Sri Ramanna (Since Deceased By Lrs) vs Sri Thimmaiah
2023 Latest Caselaw 11290 Kant

Karnataka High Court

Sri Ramanna (Since Deceased By Lrs) vs Sri Thimmaiah on 20 December, 2023

Author: V Srishananda

Bench: V Srishananda

                                          -1-
                                                     NC: 2023:KHC:46625
                                                    RFA No. 985 of 2012




              IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                    DATED THIS THE 20TH DAY OF DECEMBER, 2023

                                       BEFORE
                     THE HON'BLE MR JUSTICE V SRISHANANDA
                   REGULAR FIRST APPEAL NO. 985 OF 2012 (PAR)


              BETWEEN:

              1.     SRI RAMANNA
                     (SINCE DECEASED BY LRS)

              (a) SMT JAYAMMA
                  W/O LATE RAMANNA
                  AGED 37 YEARS,

              (b) BHAGYALAKSHMI
                  D/O LATE RAMANNA
                  AGED ABOUT 16 YEARS,
Digitally
signed by R   (c)    CHOODAMANI
MANJUNATHA
Location:            D/O LATE RAMANNA
HIGH COURT           AGED ABOUT 14 YEARS,
OF
KARNATAKA            LRS (b) & (c) ARE MINORS &
                     R/BY THEIR MOTHER &
                     NATURAL GUARDIAN SMT.JAYAMMA
                     ALL ARE R/A NAGADEVANAHALLI,
                     KENGERI HOBLI,
                     BANGALORE SOUTH TALUK &
                     BANGALORE URBAN DISTRICT-60.
                           -2-
                                      NC: 2023:KHC:46625
                                     RFA No. 985 of 2012




2.   SRI PUTTARAJU
     S/O THIMMAIAH
     AGED ABOUT 28 YEARS,
     R/A NAGADEVANAHALLI,
     KENGERI HOBLI,
     BANGALORE SOUTH TALUK &
     BANGALORE URBAN DISTRICT-60.
                                           ...APPELLANTS
(BY SRI. A R HOLLA., ADVOCATE (ABSENT))

AND:

1.   SRI THIMMAIAH
     S/O LATE YELIAPPA
     AGED 73 YEARS,

2.   SMT VENKATAMMA
     W/O LINGAPPA
     AGED 29 YEARS,
     BOTH ARE R/A NAGADEVANAHALLI,
     KENGERI HOBLI,
     BANGALORE SOUTH TALUK-60.

3.   SMT JAYALAKSHMAMMA
     D/O LATE VENKATARAMAIAH

4.   SMT VENKATAMMA
     W/O LATE VENKATARAMAIAH
     AGED 74 YEARS,

5.   SMT VENKATALAKSMAMMA
     D/O LATE VENKATARAMAIAH

6.   SRI GOVINDAPPA
     S/O LATE PUTTAIAH
                             -3-
                                        NC: 2023:KHC:46625
                                      RFA No. 985 of 2012




7.   SMT RENUKA
     W/O K VENKATASWAMY

8.   SRI VENKATASWAMY
     S/O LATE VENKATARAMAIAH

     R NO. 3 TO 8 ARE R/A
     MARIYAPPANAPALYA,
     NEAR BANGALORE UNIVERSITY
     BANGALORE-56.
                                           ...RESPONDENTS

(BY SRI. K NAGALINGAPPA., ADVOCATE FOR R1.
    R2, R4 TO R6 NOTICE H/S
    R3 DECEASED, R3(A-B) SERVED, R7 & R8 SERVED)

      THIS RFA IS FILED U/S.96, R/W, O-XLI, RULE-1 OF CPC,

AGAINST THE JUDGMENT AND DECREE DATED 05.04.2012

PASSED IN O.S.2057/2003 ON THE FILE OF THE       III-ADDL.

CITY CIVIL JUDGE, BANGALORE, DISMISSING THE SUIT FOR

PARTITION POSSESSION AND ETC.,


      THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE

COURT MADE THE FOLLOWING:
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                                             NC: 2023:KHC:46625
                                            RFA No. 985 of 2012




                            ORDER

Case called twice. None present on behalf of the

appellant. Cause title not amended. amended cause title is

also not filed. Cost imposed by this court is also not paid.

Accordingly, appeal stands dismissed for non prosecution.

Sd/-

JUDGE

MR