Ishwar S/O Sayabanna vs Parashuram S/O Hanumantha And Ors
2023 Latest Caselaw 9381 Kant

Karnataka High Court

Ishwar S/O Sayabanna vs Parashuram S/O Hanumantha And Ors on 5 December, 2023

Author: Pradeep Singh Yerur

Bench: Pradeep Singh Yerur

                                             -1-
                                                    NC: 2023:KHC-K:9005
                                                     WP No. 202700 of 2022




                              IN THE HIGH COURT OF KARNATAKA,

                                     KALABURAGI BENCH

                          DATED THIS THE 5TH DAY OF DECEMBER, 2023

                                           BEFORE
                        THE HON'BLE MR. JUSTICE PRADEEP SINGH YERUR


                          WRIT PETITION NO. 202700 OF 2022 (LB-ELE)
                   BETWEEN:

                        SRI. ISHWAR S/O SAYABANNA,
                        AGED ABOUT 36 YEARS,
                        OCC: AGRICULTURE,
                        R/O MAHALROZA,
                        TQ: SHAHAPUR, DIST:YADGIR-585 201.

                                                              ...PETITIONER

                   (BY SRI. RAJESH DODDAMANI, ADVOCATE)

                   AND:

                   1.   SRI.PARASHURAM
                        S/O HANUMANTHA,
Digitally signed        AGE: MAJOR, OCC:AGRICULTURE,
by SACHIN
Location: HIGH          R/O MAHALROZA VILLAGE,
COURT OF
KARNATAKA               TQ: SHAHAPUR, DIST:YADGIR-585 201.

                   2.   THE RETURNING OFFICER OF NO.12-
                        SAGAR GRAM PANCHAYAT CONSTITUENCY,
                        OF # 12-SAGAR PANCHAYAT, SAGAR,
                        TQ:SHAHAPUR, DIST:YADGIR-585 201.

                   3.   THE TAHASILDAR AND
                        TALUKA ELECTION OFFICER,
                        SHAHAPUR, TQ:SHAHAPUR,
                        DIST:YADGIR-585 201.
                                 -2-
                                      NC: 2023:KHC-K:9005
                                           WP No. 202700 of 2022




4.   THE DEPUTY COLLECTOR AND
     DISTRICT ELECTION OFFICER,
     YADGIR-585 201.

                                                   ...RESPONDENTS

(BY SRI. SHIVAKUMAR R. TENGALI, AGA FOR R3 AND R4;
NOTICE TO R1 AND R2 ARE SERVED)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
ISSUE A WRIT IN THE NATURE OF CERTIORARI QUASHING THE
JUDGMENT PASSED BY COURT OF SENIOR CIVIL JUDGE AND
JMFC, SHAHPUR DATED 16.08.2022 WHICH IS AT ANNEXURE-C
AND ETC.,

       THIS PETITION COMING ON FOR PRELIMINARY HEARING
IN 'B' GROUP, THIS DAY THE COURT MADE THE FOLLOWING:


                             ORDER

Learned counsel for petitioner submits that the

matter would not survive for consideration as it becomes

infructuous.

Placing the submission on record, petition is

dismissed as having become infructuous.

Sd/-

JUDGE SN