Mr. Deepak S. Kakkad vs M/S Virtue Life Sciences Pvt Ltd
2023 Latest Caselaw 11417 Kant

Karnataka High Court

Mr. Deepak S. Kakkad vs M/S Virtue Life Sciences Pvt Ltd on 21 December, 2023

                                                -1-
                                                              NC: 2023:KHC:46746
                                                        CRL.A No. 1027 of 2015




                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                          DATED THIS THE 21ST DAY OF DECEMBER, 2023

                                             BEFORE
                            THE HON'BLE MR JUSTICE G BASAVARAJA
                              CRIMINAL APPEAL NO. 1027 OF 2015
                   BETWEEN:
                   MR. DEEPAK S. KAKKAD
                   S/O SURESH CHAND G KAKKAD
                   AGED ABOUT 42 YEARS
                   R/ATNO.134 S-2
                   RAJYOG APPARTMENT,
                   1ST CROSS CENTRAL EXCISE LAYOUT
                   VIJAYANAGAR, BANGALORE 40
                                                                    ...APPELLANT
                   (BY SRI. DHARMAPAL.,ADVOCATE)

                   AND:
                   1.    M/S VIRTUE LIFE SCIENCES PVT. LTD.,
                         NO.751, 8TH CROSS, 5TH MAIN,
                         M.C. LAYOUT, VIJAYANAGAR,
                         BANGALORE - 40,
                         REPRESENTED BY ITS MANAGING DIRECTOR,
Digitally signed         MR. SRIDHAR D,
by SANDHYA S
Location: High     2.    MR. SRIDHAR D,
Court of
Karnataka                S/O MR. DORAIRAJ,
                         AGED 39 YEARS,
                         MANAGING DIRECTOR,
                         M/S VIRTUE LIFE SCIENCE PVT. LTD.,
                         NO.751, 8TH CROSS, 5TH MAIN,
                         M.C. LAYOUT, VIJAYNAGAR,
                         BANGALORE - 40.

                   3.    MRS. S. HEMAMALINI,
                         W/O MR. SRIDHAR D,
                         AGED 39 YEARS,
                         MANAGING DIRECTOR,
                                -2-
                                              NC: 2023:KHC:46746
                                        CRL.A No. 1027 of 2015




    M/S VIRTUE LIFE SCIENCE PVT LTD.,
    NO.751, 8TH CROSS, 5TH MAIN,
    M.C. LAYOUT, VIJAYNAGAR,
    BANGALORE - 40.
                                                   ...RESPONDENTS

(BY SRI. B.S. MANJUNATH, ADVOCATE FOR R2 AND R3)

     THIS CRL.A IS FILED U/S.378(4) OF CR.P.C PRAYING TO
SET ASIDE THE JUDGMENT AND ORDER DATED 16.07.2015
PASSED    BY   THE    XXII   A.C.M.M.,   BANGALORE    IN
C.C.NO.28511/2014-ACQUITTING THE RESPONDENT/ACCUSED
FOR THE OFFENCE P/U/S 138 OF N.I. ACT.

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
                            JUDGMENT

Both counsels are present.

2. Learned counsel for the appellant has filed a memo,

stating that matter has been settled between the parties and

intends to withdraw the appeal.

In view of the memo, appeal is dismissed as

withdrawn.

Sd/-

JUDGE

PK CT: BHK