Karnataka High Court

Smt Jayamma vs Sri Muninanja Reddy on 4 January, 2023

Bench: H T Prasad

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                                                      MFA No. 3958 of 2012
                                                  C/W MFA No. 3959 of 2012




                      IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                         DATED THIS THE 4TH DAY OF JANUARY, 2023

                                         BEFORE
                      THE HON'BLE MR JUSTICE H.T. NARENDRA PRASAD
                 MISCELLANEOUS FIRST APPEAL NO. 3958 OF 2012 (CPC)
                                          C/W
                 MISCELLANEOUS FIRST APPEAL NO. 3959 OF 2012(CPC)


                IN MFA 3958/2012
                BETWEEN:
                1.     SMT JAYAMMA
                       W/O LATE GURRAPPA REDDY
                       AGED ABOUT 71 YEARS
                       DODDANAGAMANGALA
                       BEGUR HOBLI
                       BANGALORE SOUTH TALUK-560002.

                2.     SMT. RUKKAMMA
Digitally signed       W/O LATE JAYARAMA REDDY
by                     AGED ABOUT 69 YEARS
DHANALAKSHMI
MURTHY                 R/A HONGASANDRA BEGUR HOBLI
Location: High         BANGALORE SOUTH TALUK-560002.
Court of
Karnataka        3.    SMT. SUNANDA
                       W/O VENUGOPAL REDDY
                       AGED ABOUT 49 YEARS
                       R/A SNGASANDRA BEGUR HOBLI
                       BANGALORE SOUTH TALUK-560002.

                4.     SMT. LALITHAMMA
                       W/O SRINIVAS REDDY
                       AGED ABOUT 54 YEARS
                       R/A KACHARKANAHALLI
                       ST. THOMA TOWN POST, BANGALORE-560084

                                                             ...APPELLANTS
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                                      MFA No. 3958 of 2012
                                  C/W MFA No. 3959 of 2012




(BY SRI. M N MADHUSUDHAN, ADVOCATE)

AND:

1.   SRI MUNINANJA REDDY
     S/O LATE ANNAIAH REDDY
     AGED ABOUT 76 YEARS.

2.   SRI. JAYARAMA REDDY
     S/O LATE ANNAIAH REDDY
     AGED ABOUT 64 YEARS.

3.   SRI. MUNI REDDY
     S/O LATE ANNAIAH REDDY
     AGED ABOUT 61 YEARS
     RESPONDENTS NO.1 TO 3 ARE

R/AT BOMMNAHALLI BEGUR HOBLI MADIVALA POST BANGALORE SOURTH TALUK-560002.

4. SMT. SHANTHAMMA W/O MUNINANJA REDDY AGED ABOUT 69 YEARS

5. SMT. NEELAMMA W/O MUNI REDDY AGED ABOUT 56 YEARS R4 AND R5 ARE R/AT BOMMANAHALLI BEGUR HOBLI, MADIVALA POST BANGALORE SOUTH TALUK.

6. SRI. V MOHAN S/O LATE DEVAIAH AGED ABOUT 56 YEARS R/A NO. 152, RMV 2ND STAGE BANGALORE-80

7. SRI. K A NACHAPPA (MURALI) S/O LATE DEVAMMA AND LATE APPACHI AGED ABOUT 67 YEARS

MFA No. 3958 of 2012 C/W MFA No. 3959 of 2012

R/A NO. 152, 9TH CROSS, RMV 2ND STAGE,BANGALORE-80.

8. SRI. V D LAKSHMI NARAYANA S/O DORESWAMY NAIDU AGED ABOUT 46 YEARS R/A NO. 1694, 5TH CROSS BANASHANKARI IST STAGE 2ND BLOCK, BANGALORE-50.

9. SRI. R RAVINDRANATH REDDY S/O RAMACHANDRA NAIDU T AGED ABOUT 41 YEARS R/A NO. 90, 1ST MAIN KAHADHI COMMISSION LAYOUT VIVEKANANDA NAGAR KATRIBUPPE MAIN ROAD BANASHANKARI 3RD STAGE BANGALORE-85.

10. SMT. SHARMILA SUBBAIAH W/O M MOHANVAL AGED 43 YEARS R/A NO. 61, 2ND MAIN, IST BLOCK KORAMANGALABANGALORE-34.

11. SRI. TEJPAL S S/O SHESHMAHAL M JAIN AGED 46 YEARS R/A NO. 1/3, MPS ROAD BASAVANAGUDI,BANGALORE-04.

12. SRI. HARSHAD VORA S/O HUKUMICHAND VORA AGED 35 YEARS R/A STATION ROAD BIJAPUR-586101.

13. SMT. S PADMA MOHAN W/O V MOHAN MAJOR R/A NO. B-102

MFA No. 3958 of 2012 C/W MFA No. 3959 of 2012

JEEVAN BHEEMA NAGAR BANGALORE-72.

14. SMT. PREMA W/O DIWAKAR AGED 52 YEARS R/A NO. 79/2, 3RD CROSS NAGAPPA BLOCK SRIRAMAPURA, BANGALORE-21.

15. SRI. ROBIN S/O KUTTAPPA MAJOR R/A NO. 83, K.R.PURAM MYSORE-8.

16. SRI. SHILPA N SHETTY D/O NARAYANA SHETTY AGED ABOUT 41 YEARS R/A HALLIGERE, KERAGODU HOBLI MANDYA DIST.

17. SMT. G J SAROJA D/O S RAMAIAH AGED ABOUT 47 YEARS NO. 15, 17TH C CROSS RAMAKRISHNA BLOCK SHESHADRIPURAM, BANGALORE-20

18. SRI. SATHISH CHAND GOEL S/O HUKUM CHAND GOEL MAJOR

19. SRI. SATISH CHAND GOEL (H.U.F) HUKUM CHAND GOEL MAJOR

20. SMT. SHAKUNTALA GOEL W/O SATHISH CHAND GOEL, (HUF) MAJOR

MFA No. 3958 of 2012 C/W MFA No. 3959 of 2012

TIMBER YARD LAYOUT MYSORE ROAD, BANGALORE-560025.

21. M/S. WOOD CRAFT INDIA (P) LTD., R/A NO. 56, TIMBER YARD LAYOUT MYSORE ROAD, BANGALORE-560025.

22. SMT. MUNESH YADAV W/O SRI. OM PRAKASH YADAV AGED ABOUT 60 YEARS

11TH CROSS, 7TH MAIN BTM LAYOUT, BANGALORE-76.

...RESPONDENTS

(BY SRI. G R ANANTHARAM.,ADVOCATE FOR C/R18-21, APPEAL STANDS DISMISSED AGAINST R18-R22 VIDE ORDER DATED: 25.07.2018) THIS MFA IS FILED UNDER SECTION 43(1)(R) OF CPC, AGAINST THE ORDER DATE DATED:7.1.2012 PASSED ON I.A.NO.I IN O.S.NO.8002/2006 ON THE FILE OF THE 22ND ADDITIONAL CITY CIVIL JUDGE, BANGALORE, DISMISSING IA NO.I FILED U/O 39, RULE 1 & 2 OF CPC.

IN MFA 3959/2012 BETWEEN:

1. SMT JAYAMMA W/O LATE GURRAPPA REDDY AGED ABOUT 71 YEARS DODDANAGAMANGALA BEGUR HOBLI BANGALORE SOUTH TALUK-560068.

2. SMT. RUKKAMMA W/O LATE JAYARAMA REDDY AGED ABOUT 69 YEARS R/A HONGASANDRA BEGUR HOBLI BANGALORE SOUTH TALUK-560068.

MFA No. 3958 of 2012 C/W MFA No. 3959 of 2012

3. SMT. SUNANDA W/O VENUGOPAL REDDY AGED ABOUT 49 YEARS R/A SNGASANDRA BEGUR HOBLI BANGALORE SOUTH TALUK-560068.

4. SMT. LALITHAMMA W/O SRINIVAS REDDY AGED ABOUT 54 YEARS R/A KACHARKANAHALLI ST. THOMA TOWN POST BANGALORE-560084.

...APPELLANTS

(BY SRI. M N MADHUSUDHAN, ADVOCATE)

AND:

1. SRI MUNINANJA REDDY S/O LATE ANNAIAH REDDY AGED ABOUT 76 YEARS.

2. SRI. JAYARAMA REDDY S/O LATE ANNAIAH REDDY AGED ABOUT 64 YEARS.

3. SRI. MUNI REDDY S/O LATE ANNAIAH REDDY AGED ABOUT 61 YEARS RESPONDENTS NO.1 TO 3 ARE R/AT BOMMNAHALLI BEGUR HOBLI, MADIVALA POST BANGALORE SOURTH TALUK-560002.

4. SMT. SHANTHAMMA W/O MUNINANJA REDDY AGED ABOUT 69 YEARS

5. SMT. NEELAMMA W/O MUNI REDDY AGED ABOUT 56 YEARS

MFA No. 3958 of 2012 C/W MFA No. 3959 of 2012

R4 AND R5 ARE R/AT BOMMANAHALLI BEGUR HOBLI, MADIVALA POST BANGALORE SOUTH TALUK.

6. SRI. V MOHAN S/O LATE DEVAIAH AGED ABOUT 56 YEARS R/A NO. 152, RMV 2ND STAGE BANGALORE-80

7. SRI. K A NACHAPPA (MURALI) S/O LATE DEVAMMA AND LATE APPACHI AGED ABOUT 67 YEARS R/A NO. 152, 9TH CROSS, RMV 2ND STAGE,BANGALORE-80.

8. SRI. V D LAKSHMI NARAYANA S/O DORESWAMY NAIDU AGED ABOUT 46 YEARS R/A NO. 1694, 5TH CROSS BANASHANKARI IST STAGE 2ND BLOCK, BANGALORE-50.

9. SRI. R RAVINDRANATH REDDY S/O RAMACHANDRA NAIDU T AGED ABOUT 41 YEARS R/A NO. 90, 1ST MAIN KAHADHI COMMISSION LAYOUT VIVEKANANDA NAGAR KATRIBUPPE MAIN ROAD BANASHANKARI 3RD STAGE BANGALORE-85.

10. SMT. SHARMILA SUBBAIAH W/O M MOHANVAL AGED 43 YEARS R/A NO. 61, 2ND MAIN, IST BLOCK KORAMANGALABANGALORE-34.

11. SRI. TEJPAL S S/O SHESHMAHAL M JAIN

MFA No. 3958 of 2012 C/W MFA No. 3959 of 2012

AGED ABOUT 46 YEARS R/A NO. 1/3, MPS ROAD BASAVANAGUDI,BANGALORE-04.

12. SRI. HARSHAD VORA S/O HUKUMICHAND VORA AGED 35 YEARS R/A STATION ROAD BIJAPUR-586101.

13. SMT. S PADMA MOHAN W/O V MOHAN MAJOR R/A NO. B-102 JEEVAN BHEEMA NAGAR BANGALORE-72.

14. SMT. PREMA W/O DIWAKAR AGED 52 YEARS R/A NO. 79/2, 3RD CROSS NAGAPPA BLOCK SRIRAMAPURA, BANGALORE-21.

15. SRI. ROBIN S/O KUTTAPPA MAJOR R/A NO. 83, K.R.PURAM MYSORE-8.

16. SRI. SHILPA N SHETTY D/O NARAYANA SHETTY AGED ABOUT 41 YEARS R/A HALLIGERE, KERAGODU HOBLI MANDYA DIST.

17. SMT. G J SAROJA D/O S RAMAIAH AGED ABOUT 47 YEARS NO. 15, 17TH C CROSS RAMAKRISHNA BLOCK SHESHADRIPURAM, BANGALORE-20

MFA No. 3958 of 2012 C/W MFA No. 3959 of 2012

18. SRI. SATHISH CHAND GOEL S/O HUKUM CHAND GOEL MAJOR

19. SRI. SATISH CHAND GOEL (H.U.F) HUKUM CHAND GOEL MAJOR

20. SMT. SHAKUNTALA GOEL W/O SATHISH CHAND GOEL, (HUF) MAJOR

TIMBER YARD LAYOUT MYSORE ROAD, BANGALORE-560025.

21. M/S. WOOD CRAFT INDIA (P) LTD., R/A NO. 56, TIMBER YARD LAYOUT MYSORE ROAD, BANGALORE-560025.

22. SMT. MUNESH YADAV W/O SRI. OM PRAKASH YADAV AGED ABOUT 60 YEARS

11TH CROSS, 7TH MAIN BTM LAYOUT, BANGALORE-76.

...RESPONDENTS

(BY SRI. G R ANANTHARAM.,ADVOCATE FOR C/R18-21, APPEAL STANDS DISMISSED AGAINST R18-R22 VIDE ORDER DATED: 25.07.2018) THIS MFA IS FILED UNDER SECTION 43(1)(R) OF CPC, AGAINST THE ORDER DATE DATED:7.1.2012 PASSED ON I.A.NO.II FILED IN O.S.NO.8002/2006 ON THE FILE OF THE 22ND ADDITIONAL CITY CIVIL JUDGE, BANGALORE, DISMISSING IA NO.II FILED U/O 39, RULE 1 & 2 OF CPC FOR I.T.

THESE APPEALS, COMING ON FOR ADMISSION, THIS DAY, THE COURT DELIVERED THE FOLLOWING:

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MFA No. 3958 of 2012 C/W MFA No. 3959 of 2012

JUDGMENT

The learned counsel for the appellants has filed a

memo dated 4.1.2023 stating that in view of the

subsequent development, the appeals do not survive for

consideration and hence, the same may be dismissed as

having become infructuous.