Gudusab Peersab Pinjar vs Special Land Acquisition Officer
2023 Latest Caselaw 9725 Kant

Karnataka High Court

Gudusab Peersab Pinjar vs Special Land Acquisition Officer on 7 December, 2023

Author: Hanchate Sanjeevkumar

Bench: Hanchate Sanjeevkumar

                                                                -1-
                                                                      NC: 2023:KHC-D:14393
                                                                        MFA No. 103350 of 2017




                                       IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                                           DATED THIS THE 7TH DAY OF DECEMBER, 2023

                                                             BEFORE

                                       THE HON'BLE MR JUSTICE HANCHATE SANJEEVKUMAR

                                       MISCELLANEOUS FIRST APPEAL NO.103350/2017(LAC)

                                 BETWEEN:

                                 1.     GUDUSAB PEERSAB PINJAR
                                        @ MANNIKERI,
                                        SINCE DECEASED BY HIS LRS.

                                 1A.    MABUBI
                                        W/O. GUDUSAB PINJAR @ MANNIKERI,
                                        AGE: YEARS, OCC: HOMEMAKER,
                                        R/O: BAGALKOTE - 587 101.

                                 1B.    LALASAB S/O. GUDUSAB PINJAR @ MANNIKERI,
                                        AGE: 52 YEARS, OCC: PRIVATE SERVICE,
                                        R/O: BAGALKOTE - 587 101.

                                 1C.    BASIRAHAMMAD GUDUSAB PINJAR @ MANNIKERI,
                                        AGE: 50 YEARS, OCC: GOVT. SERVICE,
                                        R/O: LAKSHMESHWAR,
                                        TQ: DIST: GADAG - 582 116.

              Digitally signed
              by
                                 1D. NASIRAHAMMAD GUDUSAB PINJAR @ MANNIKERI,
VIJAYALAKSHMI VIJAYALAKSHMI
M KANKUPPI    M KANKUPPI
              Date: 2023.12.12
              13:21:11 +0530
                                     AGE: 48 YEARS, OCC: GOVT. SERVICE,
                                     R/O: HONNAVAR, DIST: KARWAR - 581 341.

                                 1E.    JAVEDAHAMMAD GUDUSAB PINJAR @ MANNIKERI,
                                        AGE: 46 YEARS, OCC: GOVT. SERVICE,
                                        R/O: HAVERI, DIST: HAVERI - 581 110.

                                 1F.    HUSAINAZ W/O. NABISAB WALIKAR,
                                        AGE: 40 YEARS, OCC: HOMEMAKER,
                                        R/O: MUDDEBIHAL, DIST: VIJAYAPURA - 586 101.

                                 2.     RAJEISAB PEERSAB PINJAR
                                        @ MANNIKERI @ MANIYAR,
                                        SINCE DECEASED BY HIS LRS,
                                 2A.    PATIMA W/O. RAJU @ KASHIMASAB MURNAL,
                              -2-
                                    NC: 2023:KHC-D:14393
                                       MFA No. 103350 of 2017




      AGE: 42 YEARS, OCC: HOMEMAKER,
      R/O: NEERALAKERI,
      TQ: DIST: BAGALKOTE - 587 206.

2B.   RAJIYABEGAUM W/O. DONGRISAB NADAF,
      AGE: 40 YEARS, OCC: HOMEMAKER,
      R/O: TARIKERI - 577 223.

2C.   RABIYABEGAUM W/O. REHAMANSAB NADAF,
      AGE: 37 YEARS, OCC: HOMEMAKER,
      R/O: MURNAL, TQ: BAGALKOT - 587 102.

2D. MAMTAZBEGAUM W/O LALSAB MULIMANI,
    AGE: 35 YEARS, OCC: HOMEMAKER,
    R/O: BAGALKOTE - 587 101.

2E.   ZUBEDA W/O. KHADARSAB NADAF,
      AGE: 32 YEARS, OCC: HOMEMAKER,
      R/O: BAGALKOTE - 587 101.

3.    BABASAB PEERSAB PINJAR
      @ MANNIKERI,
      AGE: 58 YEARS, OCC: AGRICULTURE,
      R/O: BAGALKOT - 587 101.
                                                 ...APPELLANTS
(BY SRI JAGADISH PATIL, ADVOCATE)

AND:

1.    SPECIAL LAND ACQUISITION OFFICER,
      BAGALKOTE TOWN DEVELOPMENT AUTHORITY,
      BAGALKOTE.

2.    THE STATE OF KARNATAKA
      REPRESENTED BY DEPUTY COMMISSIONER,
      BAGALKOTE.
                                               ...RESPONDENTS

      THIS MFA IS FILED UNDER SECTION 54(1) OF THE LAND
ACQUISITION ACT, PRAYING TO SET ASIDE THE JUDGMENT AND
AWARD PASSED BY THE II ADDITIONAL SENIOR CIVIL JUDGE
BAGALKOT IN LAC NO.1950/2000 DATED 27.04.2017 BY ALLOWING
THIS APPEAL AND ETC.,
                              -3-
                                   NC: 2023:KHC-D:14393
                                     MFA No. 103350 of 2017




    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                           ORDER

Today the matter is listed for compliance of office

objections for 8th time, but not complied with.

Hence, the appeal is dismissed for non-prosecution.

Sd/-

JUDGE

SSP

CT-ASC