Karnataka High Court
Sri. Oswald Denis Monis vs Sri. Robert Fernandes on 4 December, 2023
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RSA No. 1645 of 2022
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 4TH DAY OF DECEMBER, 2023
BEFORE
THE HON'BLE MR JUSTICE SACHIN SHANKAR MAGADUM
REGULAR SECOND APPEAL NO. 1645 OF 2022
(PA/DE/IN)
BETWEEN:
SRI. OSWALD DENIS MONIS
SON OF LATE ALEX MONIS,
AGED ABOUT 52 YEARS,
REPRESENTED BY HIS GENERAL POWER OF
ATTORNEY HOLDER,
SRI. NELLY MONIS,
AGED ABOUT 75 YEARS,
BIRVU HOUSE,
HOSABETTU VILLAGE AND POST,
MANGALORE, D. K. DISTRICT.
...APPELLANT
Digitally (BY SRI. KISHOR B K, ADVOCATE)
signed by
CHAITHRA AND:
A
Location:
HIGH 1. SRI. ROBERT FERNANDES
COURT OF AGED ABOUT 77 YEARS,
KARNATAKA
S/O LATE MARIAN FERNANDES,
R/AT ANARATTA HOUSE,
MITHABAIL POST, PUTHIGE VILLAGE,
VIA MOODBIDRI, MANGALURU TALUK.
2. MRS. VICTORIA FERNANDES
AGED ABOUT 70 YEARS,
D/O LATE MARIAN FERNANDES,
R/AT ANARATTA HOUSE,
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RSA No. 1645 of 2022
MITHABAIL POST, PUTHIGE VILLAGE,
VIA MOODBIDRI, MANGALURU TALUK.
3. MR. MICHAEL FERNANDES
AGED ABOUT 68 YEARS,
S/O LATE MARIAN FERNANDES,
R/AT ANARATTA HOUSE,
MITHABAIL POST, PUTHIGE VILLAGE,
VIA MOODBIDRI, MANGALURU TALUK.
4. MR. CHARLES FERNANDES
AGED ABOUT 64 YEARS,
S/O LATE MARIAN FERNANDES,
R/AT YADADI, FERNANDES COMPOUND,
MARPALY VILLAGE, MOODBIDRI,
MANGALURU TALUK-574 227.
5. MRS. EMILYANA FERNANDES
AGED ABOUT 64 YEARS,
D/O LATE MARIAN FERNANDES,
R/AT ANARATTA HOUSE,
MITHABAIL POST, PUTHIGE VILLAGE,
VIA MOODBIDRI, MANGALURU TALUK.
6. MRS. LILLY D SILVA
AGED ABOUT 68 YEARS,
D/O LATE MARIAN FERNANDES,
R/AT ANARATTA HOUSE,
MITHABAIL POST, PUTHIGE VILLAGE,
VIA MOODBIDRI, MANGALURU TALUK.
7. MRS. JULIANA FERNANDES
AGED ABOUT 59 YEARS,
D/O LATE SYLVESTER A. CORDIERO,
W/O LATE RICHARD FERNANDES,
R/AT ROOM NO.7, CHAWL NO.1,
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RSA No. 1645 of 2022
KUNJ VIHAR SOCIETY, KRISHNANAGAR,
90 FEET ROAD, SAKINAKA,
MUMBAI-400 072.
8. MR. JEROME CORDIERO
AGED ABOUT 57 YEARS,
SON OF LATE SYLVESTER A. CORDIERO,
R/AT FLAT NO. 005, B WING,
SHEETAL STAR, NEAR MTNL,
SHEETAL NAGAR, MIRA ROAD (EAST),
THANE DISTRICT.
9. MRS. MARRY SERRAO
AGED ABOUT 57 YEARS,
D/O LATE SYLVESTER A. CORDIERO,
W/O MR. PASCAL SERRAO,
R/AT FLAT NO.B/205,
YARI D SOUZA NAGAR, BUILDING,
NO.3, 90 FEET ROAD, SAKINAKA,
MUMBAI-400 072.
10. MR. HAROLD R. CORDIERO
AGED ABOUT 55 YEARS,
S/O LATE SYLVESTER A. CORDIERO,
R/AT ROOM NO. 8, CHAWL NO.2,
SAUDHAGAR NIVAS,
SHREE KRISHNA NIVAS,
SAFED FOOL, SAKINAKA,
MUMBAI-400 072.
11. MRS. ALICE CORDIERO
AGED ABOUT 74 YEARS,
W/O LATE BAUTHIST CORDIERO,
R/AT MASTHIKATE HOUSE,
HOSABETTU HOUSE, THODAR POST,
VIA MOODBIDRI, MANGALURU TALUK.
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RSA No. 1645 of 2022
12. MR. SIMON CORDIERO
AGED ABOUT 54 YEARS,
S/O LATE BAUTHIST CORDIERO,
R/AT MASTHIKATE HOUSE,
HOSABETTU HOUSE, THODAR POST,
VIA MOODBIDRI, MANGALURU TALUK.
13. MR. STANY CORDIERO
AGED ABOUT 52 YEARS,
S/O LATE BAUTHIST CORDIERO,
R/AT MASTHIKATE HOUSE,
HOSABETTU HOUSE, THODAR POST,
VIA MOODBIDRI, MANGALURU TALUK.
14. MR. RONALD CORDIERO
AGED ABOUT 50 EYARS,
S/O LATE BAUTHIST CORDIERO,
R/AT MASTHIKATE HOUSE,
HOSABETTU HOUSE, THODAR POST,
VIA MOODBIDRI, MANGALURU TALUK.
15. MR. WILFRED CORDIERO
AGED ABOUT 48 YEARS,
S/O LATE BAUTHIST CORDIERO,
R/AT MASTHIKATE HOUSE,
HOSABETTU HOUSE, THODAR POST,
VIA MOODBIDRI, MANGALURU TALUK.
RESPONDENTS NO.1 TO 3 & 5 TO 15 ARE'
REPRESENTED BY THEIR GPA HOLDER,
RESPONDENT NO. 4.
16. MR. EVELYN CORDIERO
AGED ABOUT 75 YEARS,
W/O LATE JOCKIM CORDIERO,
R/AT MASTHIKATTE HOUSE,
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HOSABETTU HOUSE, THODAR POST,
VIA MOODBIDRI, MANGALURU TALUK.
17. MR. GEORGE CORDIERO
AGED ABOUT 55 YEARS,
W/O LATE JOCKIM CORDIERO,
R/AT MASTHIKATTE HOUSE,
HOSABETTU HOUSE,
THODAR POST, VIA MOODBIDRI,
MANGALURU TALUK.
18. MRS. HILDA CRASTA
AGED ABOUT 53 YEARS,
D/O LATE JOCKIM CORDIERO,
W/O MR. STANISLAUS CRASTA,
IMMANUEL COMPLEX,
STANY ELECTRICAL,
NEAR HDFC BANK, KADRI,
MANGALURU-575 002.
19. MR. JOHN OSWALD CORDIERO
AGED ABOUT 60 YEARS,
S/O LATE JOCKIM CORDIERO,
R/AT MASTHIKATE HOUSE,
HOSABETTU HOUSE,
THODAR POST, VIA MOODBIDRI,
MANGALURU TALUK.
...RESPONDENTS
THIS RSA IS FILED UNDER SECTION 100 OF CPC
AGAINST THE JUDGMENT AND DECREE DATED 14.09.2020
PASSED IN RA.No.10/2019 ON THE FILE OF THE II
ADDITIONAL DISTRICT AND SESSIONS JUDGE, D.K,
MANGALURU, ALLOWING THE APPEAL AND SETTING ASIDE
THE JUDGMENT AND DECREE DATED 19.01.2019 PASSED IN
OS No.245/2015 ON THE FILE OF THE III ADDITIONAL SENIOR
CIVIL JUDGE AND CJM, MANGALURU D.K. (ITINERARY AT
MOODABIDRI).
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RSA No. 1645 of 2022
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
JUDGMENT
Learned counsel for the appellant, on instructions,
submits that connected RSA.No.1363/2021 is already
dismissed on merits. Therefore, he submits that captioned
second appeal does not survive for consideration.
His submission is taken on record.
The appeal is dismissed as not pressed.
Sd/-
JUDGE
CA
