Karnataka High Court
Mysore Stoneware Pipes & ... vs Sri Radhakrishna N on 5 January, 2023
Bench: H T Prasad
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MFA No. 1969 of 2019
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 5TH DAY OF JANUARY, 2023
BEFORE
THE HON'BLE MR JUSTICE H.T. NARENDRA PRASAD
MISCELLANEOUS FIRST APPEAL NO. 1969 OF 2019 (AA)
BETWEEN:
1. MYSORE STONEWARE PIPES
& POTTERIES LIMITED
REGISTERED OFFICE AT NO.452,
11TH CROSS, SADASHIVNAGAR
BENGALURU 560080
REPRESENTED BY
SRI. M.N. RAMU JAHGIRDAR
2. SRI. CASIKER VIVEKANANDA
Digitally signed S/O LATE CASIKER
by AGED ABOUT 61 YEARS
DHANALAKSHMI R/AT NO.1382/A, NEW NO.66
MURTHY 6TH CROSS, CASIKER HOUSE
Location: High ASHOKNAGAR, BSK 1ST STAGE
Court of
Karnataka BENGALURU 560050.
3. SRI. MYSORE MANJUNATHA SHETTY ANANDARAM
S/O LATE MYSORE MANJUNATHA SHETTY
AGED ABOUT 86 YEARS
R/AT NO.15, PAMPA MAHAKAVI ROAD
SHANKARAPURAM
BASAVANAGUDI, BENGALURU.
4. SRI. SANJAY JAYATSEN
S/O LATE JAYATSEN
AGED ABOUT 55 YEARS
R/AT BNO.117/A, NAGARAJ LAYOUT
BULL TEMPLE ROAD
MARATHA HOSTEL
BASAVANAGUDI
BENGALURU 560004.
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MFA No. 1969 of 2019
5. SRI. M.N. RAMU JAHGIRDAR
S/O MR. M. NANJAPPAIAH JAHGIRDAR
AGED ABOUT 78 YEARS
R/AT NO.205, KAMARAJ ROAD
BENGALURU 560042.
...APPELLANTS
(BY SRI. RAKESH S.N., ADVOCATE FOR
SRI. VIVEKANANDA S .,ADVOCATE)
AND:
1. SRI RADHAKRISHNA N
S/O SRI. NANJUNDAPPA
AGED ABOUT 45 YEARS
R/AT NO.9, 103A, 217
RANKA ENCLAVE, SRI C.V. RAMAN
AVENUE, RMV EXTENSION
SADASHIVANAGAR
BENGALURU 560080.
2. SRI. T.P. TRIVIKRAM
S/O SRI. PRABHAKARA RAO
AGED ABOUT 68 YEARS
NO.8, 6TH CROSS,
AMARJYOTINAGAR, VIJAYANAGAR
BENGALURU 560040.
3. RAMOHALI KRISHNARAO KARTHIK
AGED ABOUT 60 YEARS
R/AT NO.10, A.E.C.LS. LAYOUT
2ND MAIN, 2ND STAGE
SANJAYANAGAR,BENGALURU 560094.
4. RAJIV HARSHAVARDHAN RAMAHALLI
S/O SRI R. HARSHAVARDHAN
AGED ABOUT 54 YEARS
R/AT NO.151, 4TH MAIN ROAD
CHAMARAJAPET
BENGALURU 560018.
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MFA No. 1969 of 2019
5. SRI. HOSAHALLI NANJAIAH SHIVANANJAIAH
S/O SRI. SRI. NANJAIAH
AGED ABOUT 63 YEARS
R/AT NO.11, DEVIKRUPA
11TH A CROSS, 2ND WEST
OF CORD ROAD
MAHALAKSHMIPURAM
BENGALURU 560086.
6. SRI. K.H. NANJUNDASWAMY
AGED ABOUT 88 YEARS
R/AT NO.297, 7TH BLOCK
JAYANAGAR, KANAKAPURA ROAD
BENGALURU 560082.
7. SMT. SUDHA TRIVIKRAM
W/O MR. R.P TRIVIKRAM
AGED ABOUT 61 YEARS
R/AT NO.8, 6TH CROSS
AMARJYOTHINAGAR, VIJAYANAGAR,
BENGALURU 560040.
...RESPONDENTS
(BY SRI.S.B. TATAD, ADVOCATE FOR R1:
SRI. A SAMPATH, ADVOCATE FOR R4 & R5
NOTICE TO R2 & R7 ARE SERVED AND UNREPRESENTED
NOTICE TO R3 AND R6 ARE DISPENSED WITH
VIDE ORDER DATED: 28.02.2020)
THIS MFA IS FILED UNDER SECTION 37(1)(b) OF THE
ARBITRATION AND CONCILIATION ACT, AGAINST THE ORDER
DATED 31.1.2019, PASSED IN A.A.NO.25001/2019, ON THE
FILE OF THE IV ADDITIONAL CITY CIVIL AND SESSIONS JUDGE
MAYOHALL UNIT, BENGALURU (CCH-21), ALLOWING THE
I.A.NO.1/2019 FILED BY THE APPLICATION UNDER SECTION 9
OF THE ARBITRATION AND CONCILIATION ACT 1996.
THIS APPEAL, COMING ON FOR ADMISSION, THIS DAY,
THE COURT DELIVERED THE FOLLOWING:
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MFA No. 1969 of 2019
JUDGMENT
Learned counsel appearing for the appellants has
filed a memo dated 05.01.2023 seeking leave of this Court
to withdraw this appeal.
Memo is taken on record.
In view of the above, the above appeal is dismissed
as withdrawn.
Sd/-
JUDGE
HA
