Sri K S Nagendra Prasad vs Sri P R Subbaramaiah
2023 Latest Caselaw 510 Kant

                                               -1-
                                                          RFA No. 2084 of 2012




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                           DATED THIS THE 6TH DAY OF JANUARY, 2023

                                              BEFORE

                          THE HON'BLE MR JUSTICE N S SANJAY GOWDA

                         REGULAR FIRST APPEAL NO. 2084 OF 2012 (RES)

                   BETWEEN:

                   SRI K. S. NAGENDRA PRASAD
                   S/O LATE SRI K.R.SATHYANARAYAN
                   57 YEARS,
                   NO.66/A1, NEW NO.16, FIRST FLOOR,
                   SWARNA BUILDING, T.N.SETTY LANE,
                   AVENUE ROAD,BANGALORE-560002
                                                                  ...APPELLANT

                   (BY SRI. R. B. SADASHIVAPPA AND
                   G.B.NANDISH GOWDA, ADVOCATE)

                   AND:

                   1.    SRI P. R. SUBBARAMAIAH
                         S/O LATE SRI P.R.RAMALINGAIAH,
                         AGED ABOUT 91 YEARS,

                         SINCE DEAD BY LRS
                         R2 IS THE LR OF R1
Digitally signed
by PANKAJA S       2.
Location: HIGH
                         SRI.P.S.NAGESH
COURT OF                 S/O SRI.P.R.SUBBARAMAIAH,
KARNATAKA                AGED 47 YEARS
                         ALSO GPA HOLDER OF FIRST PLAINTIFF
                         SRI.P.R.SUBBARAMAIAH
                             -2-
                                       RFA No. 2084 of 2012




      BOTH ARE R/A NO.1087, GROUND FLOOR,
      21ST MAIN, 16TH CROSS,
      BSK II STAGE,BANGALORE-560070

      AMENDED VIDE ORDER DATED 26.04.2019

                                              ...RESPONDENTS

(BY SRI. M RAGHAVENDRA ACHAR., ADVOCATE
AND B.E.PRASANNA, ADVOCATE FOR C/R1& R2)


     THIS RFA FILED UNDER SECTION 96 OF CPC AGAINST
THE JUDGMENT AND DECREE DATED 3.9.2012 PASSED IN
O.S.NO.7539/2009 ON THE FILE OF THE XII ADDL. CITY CIVIL
& SESSIONS JUDGE, BANGALORE, DECREEING THE SUIT FOR
EJECTMENT.

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                        JUDGMENT

Appellant passed away on 22.08.2022. Since no steps

have been taken within the prescribed time, appeal stands

abated.

SD/-

JUDGE

BRN