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New India Assurance Co. Ltd vs M. Ramesh
2023 Latest Caselaw 9526 Kant

Citation : 2023 Latest Caselaw 9526 Kant
Judgement Date : 6 December, 2023

Karnataka High Court

New India Assurance Co. Ltd vs M. Ramesh on 6 December, 2023

                                             -1-
                                                          NC: 2023:KHC:44199
                                                        MFA No. 6051 of 2016




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                          DATED THIS THE 6TH DAY OF DECEMBER, 2023

                                           BEFORE
                        THE HON'BLE DR. JUSTICE CHILLAKUR SUMALATHA
                   MISCELLANEOUS FIRST APPEAL NO.6051 OF 2016(MV-I)
                   BETWEEN:

                         NEW INDIA ASSURANCE CO. LTD,
                         HASSAN BO, CHANDANA COMPLEX,
                         HARSHA MAHAL MARG,
                         HASSAN DISTRICT,
                         KARNATAKA - 573 201,
                         NOW REPRESENTED BY,
                         ITS REGIONAL MANAGER,
                         NEW INDIA ASSURANCE CO LTD,
                         REGIONAL OFFICE,
                         2-B UNITY BUILDING ANNEXE,
                         P.KALINGA RAO ROAD,
                         BANGALORE - 560 027.
                                                                ...APPELLANT
                   (BY SRI.A.N.KRISHNA SWAMY., ADVOCATE)
Digitally signed
by VINUTHA B S
                   AND:
Location: HIGH
COURT OF
KARNATAKA
                   1.    M. RAMESH,
                         S/O SRINIVASA @ MAREGOWDA,
                         NOW AGED ABOUT 36 YEARS,
                         R/A ALISANDRA VILLAGE,
                         NAGAMANGALA TALUK,
                         MANDYA DISTRICT,
                         ALSO AT DOOR NO.1912,
                         EAST WEST COLLEGE,
                         'E' SECTION, II STAGE,
                         RAJAJINAGAR,
                         BANGALORE - 560 091.
                              -2-
                                          NC: 2023:KHC:44199
                                       MFA No. 6051 of 2016




2.   M/S BSCPL INFRASTRUCTURE LTD.,
     BEHIND COURT, AMBA NILAYA,
     SAMPIGE ROAD, GANDHI CIRCLE,
     CHANNARAYAPATNA,
     HASSAN DISTRICT - 573 116.

3.   VILBERT A.,
     S/O ANTHONY SWAMY, MAJOR,
     R/O CHENGIKUPPAM GEDILAM,
     THIRUNAVALUR POST,
     ULUNDURPET TALUK,
     TAMILNADU - 600 040.
                                             ...RESPONDENTS


(BY SRI. ABHINAY Y.T., ADVOCATE FOR R1)

      THIS MFA IS FILED U/S 173(1) OF MV ACT AGAINST THE
JUDGMENT AND AWARD DATED 07.05.2016 PASSED IN MVC
NO.3167/13 ON THE FILE OF THE 21ST ACMM & 23RD
ADDITIONAL SMALL CAUSE JUDGE, BENGALURU, AWARDING
COMPENSATION OF RS.50,000/- WITH INTEREST AT 6% P.A.
FROM THE DATE OF PETITION TILL THE DATE OF DEPOSIT.

      THIS APPEAL, COMING ON FOR DISMISSAL, THIS DAY,

THE COURT DELIVERED THE FOLLOWING:




                        JUDGMENT

No representation on appellant's side on call.

NC: 2023:KHC:44199

2. There was no representation even on 22.09.2023.

Though the matter is listed on this day under the caption

for "Dismissal", yet there is no representation.

3. Hence the appeal stands dismissed for non-

prosecution without costs.

Sd/-

JUDGE

PTM

 
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