Smt. Gouramma W/O Dasharath Patrot vs Shri Mahaling S/O Hanumanth Dandugol
2023 Latest Caselaw 9370 Kant

Karnataka High Court

Smt. Gouramma W/O Dasharath Patrot vs Shri Mahaling S/O Hanumanth Dandugol on 5 December, 2023

Author: Hanchate Sanjeevkumar

Bench: Hanchate Sanjeevkumar

                                                    -1-
                                                          NC: 2023:KHC-D:14184
                                                            MFA No. 102295 of 2022




                                    IN THE HIGH COURT OF KARNATAKA,
                                            DHARWAD BENCH

                               DATED THIS THE 5TH DAY OF DECEMBER, 2023

                                                 BEFORE

                            THE HON'BLE MR JUSTICE HANCHATE SANJEEVKUMAR

                           MISCELLANEOUS FIRST APPEAL NO.102295/2022(MV-D)

                      BETWEEN:

                      SMT. GOURAMMA W/O. DASHARATH PATROT,
                      AGE: 53 YEARS, OCC: HOUSEHOLD,
                      R/O: GOKAK-FALLS, TQ: GOKAK,
                      DIST: BELAGAVI - 593 107.
                                                                        ...APPELLANT
                      (BY SRI SANTOSH S. HATTIKATAGI, ADVOCATE)

                      AND:

                      1.    SHRI MAHALING S/O. HANUMANTH DANDUGOL,
                            AGE: 58 YEARS, OCC: DRIVER,
                            R/O: A/P. H.NO 86/7, GOKAK FALLS,
                            TQ: GOKAK, DIST: BELAGAVI-593107.

                      2.    SHRI LAKKAPPA S/O. MAHANING DANDUGOL,
                            AGE: MAJOR, OCC: BUSINESS,
VIJAYALAKSHMI               R/O: A/P H.NO-86/7, GOKAK FALLS,
M KANKUPPI
                            TQ: GOKAK, DIST: BELAGAVI-593107.
Digitally signed by
VIJAYALAKSHMI M
KANKUPPI
Date: 2023.12.08      3.    THE NATIONAL INSURANCE CO., LTD.,
12:46:13 +0530
                            BY ITS SENIOR DIVISIONAL MANAGER,
                            RAMDEV GALLI, DIST: BELAGAVI-593107.
                                                                    ...RESPONDENTS

                           THIS MFA IS FILE UNDER SECTION 173(1) OF MOTOR
                      VEHICLES ACT, 1988, PRAYING TO MODIFY THE JUDGMENT AND
                      AWARD PASSED BY THE LEARNED XII ADDITIONAL DISTRICT AND
                      SESSIONS JUDGE, BELAGAVI SITTING AT, GOKAK, IN MVC
                      NO.968/2020   DATED    18.09.2021 BY   ENHANCING    THE
                      COMPENSATION AS PRAYED FOR IN THE CLAIM PETITION, BY
                      ALLOWING THIS APPEAL.
                           THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
                      COURT DELIVERED THE FOLLOWING:
                              -2-
                                   NC: 2023:KHC-D:14184
                                     MFA No. 102295 of 2022




                           ORDER

Learned counsel for the appellant has filed a memo

seeking to withdraw the appeal.

Memo is placed on record.

The appeal is dismissed as withdrawn.

Sd/-

JUDGE

SSP

CT-ASC