AND AWARD
DATED 10.09.2015 PASSED BY THE II ADDITIONAL SMALL CAUSES
JUDGE & XXVIII ACMM, MACT, BENGALURU IN MVC NO.2365/2014,
PARTLY ALLOWING THE CLAIM PETITION FOR COMPENSATION AND
SEEKING ENHANCEMENT OF COMPENSATION.

     THIS MISCELLANEOUS FIRST APPEAL COMING ON               FOR
ADMISSION THIS DAY, K.S.MUDAGAL J., DELIVERED                THE
FOLLOWING:
                          JUDGMENT

Learned Counsel for the appellants submits memo for

withdrawal of the appeal. Recording the memo, appeal is

dismissed as withdrawn.

Sd/-

JUDGE

Sd/-

JUDGE PKN

 
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