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Mr. Gerard A C vs Mr Bennyhin P
2023 Latest Caselaw 9861 Kant

Citation : 2023 Latest Caselaw 9861 Kant
Judgement Date : 8 December, 2023

Karnataka High Court

Mr. Gerard A C vs Mr Bennyhin P on 8 December, 2023

                                                     -1-
                                                                   NC: 2023:KHC:44828
                                                                    MFA No. 5871/2018
                                                                C/W MFA No. 5854/2018
                                                                    MFA No. 5872/2018



                            IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                              DATED THIS THE 8TH DAY OF DECEMBER, 2023

                                                BEFORE
                       THE HON'BLE MR JUSTICE T.G. SHIVASHANKARE GOWDA
                                   MFA NO. 5871 OF 2018 (MV-I) C/W
                       MFA NOS. 5854 OF 2018 (MV-D), 5872 OF 2018 (MV-I)


                       BETWEEN:

                       MR. GERARD A C
                       AGED ABOUT 59 YEARS, S/O LATE SRI CHINNAPPA
                       NO 388, CHOURAPPA LAYOUT, MARIANNAPALYA
                       H A FARM POST, BENGALURU - 560 024
                                                          ...APPELLANT
                                                     [COMMON IN ALL THE APPEALS]

                       (BY SRI. V VINOD REDDY, ADV. [ABSENT])

                       AND:

                       1.      SMT. SUSHEELA P
                               W/O LATE SRI A G PRABHAKAR
                               AGED ABOUT 50 YEARS
                               R/AT NO 9, GROUND FLOOR
                               DEE ENCLAVE, MARUTHINAGAR
                               MAIN ROAD, SAHAKARANAGAR POST
Digitally signed by            BENGALURU - 560 092
MALA K N
Location: HIGH COURT   2.      SHALOM GLOBAL FOUNDATION
OF KARNATAKA                   NO 388, CHOURAPPA LAYOUT
                               MARIYANNA PALYA, H A FARM POST
                               BANGALORE - 24
                               REP. BY ITS MANAGING DIRECTOR
                                                                  ...RESPONDENTS
                                                           [IN MFA NO.5871/2018]

                       (BY SRI.SUNDAR RAJ, ADV. FOR R1; R2 SERVED)
                              -2-
                                          NC: 2023:KHC:44828
                                           MFA No. 5871/2018
                                       C/W MFA No. 5854/2018
                                           MFA No. 5872/2018



AND:

1.     SMT. SUSHEELA P
       W/O LATE SRI A G PRABHAKAR
       AGED ABOUT 50 YEARS
       R/AT NO 9, GROUND FLOOR
       DEE ENCLAVE, MARUTHINAGAR
       MAIN ROAD, SAHAKARANAGAR POST
       BENGALURU - 560 092

2.     MR.BENNYHIN P.
       S/O LATE MR.A.G.PRABHAKAR
       AGED ABOUT 21 YEARS
       R/AT NO.9, GROUND FLOOR 'DEE ENCLAVE'
       MARUTHINAGAR MAIN ROAD
       SAHAKARNAGAR POST
       BENGALURU - 560 092            ...RESPONDENTS
                                  [IN MFA NO.5854/2018]

(BY SRI.SUNDAR RAJ, ADV. FOR R1; R2 SERVED)

AND:

1.     MR.BENNYHIN P.
       S/O LATE MR.A.G.PRABHAKAR
       AGED ABOUT 21 YEARS
       R/AT NO.9, GROUND FLOOR 'DEE ENCLAVE'
       MARUTHINAGAR MAIN ROAD
       SAHAKARNAGAR POST
       BENGALURU - 560 092

2.     SHALOM GLOBAL FOUNDATION
       NO.388, CHOURAPA LAYOUT
       MARIYANNA PALYA, H.A.FARM POST
       BANGALORE - 560 024            ...RESPONDENTS
                                  [IN MFA NO.5872/2018]

     THESE MFA'S ARE FILED UNDER SECTION 173(1) OF
MV ACT AGAINST THE JUDGMENT AND AWARD DATED
12/01/2018 IN MFA NO.5871/2018, 02/12/2017 IN MFA
NO.5854/2018, 12/01/2018 IN MFA NO.5872/2018 PASSED
IN MVC NO.[3544/2017 IN MFA NO.5871/2018, 3545/2017 IN
MFA NO.5854/2018 AND 3543/2017 IN MFA NO.5872/2018
ON THE FILE OF THE MEMBER, PRINCIPAL MACT, COURT OF
SMALL CAUSES, (SCCH-1), BENGALURU,          AWARDING
COMPENSATION OF RS.5,43,000/-,     RS. 8,50,000/- AND
                                -3-
                                           NC: 2023:KHC:44828
                                            MFA No. 5871/2018
                                        C/W MFA No. 5854/2018
                                            MFA No. 5872/2018



RS.80,000/- WITH INTEREST AT THE RATE OF 9% PER
ANNUM FROM THE DATE OF PETITION TILL REALISATION.

      THESE APPEALS, COMING ON FOR ADMISSION, THIS
DAY, THE COURT DELIVERED THE FOLLOWING:

                        JUDGMENT

None appears for the appellant even in second

call.

2. Sri Sundar Raj, learned counsel for

respondent No.2 is present.

Hence, these appeals are dismissed for non-

prosecution.

Sd/-

JUDGE

KNM CT:HS

 
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