Karnataka High Court
Fareed Unnisa Begum And Anr vs The State Of Karnataka And Ors on 7 December, 2023
Author: M.G.S.Kamal
Bench: M.G.S.Kamal
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NC: 2023:KHC-K:9072
MFA No. 204105 of 2023
IN THE HIGH COURT OF KARNATAKA
KALABURAGI BENCH
DATED THIS THE 7TH DAY OF DECEMBER, 2023
BEFORE
THE HON'BLE MR. JUSTICE M.G.S.KAMAL
MISCL. FIRST APPEAL NO. 204105 OF 2023 (CPC-)
BETWEEN:
1. FAREED UNNISA BEGUM
AGE: 65 YEARS, OCC: HOUSE HOLD,
R/O HOUSE NO. 2-2-151,
OPP GOVT. J. R COLLEGE,
SIDDI TALEEM,
CHOWBHARA ROAD,
BIDAR- 585401.
2. AHMED UNNISA BEGUM
AGE: 62 YEARS, OCC: HOUSE HOLD,
R/O HOUSE NO. 9-5-275,
CHIDRI ROAD BADRODDIN COLONY,
BIDAR 585401.
Digitally signed
by LUCYGRACE
3. RAHMATUNNISA BEGUM
Location: HIGH W/O MA. BASITH,
COURT OF
KARNATAKA D/O ABDUL RASHID,
DIED 26-03-2004.
3i. AYESHAUNNISA BEGUM
W/O SYED SAYEEDUDDIN,
AGE: 51 YEARS, OCC: HOUSE HOLD,
R/O BIDAR NOW,
RESIDING AT # 18-7-423/A/158,
TALAB KATTA,
AMAN NAGAR B.,
CHARMINAR HYDERBAD,
STATE OF TELANGANA 500001.
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3ii. MA QADEER
S/O LATE MA BASITH,
AGE: 50 YEARS,
OCC: BUSINESS,
R/O BIDAR NOW RESIDING,
AT #.19-3-262/60/33, ACCHI REDDY NAGAR,
JAHANUMA CHARMINAR,
FALAKNUMA HYDERABAD,
STATE OF TELENGANA- 500053
3iii. MA. HAI
S/O LATE MA. BASITH,
AGE: 48 YEARS, OCC: BUSINESS,
R/O BIDAR NOW RESIDING AT,
# 19-4-371/3/A/17, FAREED COLONY,
KISHAN BAGH,
BAHADURPURA HYDERABAD,
STATE OF TELENGANA- 500064.
3iv. MA. QAYYUM
S/O LATE MA BASITH,
AGE: 46 YEARS, OCC: BUSINESS,
R/O BIDAR NOW RESIDING AT,
# 19-3-262/60/33 ACCHI REDDY NAGAR,
JAHANUMA CHARMINAR,
FALAKNUMA HYDRABAD,
STATE OF TELENGANA 500053.
3v. ASHRAF UNNISA BEGUM
W/O SHIAK HABEEB HAMED,
AGE: 44 YEARS, OCC: HOUSE HOLD,
R/O BIDAR NOW RESIDING AT,
# 18-7-205/C/B/12,
MOHAMMADIA MASJID,
JAHANGEER NAGAR,
CHARMINAR HYDRABAD,
STATE OF TELANGANA- 500002.
3vi. NOOR UNNISA BEGUM
W/O SHAIKH AHMED,
AGE: 42 YEARS, OCC: HOUSE HOLD,
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MFA No. 204105 of 2023
R/O BIDAR NOW RESIDING AT,
# 6-3-1185/138 B. S MAKHA,
BEGUMPET HYDRABAD,
STATE OF TELANGANA- 500016.
3vii. MA HAKEEM
S/O LATE MA BASITH,
AGE: 40 YEARS, OCC: BUSINESS,
R/O BIDAR NOW RESIDING AT,
# 19-3-262/33 VATTIPALLI ACCHI REDDY NAGAR,
CHARMINAR FALAKNUMA HYDRABAD,
STATE OF TELENGANA- 500053.
3viii. MA RAOOF
S/O LATE MA BASITH,
AGE: 38 YEARS, OCC: BUSINESS,
R/O BIDAR NOW RESIDING AT,
# 19-3-262/33,
VATTIPALLI ACHHI REDDY NAGAR,
CHARMINAR FALAKNUMA HYDRABAD,
STATE OF TELENGANA- 500053.
THE APPELLANT NO. 3IV IS THE SPECIAL POWER OF
ATTORNEY HOLDER BEHALF OF THE APPELLANT NO.
3I,3II, 3III, 3V, 3VI, 3VII AND 3VIII,
THE SAME COPY OF SPA IS ENCLOSED WITH THIS
CASE.
...APPELLANTS
(BY SRI. PRAKASH JADHAV, ADVOCATE)
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MFA No. 204105 of 2023
AND:
1. THE STATE OF KARNATAKA
R/ BY THROUGH,
THE ASSISTANT COMMISSIONER AND SPECIAL,
LAND ACQUISITION OFFICER,
BIDAR- 585401.
2. ABUDAL MAJID
S/O ABDUL RASHID,
AGE: 65 YEARS, OCC: BUSINESS,
R/O 2-3-40,
LATEEF PURA,
BIDAR 585401
3. ABDUL MUJEEB
S/O ABDUL RASHID,
DIED ON 09-01-2023,
3i. RAZIYA BEGUM
W/O LATE ABDUL MUJEED,
AGE ABOUT 60 YEARS, OCC: HOUSEHOLD,
R/O HOUSE NO. 6-8-44,
TALWDI BIDAR 585401.
3ii. KUSTAR BEGUM
D/O LATE ABDUL MUJEEB,
AGE ABOUT 34 YEARS, OCC: HOUSE HOLD,
R/O HOUSE NO. 6-8-44 TALWDI,
BIDAR- 585401.
3iii. MOHD. VIKAR AHMED
S/O LATE ABDUL MUJEED,
AGE ABOUT: 32 YEARS, OCC: HOUSE HOLD,
R/O HOUSE NO. 6-8-44 TALWDI,
BIDAR- 585401.
3iv. MOHD. ABDUL RASHEED
S/O LATE ABDUL MUJEED
AGE ABOUT: 30 YEARS, OCC: HOUSE HOLD,
R/O HOUSE NO. 6-8-44 TALWDI,
BIDAR- 585401.
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3v. HEENA BEGUM
D/O LATE ABDUL MUJEED,
AGE ABOUT: 28 YEARS, OCC: HOUSE HOLD,
R/O HOUSE NO. 6-8-44 TALWDI,
BIDAR- 585401.
4. ABUDL ALEEM
S/O ABDUL RASHID,
DIED ON 06-07-2020.
4i. SHABANA BEGUM
W/O LATE ABDUL ALEEM,
AGE ABOUT: 50 YEARS, OCC: HOUSE HOLD,
R/O. HOUSE NO. 2-3-39, LATEEPURA,
BIDAR- 585401
4ii. SHAHANAZ FATEEMA
D/O LATE ABDUL ALEEM,
AGE ABOUT: 30 YEARS, OCC: HOUSE HOLD,
R/O HOUSE NO. 2-3-39, LATEEPURA,
BIDAR- 585401.
4iii. UZAMA AMREEN
D/O LATE ABDUL ALEEM,
AGE ABOUT: 28 YEARS, OCC: HOUSE HOLD,
R/O HOUSE NO. 2-3-39, LATEEPURA,
BIDAR- 585401.
4iv. MOHD. ABDUL SAQLAIN AHMED
S/O LATE ABDUL ALEEM,
AGE ABOUT: 26 YEARS, OCC: HOUSE HOLD,
R/O HOUSE NO. 2-3-39, LATEEPURA,
BIDAR- 585401.
4v. ZOHA AMRIN
D/O LATE ABDUL ALEEM,
AGE ABOUT: 24 YEARS, OCC: HOUSE HOLD.
R/O HOUSE NO. 2-3-39, LATEEPURA,
BIDAR- 585401.
4vi. JAWERI ANJUM
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D/O LATE ABDUL ALEEM,
AGE ABOUT: 22 YEARS, OCC: HOUSE HOLD,
R/O HOUSE NO. 2-3-39, LATEEPURA,
BIDAR- 585401.
4vii. AQSA FATEEMA
D/O LATE ABDUL ALEEM,
AGE ABOUT: 19 YEARS, OCC: HOUSE HOLD,
R/O HOUSE NO. 2-3-39, LATEEPURA,
BIDAR- 585401.
5. ABUDL BARI
S/O ABDUL RASHID,
DIED ON 17-03-2010,
5i. ASHIFA BEGUM
W/O LATE ABDUL BARI,
AGE ABOUT: 54 YEARS, OCC: HOUSE HOLD,
R/O HOUSE NO. 2-3-39 LATEEPURA,
BIDAR- 585401.
5ii. SUMAYYA JABIN
D/O LATE ABDUL BARI,
AGE ABOUT: 28 YEARS, OCC: HOUSEHOLD,
R/O HOUSE NO. 2-3-39 LATEEPURA,
BIDAR- 585401.
5iii. SANIYA JABIN
D/O LATE ABDUL BARI,
AGE ABOUT: 26 YEARS, OCC: HOUSEHOLD,
R/O HOUSE NO. 2-3-39 LATEEPURA,
BIDAR- 585401.
5iv. MEHVEEN
D/O LATE ABDUL BARI,
AGE ABOUT: 24 YEARS, OCC: HOUSEHOLD,
R/O HOUSE NO. 2-3-39 LATEEPURA,
BIDAR 585401.
5v. MD. SHAQUIB
S/O LATE ABDUL BARI,
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MFA No. 204105 of 2023
AGE ABOUT: 22 YEARS, OCC: STUDENT,
R/O MIRJAPUR (T),
BIDAR- 585401.
...RESPONDENTS
THIS MFA IS FILED UNDER ORDER VLIII RULE 1 OF CPC,
PRAYING TO SET ASIDE THE IMPUGNED ORDER PASSED ON
13.10.2023 AS PER ANNEXUE-A-1 BY THE LD. PRINCIPAL CIVIL
JUDGE AND CJM, BIDAR IN EXECUTION PETITION NO. 82 OF
2016, WHILE DIRECTING THE RESPECTIVE COURT RELEASE
THE APPELLANTS 1/11 RESPECTIVE EACH SISTER SHARE IN
COMPENSATED AMOUNT AS PER RESPECTIVE MEMO FILED BY
THE DECREE HOLDERS HEREIN.
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
JUDGMENT
Learned counsel for the appellant has filed a memo
dated 07.12.2023 seeking withdrawal of the appeal.
Memo is taken on record.
Appeal is dismissed as withdrawn.
Sd/-
JUDGE
RL
