Smt. Rangamma vs Sri K V Girish
2023 Latest Caselaw 9850 Kant

Karnataka High Court

Smt. Rangamma vs Sri K V Girish on 8 December, 2023

                                           -1-
                                                          NC: 2023:KHC:44686
                                                    MFA No. 5607 of 2018




                     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                       DATED THIS THE 8TH DAY OF DECEMBER, 2023

                                         BEFORE
                     THE HON'BLE SMT. JUSTICE LALITHA KANNEGANTI
                MISCELLANEOUS FIRST APPEAL NO. 5607 OF 2018 (MV-D)
                BETWEEN:

                1.    SMT. RANGAMMA,
                      W/O LATE NARAYANAPPA,
                      AGED ABOUT 43 YEARS,
                      RESIIDNG AT NO.22, GANAKALLU VILLAGE,
                      DEVAMACHOHALLI, BENGALURU URBAN.

                2.    KUM. BHAGYA,
                      D/O LATE NARAYANAPPA,
                      AGED ABOUT 17 YEARS,
                      SINCE MINOR,
                      REPRESENTED BY THEIR,
                      MOTHER AS A NATURAL GUARDIAN,
                      SMT. RANGAMMA,
                      RESIDING AT NO.22, GANAKALLU VILLAGE,
Digitally             DEVAMACHOHALLI, BENGALURU URBAN.
signed by JAI
JYOTHI J
Location:
HIGH            3.    KUM. GAYATHRI @ GAYANA,
COURT OF
KARNATAKA             D/O LATE NARAYANAPPA,
                      AGED ABOUT 14 YEARS,
                      SINCE MINOR,
                      REPRESENTED BY THEIR,
                      MOTHER AS A NATURAL GUARDIAN,
                      SMT. RANGAMMA,
                      RESIDING AT NO.22, GANAKALLU VILLAGE,
                      DEVAMACHOHALLI, BENGALURU URBAN.
                                                               ...APPELLANTS
                (BY SRI. NAIK N. R, ADVOCATE (ABSENT) )
                             -2-
                                        NC: 2023:KHC:44686
                                      MFA No. 5607 of 2018




AND:

1.   SRI. K. V. GIRISH,
     S/O SRI K M VENKATESH,
     NO.33 & 122 2ND CROSS,
     EAST KASTURI NAGARA,
     GAYATHRINAGAR, BENGALURU - 560 021

2.   RELIIANCE GEN.INS. CO. LTD.,
     REGIONAL OFFICE NO.28,
     5TH FLOOR, CENTENARY BUILDING,
     M G ROAD, BENGALURU - 560 001.
                                           ...RESPONDENTS
(BY SRI.D. VIJAY KUMAR, ADVOCATE FOR R2)

       THIS MFA IS FILED U/S 173(1) OF MV ACT AGAINST THE
JUDGMENT AND AWARD DATED 04.09.2017 PASSED IN MVC
NO.3986/2015 ON THE FILE OF THE XIII ADDITIONAL JUDGE,
COURT OF SMALL CAUSES AND MEMBER MACT, BENGALURU,
(SCCH-15),    PARTLY ALLOWING THE CLAIM PETITION FOR
COMPENSATION       AND     SEEKING    ENHANCEMENT      OF
COMPENSATION.

       THIS APPEAL, COMING ON FOR DISMISSAL, THIS DAY,

THE COURT DELIVERED THE FOLLOWING:


                         JUDGMENT

As there was no representation on behalf of the

appellants on 07.12.2023, this matter was directed to be

posted for dismissal on today. Today also, there is no

NC: 2023:KHC:44686

representation on behalf of the appellants. This is an

appeal of the year 2018, till now service of notice is not

complete as the appellants had not taken steps to serve

notice on the respondents. It appears the appellants is

not interested to pursue the matter.

2. Accordingly, the appeal is dismissed for non-

prosecution.

SD/-

JUDGE

MEG