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Smt. Nirmala W/O. Sadanand Jambagi vs Appanna S/O. Ganapatrao Jambagi
2023 Latest Caselaw 9052 Kant

Citation : 2023 Latest Caselaw 9052 Kant
Judgement Date : 1 December, 2023

Karnataka High Court

Smt. Nirmala W/O. Sadanand Jambagi vs Appanna S/O. Ganapatrao Jambagi on 1 December, 2023

Author: Hanchate Sanjeevkumar

Bench: Hanchate Sanjeevkumar

                                                               -1-
                                                                     NC: 2023:KHC-D:14040
                                                                       RFA No. 100167 of 2017




                                             IN THE HIGH COURT OF KARNATAKA,
                                                     DHARWAD BENCH

                                         DATED THIS THE 1ST DAY OF DECEMBER, 2023

                                                           BEFORE

                                      THE HON'BLE MR JUSTICE HANCHATE SANJEEVKUMAR

                                      REGULAR FIRST APPEAL NO.100167/2017(PAR/POS)

                                 BETWEEN:

                                 1.   SMT. NIRMALA
                                      W/O. SADANAND JAMBAGI,
                                      AGE: 68 YEARS,
                                      OCC: HOUSE HOLD WORKS,
                                      R/AT: A/143/2,
                                      OPPOSITE: JEEVAN BIMA NAGAR,
                                      POLICE STATION,
                                      BENGALURU- 560 075.

                                 2.   GIRISH
                                      S/O. SADANAND JAMBAGI,
                                      AGE: 36 YEARS,
                                      OCC: ADVOCATE,
                                      R/AT: A/143/2,
                                      OPPOSITE: JEEVAN BIMA NAGAR,
                                      POLICE STATION,
                                      BENGALURU- 560 075.
              Digitally signed
              by
              VIJAYALAKSHMI
VIJAYALAKSHMI M KANKUPPI
M KANKUPPI
              Date:
              2023.12.16
              12:44:17 +0530
                                 3.   SMT. GEETHA
                                      D/O. SADANAND JAMBAGI,
                                      W/O. GIRISH HANGANDI,
                                      AGE: 41 YEARS,
                                      OCC: HOUSEHOLD WORKS,
                                      R/AT: A/143/2,
                                      OPPOSITE: JEEVAN BIMA NAGAR,
                                      POLICE STATION,
                                      BENGALURU- 560 075.

                                 4.   SMT. SANGEETHA
                                      D/O. SADANAND JAMBAGI,
                                      W/O. AVINASH NAGARAJ,
                                      AGE: 38 YEARS,
                                      OCC: HOUSEHOLD WORKS,
                                 -2-
                                      NC: 2023:KHC-D:14040
                                        RFA No. 100167 of 2017




     R/AT: A/143/2,
     OPPOSITE: JEEVAN BIMA NAGAR,
     POLICE STATION,
     BENGALURU- 560 075.
                                                  ...APPELLANTS
(BY SRI S. B. HEBBALLI, ADVOCATE)

AND:

1.   APPANNA
     S/O. GANAPATRAO JAMBAGI,
     AGE: 58 YEARS,
     OCC: BUSINESS,
     R/AT: HOUSE NO. 9, WARD NO. 11,
     EXTENSION AREA,
     HOUSING COLONY,
     BAGALKOT-587101.

2.   SMT. LATA
     W/O. BASAVARAJ JAMBAGI,
     AGE: 53 YEARS,
     OCC: HOUSE HOLD WORKS,
     R/AT: C/O. S.M. MAVALLI,
     SIDDHAROODH BUILDING,
     2ND CROSS, JAYANAGARA,
     DHARWAD- 580 001.

3.   NITIN
     S/O. BASAVARAJ JAMBAGI,
     AGE: 33 YEARS,
     OCC: PRIVATE SERVICE,
     R/AT: C/O. S.M. MAVALLI,
     SIDDHAROODH BUILDING,
     2ND CROSS, JAYANAGARA,
     DHARWAD-580001.
                                                ...RESPONDENTS
(APPEAL DISMISSED AGAINST R1;
APPEAL DISMISSED AGAINST R2 AND R3)

      THIS RFA IS FILED UNDER SECTION 96 OF CPC 1908,
PRAYING TO SET ASIDE THE JUDGMENT AND DECREE DATED
05.11.2016 PASSED IN O.S.NO.93/2014 ON THE FILE PRINCIPAL
SENIOR CIVIL JUDGE AT BAGALKOT AND ETC.,

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
                             -3-
                                  NC: 2023:KHC-D:14040
                                    RFA No. 100167 of 2017




                          ORDER

The appellants have not taken out hand summons so

as to serve notice on respondent No.2 and respondent

No.3. Therefore, appeal stands dismissed against the

respondent Nos.2 and 3.

Since, the appeal is abated against the respondent

No.1, therefore, appeal is dismissed for non-prosecution.

Sd/-

JUDGE

HMB

CT-ASC

 
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