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Smt. Savitri W/O Babu Dasappanavar vs Mahaling S/O Hanumanth Dandugol
2023 Latest Caselaw 9371 Kant

Citation : 2023 Latest Caselaw 9371 Kant
Judgement Date : 5 December, 2023

Karnataka High Court

Smt. Savitri W/O Babu Dasappanavar vs Mahaling S/O Hanumanth Dandugol on 5 December, 2023

Author: Hanchate Sanjeevkumar

Bench: Hanchate Sanjeevkumar

                                                               -1-
                                                                     NC: 2023:KHC-D:14185
                                                                       MFA No. 103415 of 2022




                                      IN THE HIGH COURT OF KARNATAKA, DHARWAD BENCH

                                          DATED THIS THE 5TH DAY OF DECEMBER, 2023

                                                            BEFORE

                                       THE HON'BLE MR JUSTICE HANCHATE SANJEEVKUMAR

                                      MISCELLANEOUS FIRST APPEAL NO.103415/2022(MV-D)

                                 BETWEEN:

                                 1.    SMT. SAVITRI W/O. BABU DASAPPANAVAR,
                                       AGE: 29 YEARS, OCC: HOUSEHOLD,
                                       R/O: GOKAK, TQ: GOKAK,
                                       DIST: BELAGAVI - 593 107.
                                 2.    KUM. BHUMIKA D/O. BABU DASAPPANAVAR,
                                       AGE: 11 YEARS, OCC: STUDENT,
                                       R/O: GOKAK, TQ: GOKAK,
                                       DIST: BELAGAVI - 593 107.
                                                                                 ...APPELLANTS
                                 (BY SRI SANTOSH S. HATTIKATAGI, ADVOCATE)

                                 AND:

                                 1.    SHRI MAHALING S/O. HANUMANTH DANDUGOL,
                                       AGE: 57 YEARS, OCC: DRIVER,
                                       R/O: A/P. H.NO.86/7, GOKAK FALLS,
                                       TQ: GOKAK, DIST: BELAGAVI-593107.

              Digitally signed
                                 2.    SHRI LAKKAPPA S/O. MAHANING DANDUGOL,
              by
VIJAYALAKSHMI VIJAYALAKSHMI
M KANKUPPI    M KANKUPPI               AGE: MAJOR,, OCC: BUSINESS,
              Date: 2023.12.08
              12:46:36 +0530
                                       R/O: A/P. H.NO.86/7, GOKAK FALLS,
                                       TQ: GOKAK, DIST: BELAGAVI-593107.
                                 3.    THE NATIONAL INSURANCE CO. LTD.,
                                       BY ITS SENIOR DIVISIONAL MANAGER,
                                       RAMDEV GALLI, DIST: BELAGAVI-593107.
                                                                               ...RESPONDENTS

                                      THIS MFA IS FILED UNDER SECTION 173(1) OF MOTOR
                                 VEHICLES ACT, 1988, PRAYING TO MODIFY THE JUDGMENT AND
                                 AWARD PASSED BY THE LEARNED XII ADDITIONAL DISTRICT AND
                                 SESSIONS JUDGE, BELAGAVI, SITTING AT GOKAK, IN MVC
                                 NO.969/2020   DATED    18.09.2021, BY   ENHANCING   THE
                                 COMPENSATION AS PRAYED FOR IN THE CLAIM PETITION, BY
                                 ALLOWING THIS APPEAL.
                               -2-
                                    NC: 2023:KHC-D:14185
                                      MFA No. 103415 of 2022




    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                            ORDER

Learned counsel for the appellants has filed a memo

seeking to withdraw the appeal.

Memo is placed on record.

The appeal is dismissed as withdrawn.

Sd/-

JUDGE

SSP

CT-ASC

 
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