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Smt. Geeta W/O Gurusiddappa ... vs Balaji Infra
2023 Latest Caselaw 278 Kant

Citation : 2023 Latest Caselaw 278 Kant
Judgement Date : 4 January, 2023

Karnataka High Court
Smt. Geeta W/O Gurusiddappa ... vs Balaji Infra on 4 January, 2023
Bench: Ravi V.Hosmani
                                                     -1-




                                                            MFA No. 102638 of 2022




                               IN THE HIGH COURT OF KARNATAKA, DHARWAD
                                                   BENCH

                                DATED THIS THE 4TH DAY OF JANUARY, 2023

                                                  BEFORE
                                THE HON'BLE MR JUSTICE RAVI V.HOSMANI
                               MISCELLANEOUS FIRST APPEAL NO. 102638 OF
                                                2022 (MV-D)
                          BETWEEN:

                          1.    SMT. GEETA W/O GURUSIDDAPPA SHIRUR
                                AGE. 41 YEARS, OCC. HOUSEHOLD
                                R/O KUSUGAL, TQ. HUBBALLI

                          2.    KUMAR HANUMANTH S/O GURUSIDAPPA SHIRUR
                                AGE. 19 YEARS, OCC. STUDENT
                                R/O KUSUGAL, TQ. HUBBALLI

                          3.    KUMARI SHASHIKALA D/O GURUSIDAPPA SHIRUR
                                AGE. 17 YEARS, OCC. STUDENT
                                R/O KUSUGAL, TQ. HUBBALLI

                          4.    KUMARI UMA D/O GURUSIDAPPA SHIRUR
                                AGE. 16 YEARS, OCC. STUDENT
                                R/O KUSUGAL, TQ. HUBBALLI
                                SINCE APPELLANT NOS 3 AND 4 ARE MINORS
                                RREPRESENTED BY THEIR M/G APPELLANT NO.1
ANNAPURNA
CHINNAPPA                                                            ...PETITIONERS
DANDAGAL
                          (BY SRI. CHANDRASHEKHAR           M   HOSAMANI,    AND
Digitally signed by       SRI.B.MITHUNRAJ, ADVOCATES)
ANNAPURNA
CHINNAPPA
DANDAGAL
Location: High court of
                          AND:
Karnataka, Dharwad
Bench, Dharwad
Date: 2023.01.17
11:05:14 -0800            1.    BALAJI INFRA
                              -2-




                                     MFA No. 102638 of 2022

      1ST FLOOR, 205, SHREYA PARADISE
      R N SHETTY ROAD, GOKUL ROAD
      HUBBALLI-580031, DIST.DHARWAD.

2.    THE NEW INDIA ASSURANCE CO.LTD.,
      SHRINATH COMPLEX,
      NEAR NORTH TRAFFIC POLICE STATION
      NEEELIGIN ROAD, OLD COTTON MARKET,
      HUBBALLI-580010.

                                           ...RESPONDENTS
(BY     SRI.    C.V.ANGADI,        ADVOCATE     FOR     R2;
SRI.M.Y.KATAGI, ADVOCATE FOR AND SMT.NAGARTHNA
Y. NAIK, ADVOCATE FOR R2; R1 NOTICE DISPENSED
WITH)

       MFA   FILED   UNDER    SECTION    173(1)OF     MOTOR

VEHICLES ACT, 1988, AGAINST THE JUDGMENT AND

AWARD DATED 01.07.2022 PASSED IN MVC NO.285/2019

ON THE FILE OF THE PRINCIPAL SENIOR CIVIL JUDGE

AND ADDITIONAL MOTOR ACCIDENTS CLAIMS TRIBUNAL,

HUBBALLI,, PARTLY ALLOWING THE CLAIM PETITION FOR

COMPENSATION         AND   SEEKING      ENHANCEMENT      OF

COMPENSATION.

       THIS APPEAL COMING ON FOR ORDERS, THIS DAY,

THE COURT MADE THE FOLLOWING:
                               -3-




                                      MFA No. 102638 of 2022




                           ORDER

It is submitted that appellants have not interested in

pursuing appeal as matter is settled between parties.

In view of above submission, appeal is withdrawn.

Sd/-

JUDGE

AC

 
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