Karnataka High Court
Sri C Hanumanthappa vs The State Of Karnataka on 8 December, 2023
Bench: P.S.Dinesh Kumar, Hemant Chandangoudar
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RP No. 401 of 2022
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 8TH DAY OF DECEMBER, 2023
PRESENT
THE HON'BLE MR JUSTICE P.S.DINESH KUMAR
AND
THE HON'BLE MR JUSTICE HEMANT CHANDANGOUDAR
REVIEW PETITION NO. 401 OF 2022
BETWEEN:
1. SRI. C. HANUMANTHAPPA,
S/O. CHINNAPPA,
AGED ABOUT 74 YEARS,
SINCE DEAD REPRESENTED BY LRS
1(a) SMT.BIYYAMMA,
W/O LATE C.HANUMANTHAPPA,
AGED 69 YEARS,
1(b) SRI.H.VENKATESH,
S/O LATE C.HANUMANTHAPPA,
Digitally signed by B
K
AGED 56 YEARS,
MAHENDRAKUMAR
Location: HIGH
COURT OF
KARNATAKA 1(c) SRI.H.SRINIVAS,
S/O LATE C.HANUMANTHAPPA,
AGED 54 YEARS,
1(d) SRI.H.N.NARAYAN,
S/O LATE C.HANUMANTHAPPA,
AGED 56 YEARS,
ALL ARE RESIDING AT
HOSAKEREHALLI VILLAGE,
UTTARAHALLI HOBLI,
BENGALURU - 560 085.
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RP No. 401 of 2022
1(e) SMT.H.SUDHA,
D/O LATE C.HANUMANTHAPPA,
AGED 47 YEARS,
R/AT B.S.K. 3RD STAGE,
HOSAKEREHALLI,
BENGALURU - 85.
1(f) SMT.SUVARNA H.,
D/O LATE C.HANUMANTHAPPA,
AGED 45 YEARS,
R/AT NO.43, HOSAKEREHALLI,
BENGALURU - 85.
...PETITIONERS
(BY SRI. MANJUNATH B R., ADVOCATE)
AND:
1. THE STATE OF KARNATAKA,
REPRESENTED BY ITS
SECRETARY TO GOVERNMENT,
REVENUE DEPARTMENT,
MULTI STOREYED BUILDINGS,
BANGALORE - 560 001.
2. THE LAND TRIBUNAL,
BANGALORE SOUTH TALUK,
BANGALORE,
REPRESENTED BY ITS CHAIRMAN.
3. G.V. APPAJI SINCE DEAD BY HIS LRS
3(a) Y.R. JAYASHREE,
W/O LATE G.V.APPAJI,
AGED ABOUT 57 YEARS,
R/AT.NO.71, HIG, VINOBHANAGAR,
SHIMOGA.
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RP No. 401 of 2022
3(b). TEJASWINI APPAJI,
W/O.DEVAPRASAD IGURE,
AGED ABOUT 35 YEARS,
R/AT NO.409, SOUMYA SPRINGS,
5/2, DEWAN MADHAV RAO ROAD,
BASAVANAGUDI,
BANGALORE - 560 004.
3(c). G.V.LASYA,
D/O.LATE G.V.APPAJI,
AGED ABOUT 30 YEARS,
R/AT.NO.71, HIG, VINOBHANAGAR,
SHIMOGA - 577 201.
3(d). G. V. AJEYA,
S/O LATE G.V.APPAJI,
AGED ABOUT 27 YEARS,
R/AT.NO.71, HIG,
VINOBHANAGAR,
SHIMOGA - 577 201.
4. SRI. K.LINGE GOWDA,
S/O LATE KENGE GOWDA,
AGED ABOUT 85 YEARS,
R/AT NO.491, 4TH BLOCK,
1ST "F" CROSS, 8TH MAIN ROAD,
BASAVESHWARANAGAR,
BANGALORE - 560 079.
...RESPONDENTS
(BY SRI.SHAMANTH NAYAK, HCGP FOR R1)
THIS REVIEW PETITION IS FILED UNDER SECTION 114
READ WITH ORDER 47 RULE 1 OF THE CPC, PRAYING TO i)
CALL FOR RECORDS IN W.A.NO.991/2007 AND
W.P.NO.21925/2001 ON THE FILE OF HON'BLE HIGH COURT OF
KARNATAKA AT BENGALURU; ii) REVIEW THE JUDGMENT
DATED 01.07.2021 PASSED IN W.A.NO.991/2007 (LR) ON THE
FILE OF THIS HON'BLE HIGH COURT OF KARNATAKA AT
BENGALURU.
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RP No. 401 of 2022
THIS PETITION, COMING ON FOR ADMISSION, THIS DAY,
P.S. DINESH KUMAR J., MADE THE FOLLOWING:
ORDER
This review petition is filed by the petitioner in
W.A.No.991/2007 seeking review of order dated 01.07.2021
passed by the Hon'ble Single Judge.
2. Shri. Shamanth Nayak, learned HCGP is present.
3. None appeared for the review petitioner on the last
date of hearing as also today.
4. In the circumstance, this review petition is
dismissed for non-prosecution.
No costs.
Sd/-
JUDGE
Sd/-
JUDGE
RKA
