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The Manager Glenand Products vs M/S Square Projects Associates
2023 Latest Caselaw 11439 Kant

Citation : 2023 Latest Caselaw 11439 Kant
Judgement Date : 21 December, 2023

Karnataka High Court

The Manager Glenand Products vs M/S Square Projects Associates on 21 December, 2023

Author: P.S.Dinesh Kumar

Bench: P.S.Dinesh Kumar

                                                  -1-
                                                            NC: 2023:KHC:46795-DB
                                                                RFA No. 570 of 2022




                            IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                              DATED THIS THE 21ST DAY OF DECEMBER, 2023

                                                PRESENT

                               THE HON'BLE MR JUSTICE P.S.DINESH KUMAR

                                                  AND

                           THE HON'BLE MR JUSTICE T.G. SHIVASHANKARE GOWDA

                            REGULAR FIRST APPEAL NO. 570 OF 2022 (RES)


                      BETWEEN:

                      1.     THE MANAGER
                             GLENAND PRODUCTS
                             NO.105, "ANDREW BUILDING"
                             M.G.ROAD, BENGALURU-560 001
                             REPRESENTED BY ITS PARTNERS
                             MR. ALTAF JAAN

                      2.     MR. SIRAJUDDIN
                             S/O LATE GULAM DASTAGIR KHAN
                             AGED ABOUT 92 YEARS
                             RESIDING AT NO.20
                             REST HOUSE ROAD
                             BENGALURU-560 005

                      3.     MR. J. ALTAF SAIT
Digitally signed by          S/O MR. JAN MOHAMMED SAIT
YASHODHA N                   AGED ABOUT 78 YEARS
Location: HIGH               RESIDENT OF NO.27
COURT OF                     SPENCER ROAD
KARNATAKA
                             BENGALURU-560 005                       ...APPELLANTS

                      (BY SHRI. PATIL BHARATI TAMMANAGOUDA, ADVOCATE)

                      AND:

                      M/S. SQUARE PROJECTS ASSOCIATES
                      A PARTNERSHIP FIRM HAVING ITS
                      REGISTERED OFFICE AT 3-6-100-1
                      WEST MARADAPALLY
                      SECUNDRABAD-500 003
                      ANDHRA PRADESH
                               -2-
                                          NC: 2023:KHC:46795-DB
                                              RFA No. 570 of 2022




REPRESENTED BY ITS
MANAGING PARTNER
M. RAVINDER
THROUGH HIS GENERAL POWER
OF ATTORNEY HOLDER
MR. L. MANJUNATH
MAJOR                                            ...RESPONDENT

(BY SHRI. H.S. SACHIDANAND, ADVOCATE)

       THIS RFA IS FILED UNDER SECTION 96 R/W ORDER 41
RULE 1 OF CPC AGAINST THE JUDGMENT AND DECREE DATED
03.04.2021 PASSED IN OS No.15752/2006 ON THE FILE OF THE IV
ADDITIONAL CITY CIVIL AND SESSIONS JUDGE, MAYOHALL UNIT,
CITY CIVIL COURT, BENGALURU (CCH-21) PARTLY DECREEING THE
SUIT FOR EVICTION AND DAMAGES.

       THIS   RFA,   COMING    ON   FOR    ORDERS,    THIS   DAY,
P.S.DINESH KUMAR, J., DELIVERED THE FOLLOWING:


                          JUDGMENT

Learned advocates on both sides submit that

the matter has been settled on 08.07.2023 before

the Lok Adalat. Learned advocate for the appellant

has filed a memo to that effect and the same be

kept in record.

2. In the circumstance, nothing further survives in

this appeal and accordingly, this appeal stands

disposed of.

NC: 2023:KHC:46795-DB

3. Registry shall refund court fee in accordance

with law.

4. In view of disposal of this appeal, pending

interlocutory applications, if any, do not survive for

consideration and they stand disposed of.

No costs.

Sd/-

JUDGE

Sd/-

JUDGE

AV

 
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