Hanumanthappa Siddaveerappa Jogihall vs The Executive Officer
2023 Latest Caselaw 9716 Kant

Karnataka High Court

Hanumanthappa Siddaveerappa Jogihall vs The Executive Officer on 7 December, 2023

Author: Hanchate Sanjeevkumar

Bench: Hanchate Sanjeevkumar

                                                   -1-
                                                         NC: 2023:KHC-D:14386
                                                             MFA No. 103640 of 2018




                           IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                              DATED THIS THE 7TH DAY OF DECEMBER, 2023

                                                 BEFORE

                           THE HON'BLE MR JUSTICE HANCHATE SANJEEVKUMAR

                           MISCELLANEOUS FIRST APPEAL NO.103640/2018(LAC)

                      BETWEEN:

                      1.      HANUMANTHAPPA
                              SIDDAVEERAPPA JOGIHALL
                              SINCE DECEASED BY HIS LRS,

                      1A.     SMT.NAGAMMA
                              W/O. HANUMANTHAPPA JOGIHALLI,
                              AGE: 68 YEARS,
                              R/A: CHAPPARADAHALLI,
                              HIREKERUR TALUK - 581 111.

                      1B.     SOUBAGGYYA
                              W/O. RAMAPPA MARER,
                              AGE: 48 YEARS, R/A: HEDIYAL,
                              RANEBENNUR TALUK - 581 111.

                      1C.     VEERANAGOUDA
VIJAYALAKSHMI
M KANKUPPI                    HANUMANTHAPPA JOGIHALLI,
Digitally signed by
VIJAYALAKSHMI M
                              AGE: 48 YEARS,
KANKUPPI
Date: 2023.12.12
13:21:47 +0530
                              R/A: CHAPPARADAHALLI,
                              HIREKERUR TALUK - 581 111.

                      1D.     SHEKARAPPA
                              S/O. HANUMANTHAPPA JOGIHALLI,
                              AGE: 34 YEARS,
                              R/A: CHAPPARADAHALLI,
                              HIREKERUR TALUK - 581 111.

                      1E.     KAREGOUDA
                              S/O. HANUMANTHAPPA JOGIHALLI,
                              AGE: 42 YEARS,
                              R/A: CHAPPARADAHALLI, HIREKERUR TALUK.
                                                                    ...APPELLANTS
                               -2-
                                    NC: 2023:KHC-D:14386
                                      MFA No. 103640 of 2018




(BY SRI K. ANANDKUMAR, ADVOCATE)

AND:

1.   THE EXECUTIVE OFFICER,
     UTP, RANEBENNUR.

2.   THE DEPUTY COMMISSIONER,
     HAVERI.

3.   THE ASSISTANT COMMISSIONER,
     AND SLAO UTP RANEBENNUR.
                                              ...RESPONDENTS

      THIS MFA IS FILED UNDER SECTION 54(1) OF THE LAND
ACQUISITION ACT, PRAYING TO SET ASIDE/MODIFY THE
JUDGMENT AND AWARD DATED 18.04.2012 IN LAC NO.04/2011
PASSED BY SENIOR CIVIL JUDGE AND JMFC AT HIREKERUR AND
ETC.,

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                           ORDER

Today the matter is listed for compliance of office

objections for 5th time, but not complied with.

Hence, the appeal is dismissed for non-prosecution.

Sd/-

JUDGE

SSP

CT-ASC