Karnataka High Court
Shri Suresh S/O Mahadevappa Sattigeri vs Mallikarjun S/O Patreppa Sattigeri ... on 6 December, 2023
Author: Hanchate Sanjeevkumar
Bench: Hanchate Sanjeevkumar
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NC: 2023:KHC-D:14250
MFA No. 103115 of 2022
IN THE HIGH COURT OF KARNATAKA,
DHARWAD BENCH
DATED THIS THE 6TH DAY OF DECEMBER, 2023
BEFORE
THE HON'BLE MR JUSTICE HANCHATE SANJEEVKUMAR
MISCELLANEOUS FIRST APPEAL NO.103115/2022(CPC)
BETWEEN:
SHRI SURESH
S/O. MAHADEVAPPA SATTIGERI,
AGE: 40 YEARS, OCC: AGRIL.,
R/O: YARAJARVI VILLAGE,
TQ: SAVADATTI - 591 126,
DIST: BELAGAVI.
...APPELLANT
(BY SRI DINESH M. KULKARNI, ADVOCATE)
AND:
MALLIKARJUN
S/O PATREPPA SATTIGERI,
Digitally
signed by (SINCE DECEASED BY HIS LRS)
SUJATA
SUBHASH
PAMMAR 1. SMT. LALITA
W/O. MALLIKARJUN SATTIGERI,
AGE: 52 YEARS,
OCC: HOUSEHOLD,
R/O: YARAJARVI VILLAGE,
TQ: SAVADATTI - 591 126,
DIST: BELAGAVI.
2. SHRI RAMESH
S/O. MALLIKARJUN SATTIGERI,
AGE: 40 YEARS,
OCC: AGRIL,
R/O: YARAJARVI VILLAGE,
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NC: 2023:KHC-D:14250
MFA No. 103115 of 2022
TQ: SAVADATTI - 591 126,
DIST: BELAGAVI.
3. SMT. KAVITA
W/O. CHANNABASAPPA HOSUR,
PATREPPA SATTIGERI,
AGE: 39 YEARS,
OCC: HOUSEHOLD,
R/O: YARAJARVI VILLAGE,
TQ: SAVADATTI 591126,
DIST: BELAGAVI.
4. SHRI ISHWAR
S/O. MALLIKARJUN SATTIGERI,
AGE: 37 YEARS,
OCC: AGRIL.,
R/O: YARAJARVI VILLAGE,
TQ: SAVADATTI 591 126,
DIST: BELAGAVI.
5. SADASHIV,
S/O. PATREPPA SATTIGERI,
AGE: 52 YEARS, OCC: AGRIL,
R/O: YARAJARVI VILLAGE,
TQ: SAVADATTI - 591 126,
DIST: BELAGAVI.
6. SMT. MAHADEVI
W/O. MAHADEVAPPA SATTIGERI,
AGE: 65 YEARS,
OCC: HOUSEHOLD,
R/O: YARAJARVI VILLAGE,
TQ: SAVADATTI - 591126,
DIST: BELAGAVI.
7. SHRI KUMAR
S/O. MAHADEVAPPA SATTIGERI,
AGE: 38 YEARS, OCC: AGRIL,
R/O: YARAJARVI VILLAGE,
TQ: SAVADATTI - 591 126,
DIST: BELAGAVI.
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NC: 2023:KHC-D:14250
MFA No. 103115 of 2022
8. BASAVARAJ
S/O. MAHADEVAPPA SATTIGERI,
AGE: 36 YEARS,
OCC: AGRICULTURE,
R/O: YARAJARVI VILLAGE,
TQ: SAVADATTI - 591 126,
DIST: BELAGAVI.
9. SMT. KALLAVVA
W/O. SURESH GONTAMAR,
AGE: 44 YEARS, OCC: HOUSEHOLD,
R/O: CHACHADI,
NOW AT R/O: YARAJARVI VILLAGE,
TQ: SAVADATTI - 591 126,
DIST: BELAGAVI.
10. SMT. GURUSHANTAVVA
W/O. MAHANTESH ANGADI,
AGE: 43 YEARS,
OCC: HOUSEHOLD,
R/O: YARAJARVI VILLAGE,
TQ: SAVADATTI 591126,
DIST: BELAGAVI.
...RESPONDENTS
(BY SRI GURURAJ R. TURAMARI, ADVOCATE FOR R1 TO R5;
R6 TO R9 NOTICE TO DISPENSED WITH;
R10 IS NOTICE TO DISPENSED WITH)
THIS MFA IS FILED UNDER ORDER 43 RULE 1(R) OF THE
CODE OF CIVIL PROCEDURE, 1908, PRAYING TO SET ASIDE
THE ORDER PASSEDBY THE PRL. SENIOR CIVIL JUDGE,
SAVADATTI, IN O.S.NO.64/2018 DATED 23.02.2022 AND ETC.,
THIS APPEAL, COMING ON FOR ADMISSION, THIS DAY,
THE COURT DELIVERED THE FOLLOWING:
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NC: 2023:KHC-D:14250
MFA No. 103115 of 2022
JUDGMENT
submitted that the matter is settled out of Court before
the trial Court in the original suit. Therefore, the appeal
has become infractuous.
Submission of the learned counsel is placed on
record.
In view of the counsel submission, appeal is
dismissed has having become infructuous.
SD/-
JUDGE
HMB
CT-ASC
