The Oriental Insurance Co Ltd vs Smt Nagamani R V
2023 Latest Caselaw 9026 Kant

Karnataka High Court

The Oriental Insurance Co Ltd vs Smt Nagamani R V on 1 December, 2023

Author: H.T. Narendra Prasad

Bench: H.T. Narendra Prasad

                                                -1-
                                                              NC: 2023:KHC:43371
                                                            MFA No. 1480 of 2019




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                          DATED THIS THE 1ST DAY OF DECEMBER, 2023

                                              BEFORE
                        THE HON'BLE MR JUSTICE H.T. NARENDRA PRASAD
                   MISCELLANEOUS FIRST APPEAL NO. 1480 OF 2019 (MV)
                   BETWEEN:

                   THE ORIENTAL INSURANCE CO LTD
                   REGIONAL OFFICE
                   LEO SHOPPING COMPLEX
                   44/45,5TH FLOOR, RESIDENCY ROAD
                   BANGALORE-560 025
                   REP BY ITS MANAGER
                                                                     ...APPELLANT
                   (BY SMT. HARINI SHIVANANDA.,ADVOCATE)

                   AND:

                   1.    SMT NAGAMANI R V
                         AGED ABOUT 27 YEARS
                         W/O SRI GURURAJ
                         R/O THURUKACHANAHALLI VILLAGE
                         MITTEMARI HOBLI, BAGEPALLI TALUK
                         CHIKKABALLAPUR DISTRICT-561 207.
Digitally signed
by
DHANALAKSHMI       2.    SRI SHRIRAMAPPA
MURTHY                   AGED ABOUT 65 YEARS
Location: High           S/O SRI CHINNAPPA
Court of
Karnataka                R/O THURUKACHANAHALLI VILLAGE
                         MITTEMARI HOBLI, BAGEPALLI TALUK
                         CHIKKABALLAPUR DISTRICT-561 207.

                   3.    SRI KRISHNAMURTHY
                         MAJOR
                         S/O SRI SUBBARAYAPPA
                         T.N.R.COMPLEX, KUMBARPET
                         BAGEPALLI TALUK
                         CHIKKABALLAPUR DISTRICT-561 207.
                               -2-
                                           NC: 2023:KHC:43371
                                         MFA No. 1480 of 2019




4.    SRI MURTHY
      AGED ABOUT 32 YEARS
      S/O SRI NARASIMHAPPA
      R/O KAMANAHALLI VILLAGE
      SHIDLAGHATTA TALUK
      CHIKKABALLAPUR DISTRICT-562 105
                                                ...RESPONDENTS
      THIS MFA IS FILED UNDER SECTION 173(1) OF MV ACT
AGAINST THE JUDGMENT AND AWARD DATED:16.11.2018 PASSED
IN MVC NO.983/2016 ON THE FILE OF THE II ADDITIONAL JUDGE &
XXVIII ACMM, COURT OF SMALL CAUSES, MACT,        BENGALURU
SCCH-13, AWARDING COMPENSATION OF RS.50,000/- WITH
INTEREST @ 6% P.A. FROM THE DATE OF PETITION TILL
REALIZATION.

     THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
                          JUDGMENT

The learned counsel for the appellant has filed a

memo dated 1.12.2023 stating that the appellant seeks

permission of this Court to withdraw the appeal.

The memo is placed on record.

Accordingly, the appeal is dismissed as withdrawn.

The amount in deposit is ordered to be transferred to

the Tribunal forthwith.

Sd/-

JUDGE DM