Citation : 2023 Latest Caselaw 338 Kant
Judgement Date : 5 January, 2023
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MFA No. 102645 of 2018
IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH
DATED THIS THE 5TH DAY OF JANUARY, 2023
BEFORE
THE HON'BLE MR JUSTICE RAVI V.HOSMANI
MISCELLANEOUS FIRST APPEAL NO. 102645 OF 2018 (LAC-)
BETWEEN:
1. THE UNION OF INDIA
REPRESENTED BY ITS GENERAL MANAGER,
THROGH THE DEPUTY CHIEF ENGINEER,
(CONSTRUCTIONS DEPARTMENT)
SOUTH WESTERN RAILWAY,
HUBLI.
... APPELLANT
(BY SMT. ANURADHA DESHPANDE &
SMT. NAMRATA KULKARNI, ADVOCATES)
AND:
1. TALAVAR PARVATEVVA W/O. DYAMAPPA
AGE:MAJOR,
OCC:AGRICULTURE,
R/O. KESHWAPUR,
TQ:HUBBALLI.
2. TALAVAR @ KANAKAMMAVAR LAXMAN S/O.
DYAMAPPA
AGE:MAJOR,
ANNAPURNA OCC:AGRICULTURE,
CHINNAPPA R/O. KESHWAPUR,
DANDAGAL
TQ:HUBBALLI.
Digitally signed by
ANNAPURNA CHINNAPPA 3. TALAVAR @ KANAKAMMANAVAR CHANDRAPPA S/O.
DANDAGAL
Location: High court of
Karnataka, Dharwad Bench,
DYAMAPPA
Dharwad
Date: 2023.01.17 10:57:34 -
0800 AGE:MAJOR,
OCC:AGRICULTURE,
R/O. KESHWAPUR,
TQ:HUBBALLI.
4. TALAVAR @ KANAKAMMAVAR KALLAVVA W/O.
BASAPPA
AGE:MAJOR,
OCC:AGRICULTURE,
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MFA No. 102645 of 2018
R/O. KESHWAPUR,
TQ:HUBBALLI.
5. TALAVAR @ KANAKAMMAVARMAURATI S/O. BASAPPA
AGE:MAJOR,
OCC:AGRICULTURE,
R/O. KESHWAPUR,
TQ:HUBBALLI.
6. TALAVAR @ KANAKAMMAVAR HALAVVA S/O.
BASAPPA
SINCE DECEASED BY LRS,
AGE:MAJOR,
OCC:AGRICULTURE,
R/O. KESHWAPUR,
TQ:HUBBALLI. SINCE DECEASED REP. BY
1) PARAVVA W/O. HALAPPA HUBBALLI @
KANAKAMMAVAR
AGE:30 YEARS,
OCC:AGRICULTURE,
R/O. KESHWAPUR,
TQ:HUBBALLI.
2) KARTIK S/O. HALAPPA HUBBALLI @
KANAKAMMAVAR
AGE:6 YEARS,
OCC:AGRICULTURE,
R/O. KESHWAPUR,
TQ:HUBBALLI.
3) BASAVARAJ S/O. HALAPPA HUBBALLI @
KANAKAMMAVAR
AGE:2 YEARS,
OCC:AGRICULTURE,
R/O. KESHWAPUR,
TQ:HUBBALLI.
7. TALAVAR @ KANAKAMMAVAR RENUKA S/O. BASAPPA
AGE:MAJOR,
OCC:AGRICULTURE,
R/O. KESHWAPUR,
TQ:HUBBALLI.
8. TALAVAR @ KANAKAMMAVAR PADMAVVA W/O.
MAHADEVAPPA
AGE:MAJOR,
OCC:AGRICULTURE,
R/O. KESHWAPUR,
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MFA No. 102645 of 2018
TQ:HUBBALLI.
9. TALAVAR @ KANAKAMMAVAR LAXAMAVVA D/O.
MAHADEVAPPA
AGE:MAJOR,
OCC:AGRICULTURE,
R/O. KESHWAPUR,
TQ:HUBBALLI.
10. TALAVAR @ KANAKAMMAVAR INDRAVVA D/O.
MAHADEVAPPA
AGE:MAJOR,
OCC:AGRICULTURE,
R/O. KESHWAPUR,
TQ:HUBBALLI.
11. TALAVAR @ KANAKAMMAVAR MATUNATH S/O.
MAHADEVAPPA
AGE:MAJOR,
OCC:AGRICULTURE,
R/O. KESHWAPUR,
TQ:HUBBALLI.
12. TALAVAR @ KANAKAMMAVAR PRAKASH S/O.
HANUMANTHAPPA
SINCE DECEASED BY LRS,
1) SHANKAR S/O. HANUMANTHAPPA
KANAKAMMAVAR
AGE:37 YEARS,
OCC:AGRICULTURE,
R/O. KESHWAPUR,
TQ:HUBBALLI.
2) PRAKASH S/O. HANUMANTAPPA KANAKAMMAVAR
AGE:35 YEARS,
OCC:AGRICULTURE,
R/O. KESHWAPUR,
TQ:HUBBALLI.
3) MALAKKA W/O. BASAPPA BENGERI
AGE:MAJOR,
OCC:AGRICULTURE,
R/O. KESHWAPUR,
TQ:HUBBALLI.
13. KANAKAMMAVAR PRAKASH S/O. HANUMANTAPPA
AGE:MAJOR,
OCC:AGRICULTURE,
R/O. KESHWAPUR,
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MFA No. 102645 of 2018
TQ:HUBBALLI.
14. KANAKAMMAVAR SHANKAR S/O. HANUMANTAPPA
AGE:MAJOR,
OCC:AGRICULTURE,
R/O. KESHWAPUR,
TQ:HUBBALLI.
BY THEIR P A HOLDE TALAVAR @ KANAKAMMAVAR
NAGARAJ B
15. TALAVAR @ KANAKAMMAVAR NAGARAJ S/O.
BASAPPA
AGE:MAJOR,
OCC:AGRICULTURE,
R/O. KESHWAPUR,
TQ:HUBBALLI.
BY THEIR P A HOLDE TALAVAR @ KANAKAMMAVAR
NAGARAJ B
16. SPECIAL LAND ACQUISITION OFFICER CUM
ASSISTANT COMMISSIONER,
DHARWAD.
22. GOVERNMENT OF KARNATAKA,
REP BY CHIEF SECRETARY,
VIDHANA SOUDHA, BANGALORE-580001.
23. DEPUTY COMMISSIONER
DHARWAD.
...RESPONDENTS
MFA FILED U/S 54(1) LAND ACQUSITION ACT, 1984,
AGAISNT JUDGMENT AND AWARD DATED 06.12.2014, PASSED
IN LAC NO.45/2010 ON THE FILE OF THE I ADDITIONAL
SENIOR CIVIL JUDGE, AND AMACT, HUBBALI, AWARDING
COMPENSATION OF RS.35,687/- PER GUNTA.
THIS APPEAL COMING ON FOR ORDERS, THIS DAY,
THE COURT MADE THE FOLLOWING:
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MFA No. 102645 of 2018
ORDER
Learned counsel for the appellant has filed a memo
stating that appellant is not pressing the appeal.
Memo is taken on record.
Accordingly, appeal is dismissed as withdrawn.
It is submitted that in similar matter in MFA
no.102650/2018, directions for refund of Court fee were
issued. Similar directions are issued in this appeal also.
Sd/-
JUDGE
VMB
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