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The State Of Karnataka Rep By Its ... vs Nagappa Demappa Kotur
2023 Latest Caselaw 1064 Kant

Citation : 2023 Latest Caselaw 1064 Kant
Judgement Date : 19 January, 2023

Karnataka High Court
The State Of Karnataka Rep By Its ... vs Nagappa Demappa Kotur on 19 January, 2023
Bench: Chief Justice, Sachin Shankar Magadum
                           -1-




                                    WA No. 100551 of 2022


IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

      DATED THIS THE 19TH DAY OF JANUARY, 2023

                         PRESENT

THE HON'BLE MR. PRASANNA B. VARALE, CHIEF JUSTICE

                           AND

THE HON'BLE MR JUSTICE SACHIN SHANKAR MAGADUM

      WRIT APPEAL NO. 100551 OF 2022 (KLR-RES)

BETWEEN:
1.

THE STATE OF KARNATAKA REP BY ITS SECRETARY, DEPARTMENT OF REVENUE M. S. BUILDING BENGALURU-01.

2. THE DEPUTY COMMISSIONER, BELGAVI, DISTRICT: BELGAVI, PIN :590001.

3. THE ASSISTANT COMMISSIONER, BAILHONGAL, DISTRICT: BELGAVI, PIN: 591102.

4. THE TAHSILDAR, KITTUR, TQ: BAILHONGAL, DIST: BELAGAVI, PIN: 591115

5. THE ADLR, KITTUR, TQ: BAILHONGAL, DIST: BELAGAVI, PIN CODE: 591115.

...APPELLANTS

WA No. 100551 of 2022

(BY SRI. SHIVAPRABHU S. HIREMATH, GOVT ADV.,)

AND:

1. NAGAPPA DEMAPPA KOTUR AGE : 41 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

2. MAHADEV RACHAPPA DODAWAD AGE : 41 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

3. HANIPASAB BABULASAB IMAMANAVAR AGE : 40 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

4. SUNIL RAMESH RAJGOLKAR AGE : 41 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

5. LEELA RAMESH RAJGOLKAR AGE : 66 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

6. DORESWAMY MALIGEGOUDA PATIL AGE : 47 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

7. RAMESHA NAGAPPA KOTUR AGE : 29 YEARS, OCC: AGRICULTURE,

WA No. 100551 of 2022

R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

8. SHIVALINGAPPA SHIVARAYAPPA KUMBARAGANVI AGE : 68 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

9. YALLAPPA SHIVARAYAPPA KUMBAEAGANVI AGE : 61 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

10. GANGAPPA SHIVARAYAPPA KUMABARAGANVI AGE : 51 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

11. BASAVARAJ PAKIRAPPA NAYAKAR AGE : 29 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

12. GIRIMALLA YALLAPPA NAYKAR AGE : 51 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

13. NINGAPPA SANGAPPA DODAWAD AGE : 61 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

14. ASHOK SANGAPPA DODDAWAD AGE : 58 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR,

WA No. 100551 of 2022

DIST.BELAGAVI, PIN CODE:590001.

15. KASHIMSAB GAFARSAB NESARGI AGE : 44 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

16. GEETA YALLAPPA NAIKAR AGE :31 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

17. YALLAPPA DEVERAJ MALKINKOPPA AGE : 33 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

18. BALAMFIR GAFARSHAB NESARGI AGE : 49 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

19. GOUS GAFARSAB NESARGI AGE : 42 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

20. NAGIBULLA IMAMSAB NATTUPARIS AGE : 31 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

21. JABIBULLA IMAMASAB NATTUPARIS AGE : 26 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

WA No. 100551 of 2022

22. RAJAKASAB BUDDESAB NATTUPARIS AGE :47 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

23. SHOUKATALI IMAMSAB HONGAL AGE :41 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

24. KAMALSAB RAJAKSAB NATTUPARIS AGE :31 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

25. MUKTUMSAB ADAMSAB MULLA AGE :51 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

26. HABIBSAB IMAMHUSSAIN SHILEDAR AGE : 61 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

27. SHAYM YALLAPPA NAYKAR AGE : 31 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

28. VIJAYLAXMI PUNDALIK NAYAK AGE : 31 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

WA No. 100551 of 2022

29. NAGENDRA PUNDALIK NAIK AGE : 27 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

30. ABDULMUNAF GAFARSAB NESARGI AGE : 41 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

31. DASTAGEERSAB MABUBSAB SARAKAVAS AGE : 59 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

32. ASLAM ABDULGAFFER NASARAGI AGE : 41 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

33. FAREEDA KSHIMSAB NESARGI AGE : 36 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

34. MOHAMMADUSMAN BEPARI AGE : 55 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

35. SRI MOHAMMADUSMAN YOSUF BEPARI AGE : 31 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

36. ASHOK HEBEEBULLA BEPARI

WA No. 100551 of 2022

AGE :31 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

37. IMAMHUSEENI KASHAMSAB TADAKOD AGE : 72 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

38. HANIFSAB MUKTUMSAB NATTUPARIS AGE :62 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

39. PADMAVATI SHIVAPPAKADROLLI AGE : 75 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

40. DILWAR ALLABHAKSHA NATTUPARIS AGE : 40 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

41. ABDULGAPAR KASIMSAB NESARGI AGE : 72 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

42. MUTTAPPA N DODDAWADA AGE : 34 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

43. IMMAHUSSAIN MULLA AGE : 31 YEARS, OCC: AGRICULTURE,

WA No. 100551 of 2022

R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

44. SHIVAPPA SHILEDAR AGE : 31 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

45. SAVITRI RAMCHANDAR DODDANAYAKAR AGE : 31 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

46. SHIVAMURTI NIGAPPA JINDRALI AGE : 49 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

47. MANJULA RAMESH DODAMANI AGE : 31 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

48. SURESHA MALLAPPA RACHNAYKAR AGE : 36 YEARS, OCC: AGRICULTURE, R/O. KADROLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI

49. DEEPA SANGAMESH SHANDAGI AGE : 26 YEARS, OCC: AGRICULTURE, R/O. BASARKOD VILLAGE, TQ.KITTUR, DIST.BELAGAVI.

50. SURESHA ADIVEPPA JUNDRALI AGE : 31 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR,

WA No. 100551 of 2022

DIST.BELAGAVI

51. VILAS RAMAPPA JINDRALI AGE : 45 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

52. SHARADA BALAPPA KALAJ AGE : 61 YEARS, OCC: AGRICULTURE, R/O. PRABHU NAGAR, BAILHONGAL VILLAGE, TQ.BAILHONGAL, DIST.BELAGAVI.

53. SANTOSH BASAPPA KUGTOLI AGE : 33 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

54. RAMANNA NINGAPPA JINDRALI AGE : 67 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

55. VIDYA BHASKAR SONTAKKI AGE : 43 YEARS, OCC: AGRICULTURE, R/O. SHAHPUR, DIST.BELAGAVI, PIN CODE:585223.

56. VENKATESHA NARAYAN SONTAKKI AGE : 42 YEARS, OCC: AGRICULTURE, R/O. VADAGAON, DIST.BELAGAVI. PIN CODE: 580005.

57. SATYAVVA YALLAPPA MEKALI AGE : 56 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

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WA No. 100551 of 2022

58. LAKKAVVA SHIVAPPA DASAPPANAVAR AGE : 83 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

59. MAHADEVI NARAYAN SONTAKKI AGE : 65 YEARS, OCC: AGRICULTURE, R/O. VADAGAON, DIST.BELAGAVI, PIN CODE:590005.

60. DEEPA JAYRAM KADROLLI AGE : 38 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

61. KASTURI S JINDRALILI AGE : 43 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

62. SRIKANTH TAMMANNA DODDANAIKAR AGE : 68 YEARS, OCC: AGRICULTURE, R/O. KATRIDADDI, DIST.BELAGAVI, PIN CODE:591106.

63. NAGAPPA KAREPPA ASLANNAVAR AGE : 31 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

64. KAREPPA FAKKIRAPPA AGASIMANI AGE : 31 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

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WA No. 100551 of 2022

65. YALLAVVA RAYAPPA ASALANNAVAR AGE : 31 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

66. MAHANTESH RUDRAPPA PATIL AGE : 31 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

67. SIDDAPPA RUDRAPPA PATIL AGE : 31 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

68. NAGAPPA RUDRAPPA PATIL AGE : 31 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

69. MALLAPPA RUDRAPPA PATIL AGE : 31 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

70. PARAMESH LAKSHMAN KHANAGAVI AGE : 31 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

71. NAGAMMA SHABKEREPPA TIGADI AGE : 31 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

72. PRAKASH JAYAAWNT PUJER AGE : 31 YEARS, OCC: AGRICULTURE,

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WA No. 100551 of 2022

R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

73. BHIMASHI FAKIRAPPA KADDENNAVAR AGE : 31 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

74. DEMANNA FAKKIRAPPA KEDDENNAVAR AGE : 31 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

75. MAHANTESH RUDRAPPA TIGADI AGE : 31 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

76. BASAVARAJ RUDRAPPPA TIGADI AGE : 31 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

77. VAJRAPPA DHARENENDRA KARADI AGE : 31 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

78. GHANGADHAR DHARANENDRA KARADI AGE : 31 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

79. VIJAY VAJRAPPA KARADI AGE : 31 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR,

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WA No. 100551 of 2022

DIST.BELAGAVI, PIN CODE:590001.

80. MANJUNATH NINGAPPA KADDENNAVAR AGE : 31 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

81. NINGAPPA YALLAPPA KADDENNAVAR AGE : 31 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

82. SIDDAPPA NINGAPPA KADDENNAVAR AGE : 31 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

83. RAMESH SHANKREPPA KARLAPPANAVAR AGE : 31 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

84. SURESH LAXMAN KHANAGANVI AGE : 31 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

85. KALLAPPA NAGAPPA KARADIGUDDI AGE : 60 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

86. FAKKIRAPPA ULAVAPPA BYALI AGE : 88 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

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WA No. 100551 of 2022

87. GIREPPA GANGAPPA ITAGEKAR AGE : 78 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

88. NAGAPPA GIREPPA ITAGEKAR AGE : 42 YEARS, OCC: AGRICULTURE, R/O. MANGYANKOPPA KHANAPUR VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

89. VITTAL GIREPPA ITAGEKAR AGE : 36 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

90. IRAMMA MAHADEVAPPA DODDAMANI AGE : 31 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

91. MALLAPPA NINGAPPA ALABADI AGE : 31 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

92. VIDYASHREE KALLAPPA KARADIGUDDA AGE : 24 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

93. NAGARAJ KALLAPPA KARADIGUDDDA AGE : 28 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

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WA No. 100551 of 2022

94. BASAVARAJ KALLAPPA KARADIGUDDI AGE : 26 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

95. SOMAPPA SHIVAPPA TALWAR AGE : 31 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

96. MADIWALAPPA CHANDRAPPA JANGATE AGE : 31 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

97. IRANNA MAHADEVAPPA DODDAMANI AGE : 31 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

98. MANJUNATH MAHADEVAPPA DODDAMANI AGE : 32 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

99. PULKESHI MADEV DODAMANI AGE : 33 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

100. MALLIKARJUN MAHADEVAPPA DODAMANI AGE : 35 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

101. HAMEDA TIPPUSULTHAN KADAROLLI

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WA No. 100551 of 2022

AGE : 31 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

102. NINGAPPA SHIVAJI UGARKHODA AGE : 31 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

103. GOURAVVA ISHWARAPPA TUMARAGUDDI AGE : 76 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

104. MANIK ISHWARAPPA AGE : 48 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

105. SURESH APPOJI JANJI AGE : 46 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

106. TIPPANNA BALAPPA KITTUR AGE : 58 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

107. MOHAMMAD RAFIQUE BABUSAB SIMPI AGE : 58 YEARS, OCC: AGRICULTURE, R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

108. LAXMAN BASAPPA KOTAGI AGE : 58 YEARS, OCC: AGRICULTURE,

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WA No. 100551 of 2022

R/O. KULAVALLI VILLAGE, TQ.KITTUR, DIST.BELAGAVI, PIN CODE:590001.

...RESPONDENTS

THIS WRIT APPEAL IS FILED U/S.4 OF KARNATAKA HIGH COURT ACT, 1961, PRAYING THIS HON BLE COURT TO SET ASIDE THE ORDER PASSED BY THE LEARNED SINGLE JUDGE DATED 14.03.2022 IN W.P.NO.100475/2022 (KLR-RR-RES).

THIS APPEAL COMING ON FOR PRELIMINARY HEARING, THE CHIEF JUSTICE, DELIVERED THE FOLLOWING:

JUDGMENT

By way of present appeal, the appellants/authorities of

the State Government, challenged the order passed by the

learned Single Judge dated 14th March, 2022 in

W.P.No.100475/2022. A very limited grievance was raised by

before the learned Single Judge in the said writ petition. It

was the submission of the petitioners that representation

was submitted before the Authorities viz,. respondent Nos. 2

and 3, requesting to effect mutation and mutate the names

of the petitioners in revenue records.

2. It was submitted before this Court that one of the

pre-requisites for consideration of the request was

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WA No. 100551 of 2022

submission of report and that pre-requisite was also

complied with. The 5th respondent, in the petition, had

submitted report to the Authority and the report was in

favour of the petitioners. On the premise of these facts, the

learned Government Advocate appearing for the State made

a fair submission before the Court. The learned Government

Advocate, in his fairness, submitted before the learned

Single Judge that if some adequate time is granted, the

respondents/Authority would consider the request of the

petitioners and pass appropriate orders.

3. Accepting this submission, the learned Single

Judge was pleased to dispose off the writ petition by

directing respondent Nos.2 and 3 to consider the request of

the petitioners to enter their names in revenue records on

the basis of Annexure-D placed before the learned Single

Judge i.e. report of the ADLR dated 20.09.2018. The learned

Single Judge directed the Authority to undertake this

exercise and comply with the same within a stipulated period

of three months from the date of receipt of certified copy of

the order of the learned Single Judge. Being aggrieved by

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WA No. 100551 of 2022

the said order, the State Authorities are before this Court in

the present appeal.

4. We are more than surprised to see the approach

of the Government in preferring this appeal. Admittedly, the

learned Single Judge on the premise that the petitioners

have already approached the Revenue Authorities for

entering their names in the revenue records and under the

Karnataka Land Revenue Act, 1964, the Authorities are duty

bound to take appropriate steps for entering the name of the

parties in the revenue record on receipt of application and on

completion of the necessary formalities. Now the learned

Single Judge keeping this aspect in mind and a fair

submission of the learned Government Advocate that if some

time is granted, the respondents-Authority would consider

the request of the petitioners and pass appropriate orders,

the appeal is disposed off with a direction to the respondent

Nos.2 and 3 to decide the request of the petitioners within a

stipulated period of three months.

5. The order of the learned Single Judge clearly

indicates that it was left open to the Authority to arrive at a

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WA No. 100551 of 2022

decision while considering the request. The order of the

learned Single Judge only indicates there is an already report

submitted through ADLR and the Authority was directed to

consider this report while deciding the request. In our

opinion by considering the order of the learned Single Judge

by any angle, is not causing any prejudice to the State as

the learned Single Judge only directed the respondents-

Authority to consider the request on its own merits.

6. On the backdrop of these facts, the present

appeal filed raising various grounds including a ground that

the petitioners have suppressed certain facts, ought not to

have been filed by the State Government.

7. The appellants/State Government, when the

order of the learned Single Judge was passed in a limited

compass and no observations on merits were made by the

learned Single Judge, the filing of the appeal by the State

Government show that the State Authorities without

considering the order of the learned Single Judge in its

proper perspective, took the order as an order causing a

serious prejudice to the State Government, which is factually

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WA No. 100551 of 2022

incorrect. As we are unable to find any justifiable ground in

the appeal, it can only be said that the appeal is devoid of

any merits and as such, deserves to be dismissed at

threshold. Accordingly, the appeal is dismissed.

8. In view of disposal of the appeal, pending

interlocutory applications, if any, do not survive for

consideration and are disposed off accordingly.

Sd/-

CHIEF JUSTICE

Sd/-

JUDGE

YAN

 
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