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The Pr. Commissioner Of Income Tax vs M/S Gokula Education
2023 Latest Caselaw 661 Kant

Citation : 2023 Latest Caselaw 661 Kant
Judgement Date : 10 January, 2023

Karnataka High Court
The Pr. Commissioner Of Income Tax vs M/S Gokula Education on 10 January, 2023
Bench: P.S.Dinesh Kumar, G Basavaraja
                                               -1-
                                                               ITA No. 26 of 2023




                    IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                        DATED THIS THE 10TH DAY OF JANUARY, 2023

                                            PRESENT
                        THE HON'BLE MR. JUSTICE P.S.DINESH KUMAR
                                               AND
                          THE HON'BLE MR. JUSTICE G BASAVARAJA
                            INCOME TAX APPEAL NO. 26 OF 2023
                   BETWEEN:
Digitally signed
by YASHODHA N      1.   THE PR. COMMISSIONER OF INCOME-TAX
Location: HIGH          CENTRAL, 3RD FLOOR
COURT OF                C.R. BUILDING
KARNATAKA               QUEEN'S ROAD
                        BENGALURU-560 001

                   2.   THE DEPUTY COMMISSIONER OF INCOME TAX
                        CENTRAL CIRCLE -1(2)
                        3RD FLOOR
                        C.R. BUILDING
                        QUEEN'S ROAD
                        BENGALURU-560 001                             ...APPELLANTS

                   (BY SHRI. K.V. ARAVIND, SENIOR STANDING COUNSEL)

                   AND:

                   M/S. GOKULA EDUCATION
                   FOUNDATION (MEDICAL)
                   MSR NAGAR, MSRIT POSTS
                   MATHICARE
                   BENGALURU-560 064
                   PAN. AAATG 1779Q                                ...RESPONDENT

                        THIS ITA IS FILED UNDER SEC.260-A OF INCOME TAX ACT 1961,
                   PRAYING TO INCOME TAX ACT 1961, PRAYING TO FORMULATE THE
                   SUBSTANTIAL QUESTIONS OF LAW STATED THEREIN AND ALLOW THE
                   APPEAL BY SETTING ASIDE THE ORDERS PASSED BY THE INCOME TAX
                              -2-
                                            ITA No. 26 of 2023




APPELLATE TRIBUNAL, BENGALURU IN C.O. NO. 13/BANG/2021 (IN ITA
NO.500/BANG/2021) DATED 18.07.2022 FOR ASSESSMENT YEAR 2012-
2013 ANNEXURE-C CONFIRMING THE ORDER OF THE APPELLATE
COMMISSIONER AND CONFIRM THE ORDER PASSED BY THE DEPUTY
COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(2), BENGALURU
AND ETC.

     THIS ITA, COMING ON FOR ADMISSION,            THIS   DAY,
P.S.DINESH KUMAR J., DELIVERED THE FOLLOWING:

                         JUDGMENT

Shri M.Dilip, learned Standing Counsel for the appellant

has filed a memo of even date seeking leave to withdraw

this appeal.

2. Memo be kept in record. Leave granted. This

appeal is accordingly dismissed as withdrawn.

No costs.

Sd/-

JUDGE

Sd/-

JUDGE

YN

 
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