Sri Shivashankar vs The State Of Karnataka
2023 Latest Caselaw 1588 Kant

                                               -1-
                                                       WA No. 655 of 2022




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                          DATED THIS THE 24TH DAY OF FEBRUARY, 2023

                                            PRESENT

                    THE HON'BLE MR PRASANNA B. VARALE, CHIEF JUSTICE

                                              AND

                            THE HON'BLE MR JUSTICE ASHOK S.KINAGI

                           WRIT APPEAL NO. 655 OF 2022 (SC-ST)

                   BETWEEN:

                   1.    SRI SHIVASHANKAR
                         S/O LATE SANNA KALAIAH
                         AGED ABOUT 44 YEARS
                         R/AT KORADAHALLI VILLAGE
                         BHAUR HOBLI
                         CHANNARAYAPATNA TALUK
                         HASSAN DISTRICT - 573 111

                   2.    SRI KUMARASWAMY
Digitally signed
                         AGED 43 YEARS
by R DEEPA               S/O LATE SANNA KALAIAH
Location: High
Court of                 R/AT KORADAHALLI VILLAGE
Karnataka                BHAUR HOBLI, CHANNARAYAPATNA TALUK
                         HASSAN DISTRICT - 573 111

                   3.    SMT. MANJULA
                         D/O LATE SANNA KALAIAH
                         AGED 40 YEARS
                         R/AT KORADAHALLI VILLAGE
                         BAHUR HOBLI, CHANNARAYAPATNA TALUK
                         HASSAN DISTRICT - 573 111

                   4.    SRI ASHOKA
                         AGED 36 YEARS
                         S/O LATE SANNA KALAIAH
                            -2-
                                       WA No. 655 of 2022




     R/AT KORADAHALLI VILLAGE
     BAHUR HOBLI, CHANNARAYAPATNA TALUK
     HASSAN DISTRICT - 573 111
                                            ...APPELLANTS

[(BY SRI. SIDDAMALLAPPA P. M., ADVOCATE (ABSENT)]

AND:

1.   THE STATE OF KARNATAKA
     REP. BY ITS PRINCIPAL SECRETARY
     REVENUE DEPARTMENT,
     M S BUILDING
     DR AMBEDKAR VEEDHI
     BENGALURU - 560001

2.   THE DEPUTY COMMISSIONER
     HASSAN DISTRICT
     HASSAN - 573 201

3.   THE ASSISTANT COMMISSIONER
     HASSAN SUB DIVISION
     HASSAN - 573 201

4.   SMT. SUNANDAMMA
     W/O LATE RAMAKRISHNE GOWDA
     AGED 64 YEARS
     R/AT KORADAHALLI VILLAGE
     BAHUR HOBLI, CHANNARAYAPATNA TALUK
     HASSAN DISTRICT - 573111

5.   SRI RAJESH K R
     AGED 39 YEARS
     S/O LATE RAMAKRISHNE GOWDA
     R/AT KORADAHALLI VILLAGE
     BAHUR HOBLI, CHANNARAYAPATNA TALUK
     HASSAN DISTRICT - 573 111

6.   SMT. PADMA
     D/O RAMAKRISHNE GOWDA
     W/O MALLESH
     AGED 44 YEARS
                                  -3-
                                             WA No. 655 of 2022




     R/AT GUDDENAHALLI VILLAGE
     DODDAGANAHALLI HOBLI
     CHANNARAYAPATNA TALUK
     HASSAN DISTRICT - 573 111

7.   SMT. CHAITRA
     D/O RAMAKRISHNE GOWDA
     W/O VASANTHA
     AGED 41 YEARS
     R/AT BELI KOPPLU VILLAGE
     SHANTIGRAMA HOBLI
     HASSAN TALUK AND DISTRICT - 573 220
                                                 ...RESPONDENTS

(BY SRI. S. RAJASHEKARA, AGA FOR R1 TO R3)


      THIS WRIT APPEAL IS FILED UNDER SECTION 4 OF THE
KARNATAKA HIGH COURT ACT, 1961, PRAYING TO SECURE
RECORDS IN WP NO.47426/2016 (SC-ST) AND SET ASIDE THE
ORDER DATED 17/02/2022 PASSED IN WRIT PETITION NO.
47426/2016 BY THE LEARNED SINGLE JUDGE AND ETC.


      THIS WRIT APPEAL COMING ON FOR ORDERS THIS DAY,
CHIEF JUSTICE, DELIVERED THE FOLLOWING:


                             JUDGMENT

Inspite of repeated calls, none appears for the

appellants.

2. Inspite of providing opportunities to the

appellants to remove office objections for more than 6

WA No. 655 of 2022

occasions, till date, office objections are not removed. It

clearly indicates that the appellants are not interested in

prosecuting the appeal. As such, the appeal is dismissed

for non-prosecution.

Sd/-

CHIEF JUSTICE

Sd/-

JUDGE

RD