Smt. Doddawwa W/O Narayan Pujeri vs Shri Ramappa S/O Bhimappa Keri
2023 Latest Caselaw 9076 Kant

Karnataka High Court

Smt. Doddawwa W/O Narayan Pujeri vs Shri Ramappa S/O Bhimappa Keri on 1 December, 2023

Author: Hanchate Sanjeevkumar

Bench: Hanchate Sanjeevkumar

                                                             -1-
                                                                    NC: 2023:KHC-D:14041
                                                                      RFA No. 100144 of 2023




                                             IN THE HIGH COURT OF KARNATAKA,
                                                     DHARWAD BENCH

                                         DATED THIS THE 1ST DAY OF DECEMBER, 2023

                                                            BEFORE

                                      THE HON'BLE MR JUSTICE HANCHATE SANJEEVKUMAR

                                      REGULAR FIRST APPEAL NO.100144/2023(PAR/POS)

                                 BETWEEN:

                                 SMT. DODDAWWA
                                 W/O. NARAYAN PUJERI,
                                 AGE: 72 YEARS,
                                 OCC: HOUSEHOLD WORK,
                                 R/O: JUNNUR, TQ: MUDHOL,
                                 DISTRICT: BAGALKOT,
                                 PIN CODE: 587122.
                                                                                 ...APPELLANT
                                 (BY SRI VENKATESH M KHARVI, ADVOCATE)

                                 AND:

                                 1.   SHRI RAMAPPA
                                      S/O. BHIMAPPA KERI,
                                      AGE: 68 YEARS,
                                      OCC: AGRICULTURE,
                                      R/O: YADAWAD, TQ: MUDALAGI,
              Digitally signed
              by
                                      DISTRICT: BELAGAVI,
                                      PIN CODE: 591136.
VIJAYALAKSHMI VIJAYALAKSHMI
M KANKUPPI    M KANKUPPI
              Date: 2023.12.16
              12:44:07 +0530




                                 2.   SHRI VENKAPPA
                                      S/O. BHIMAPPA KERI,
                                      AGE: 76 YEARS,
                                      OCC: AGRICULTURE,
                                      R/O: YADAWAD, TQ: MUDALAGI,
                                      DISTRICT: BELAGAVI,
                                      PIN CODE: 591136.

                                 3.   SHRI RANGAPPA S/O. BHIMAPPA KERI,
                                      AGE: 74 YEARS, OCC: AGRICULTURE,
                                      R/O: YADAWAD, TQ: MUDALAGI,
                                      DISTRICT: BELAGAVI,
                                      PIN CODE: 591136.
                             -2-
                                   NC: 2023:KHC-D:14041
                                       RFA No. 100144 of 2023




4.   SHRI ARJUN S/O. BHIMAPPA KERI,
     AGE: 70 YEARS, OCC: AGRICULTURE
     R/O: YADAWAD, TQ: MUDALAGI,
     DIST: BELAGAVI,
     PIN CODE: 591136.

5.   SHRI LAXAMAPPA @ LAXMAN
     S/O. BHIMAPPA KERI,
     AGE: 66 YEARS, OCC: AGRICULTURE,
     R/O: YADAWAD, TQ: MUDALAGI
     DIST: BELAGAVI,
     PIN CODE: 591136.

6.   SHRI HANAMANTH
     S/O. VENKAPPA KERI,
     AGE: 42 YEARS,
     OCC: AGRICULTURE,
     R/O: YADAWAD, TQ: MUDALAGI,
     DISTRICT: BELAGAVI,
     PIN CODE: 591136.

7.   SHRI GURUNATH
     S/O. RANGAPPA KERI,
     AGE: 42 YEARS,
     OCC: AGRICULTURE,
     R/O: YADAWAD, TQ: MUDALAGI,
     DIST: BELAGAVI,
     PIN CODE: 591 136.

8.   SHRI SRINIVAS
     S/O. RANGAPPA KERI,
     AGE: 42 YEARS,
     OCC: AGRICULTURE,
     R/O: YADAWAD, TQ: MUDALAGI,
     DIST: BELAGAVI,
     PIN CODE: 591136.
                                               ...RESPONDENTS

      THIS RFA IS FILED UNDER SECTION 96 OF CPC., PRAYING TO
SET ASIDE THE JUDGMENT AND DECREE O.S.NO.518/2018 ON THE
FILE OF THE II ADDITIONAL SENIOR CIVIL JUDGE AND JMFC GOKAK
DATED 18.03.2020 AND ETC.,

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
                              -3-
                                   NC: 2023:KHC-D:14041
                                     RFA No. 100144 of 2023




                            ORDER

Learned counsel for the appellant has filed a memo

for withdrawal of appeal.

Memo is placed on record.

In view of the memo, appeal is dismissed as

withdrawn.

Sd/-

JUDGE

HMB

CT-ASC