Mohammed Dastagir vs M L Basavaraj
2023 Latest Caselaw 1251 Kant

                                             -1-
                                                       RSA No. 970 of 2020




                    IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                       DATED THIS THE 9TH DAY OF FEBRUARY, 2023

                                          BEFORE

                          THE HON'BLE MR JUSTICE H.P.SANDESH

                   REGULAR SECOND APPEAL NO. 970 OF 2020 (DEC/INJ)

                   BETWEEN:

                   MOHAMMED DASTAGIR
                   AGED ABOUT 66 YEARS
                   S/O. LATE. MOHAMMED HUSSAIN,
                   (RETIRED EX SERVICEMAN FROM INA AND
                   ALSO EX-EXPLOYEE OF MPM),
                   R/O. KHALANDRIYA MADRASA,
                   1ST CROSS, NT. ROAD,
                   NEW MANDLI,
                   SHIVAMOGGA DIST 577302
                                                             ...APPELLANT

                              (BY SRI. LOKANATHA R., ADVOCATE)

                   AND:
Digitally signed
by SHARANYA T      M L BASAVARAJ
Location: HIGH     S/O. LINGAPPA GOWDA,
COURT OF           AGED ABOUT 53 YEARS
KARNATAKA
                   R/O. YEDEHALLI VILLAGE,
                   BHADRAVATHI TALUK,
                   SHIVAMOGGA DIST 577302
                                                           ...RESPONDENT

                        THIS RSA IS FILED UNDER SECTION 100 OF CPC,
                   AGAINST THE JUDGMENT AND DECREE DATED 18.01.2020
                   PASSED IN RA.NO.5029/2018 ON THE FILE OF THE IV
                   ADDITIONAL DISTRICT AND SESSIONS JUDGE, SHIMOGA,
                   SITTING AT BHADRAVATHI, PARTLY ALLOWING THE APPEAL
                   AND SETTING ASIDE THE JUDGMENT AND DECREE DATED
                   01.09.2018 PASSED IN O.S.NO.22/2014 ON THE FILE OF THE
                   ADDITIONAL    SENIOR     CIVIL   JUDGE   AND     JMFC,
                   BHADRAVATHI.
                                -2-
                                           RSA No. 970 of 2020




    THIS APPEAL COMING ON FOR ORDERS THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                          JUDGMENT

This appeal was filed in the year 2020 and this Court

vide order dated 24.01.2023, granted two weeks time to

comply with the office objections, failing which to list the

matter for dismissal. Inspite of the same, office objections

are not complied with till date. Hence, the appeal is

dismissed for non-compliance of office objections.

Sd/-

JUDGE

ST