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Venkatesh P vs Bruhat Bengaluru Mahanagara ...
2023 Latest Caselaw 566 Kant

Citation : 2023 Latest Caselaw 566 Kant
Judgement Date : 9 January, 2023

Karnataka High Court
Venkatesh P vs Bruhat Bengaluru Mahanagara ... on 9 January, 2023
Bench: Alok Aradhe, S Vishwajith Shetty
                                             -1-
                                                        WA No. 471 of 2021




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU
                           DATED THIS THE 9TH DAY OF JANUARY 2023
                                           PRESENT
                            THE HON'BLE MR. JUSTICE ALOK ARADHE
                                              AND
                        THE HON'BLE MR. JUSTICE S. VISHWAJITH SHETTY
                             WRIT APPEAL NO.471 OF 2021 (LB-BMP)
                   BETWEEN:

                   1.   VENKATESH .P
                        S/O PANDURANGAN
                        AGED ABOUT 45 YEARS
                        R/A NO.42 AND 43, IST FLOOR
                        KOTHANUR DINNE MAIN ROAD
                        4TH CROSS, GOWRAVNAGAR
                        7TH PAHSE, J P NAGAR
Digitally signed
by RUPA V               BANGALORE-560078.
Location: High
Court of                                                      ...APPELLANT
Karnataka
                   (BY SRI. R. MADHUSUDHANA REDDY, ADV.,)
                   AND:

                   1.   BRUHAT BENGALURU MAHANAGARA PALIKE
                        REPRESENTED BY ITS COMMISSIONER
                        HAVING ITS HEAD OFFICE AT
                        CORPORATION CIRCLE, 5 HUDSON CIRCLE
                        BANGALORE-560002.

                   2.   THE COMMISSIONER
                        BRUHAT BENGALURU MAHANAGAR PALIKE
                        REPRESENTED BY ITS COMMISSIONER
                        HAVING ITS HEAD OFFICE AT
                        CORPORATION CIRCLE, HUDSON CIRCLE
                        BANGALORE-560002.

                   3.   JOINT COMMISSIONER
                        BRUHAT BENGALURU MAHANAGARA PALIKE
                           -2-
                                      WA No. 471 of 2021




     BEGUR ROAD, BOMMANAHALLI
     BENGALURU-560068.

4.   ASSISTANT EXECUTIVE ENGINEER
     BRUHAT BENGALURU MAHANAGARA PALIKE
     BEGUR ROAD, BOMMANAHALLI
     BENGALURU-560068.

5.   ASSISTANT ENGINEER
     BRUHAT BENGALURU MAHANAGARA PALIKE
     BEGUR ROAD, BOMMANAHALLI
     BENGALURU-560068.

6.   CHINNAMMA
     W/O SHANKARA NARAYANA
     AGED ABOUT 60 YEARS
     R/A NO.11, DODDANAGAMANAGALA
     ELECTRONIC CITY POST
     BENGALURU-560100.

7.   VASANTH
     S/O SHANKARA NARAYANA
     AGED ABOUT 40 YEARS
     R/A NO.11, DODDANAGAMANAGALA
     ELECTRONIC CITY POST
     BENGALURU-560100.

                                        ...RESPONDENTS
(BY SRI. AMIT DESHPANDE, ADV., FOR R1 TO R5
    SRI. V. ANAND, ADV., FOR R6 & R7)

     THIS WRIT APPEAL IS FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO ALLOW THE ABOVE WRIT
APPEAL AND SET ASIDE THE ORDER DATED 04/03/2021
PASSED BY THE LEARNED SINGLE JUDGE OF THIS HON BLE
COURT IN WRIT PETITION NO.4528/2021. GRANT ORDERS AS
PRAYED FOR BY THE APPELLANT HEREIN IN WP
NO.4528/2021. GRANT SUCH OTHER ORDERS.

     THIS APPEAL COMING ON FOR PRELIMINARY HEARING,
THIS DAY, ALOK ARADHE J., DELIVERED THE FOLLOWING:
                          -3-
                                        WA No. 471 of 2021




                     JUDGMENT

Mr.R.Madhusudhana Reddy, learned counsel for

the appellants has filed a memo seeking leave of this

Court to withdraw the appeal. The aforesaid memo is

taken on record.

For the reasons assigned in the aforesaid memo,

the appeal is dismissed as withdrawn.

Sd/-

JUDGE

Sd/-

JUDGE

RV

 
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