Smt. Suguna vs Smt. Paniya Poojarthi
2023 Latest Caselaw 11287 Kant

Karnataka High Court

Smt. Suguna vs Smt. Paniya Poojarthi on 20 December, 2023

                                         -1-
                                                      NC: 2023:KHC:46682
                                                      RSA No. 86 of 2021




                  IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                    DATED THIS THE 20TH DAY OF DECEMBER, 2023

                                      BEFORE
             THE HON'BLE MR JUSTICE SACHIN SHANKAR MAGADUM
                   REGULAR SECOND APPEAL NO. 86 OF 2021 (PAR)
             BETWEEN:

             1.    SMT. SUGUNA
                   AGED ABOUT 39 YEARS

             2.    MRS SHANTHA
                   AGED ABOUT 35 YEARS

             3.    MR SATHISH
                   AGED ABOUT 30 YEARS

             4.    MR DINESH
                   AGED ABOUT 28 YEARS

                   NOS.1 TO 4 ARE CHILDREN OF PADDU
Digitally          POOJARTHI
signed by
CHAITHRA A
Location:    5.    MISS MALATHI
HIGH               AGED ABOUT 30 YEARS
COURT OF
KARNATAKA    6.    MR MAHESH
                   AGED ABOUT 28 YEARS

                   NOS.5 AND 6 ARE CHILDREN OF NO.1
                   SMT.SUGUNA.

             7.    PRADEEP
                   AGED ABOUT 26 YEARS
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                                               NC: 2023:KHC:46682
                                               RSA No. 86 of 2021




8.    DHANUSH
      AGED 17 YEARS
      MINOR REPRESENTED BY MOTHER APPELLANT NO.2
      MRS. SHANTHA

      ALL ARE RESIDING AT MAGODUBETTU OF
      GUNDAMI VILLAGE
      SASTHANA POST, UDUPI TALUK-576101.
                                                    ...APPELLANTS
(BY    SRI.   K   SHRIHARI    AND     SMT.NEERAJA      KARANTH,
ADVOCATES)

AND:

1.    SMT. PANIYA POOJARTHI
      AGED ABOUT 73 YEARS

2.    G VINODA
      AGED ABOUT 38 YEARS

3.    G YASHODHA
      AGED ABOUT 36 YEARS

4.    G KUSUMA
      AGED ABOUT 33 YEARS

5.    G DINESH
      AGED ABOUT 33 YEARS

      NO.2 TO 5 ARE CHILDREN OF JOGI POOJARY,
      R/A GUNDAMI VILLAGE,
      SASTHANA POST, UDUPI TALUK-576101
                                          ...RESPONDENTS
(BY    SRI.   CHANDRANATH     ARIGA    K   &    SRI.PRASANNA.K,
ADVOCATES FOR C/R1 TO 5)
                             -3-
                                        NC: 2023:KHC:46682
                                        RSA No. 86 of 2021




     THIS RSA IS FILED UNDER SECTION 100 OF CPC,
AGAINST THE JUDGMENT AND DECREE DATED 04.12.2020
PASSED IN RA.NO.94/2013 ON THE FILE OF THE ADDL.
DISTRICT   AND SESSIONS JUDGE, UDUPI (SITTING AT
KUNDAPURA), KUNDAPURA, DISMISSING THE APPEAL AND
CONFIRMING AND UPHELDING THE JUDGMENT AND DECREE
DATED 29.10.2011 PASSED IN O.S.NO.33/2000 ON THE FILE
OF THE SENIOR CIVIL JUDGE, KUNDAPURA.

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
                         JUDGMENT

A memo dated 16.12.2023 is filed requesting this

Court to dismiss the appeal as not pressed.

Memo is taken on record.

The appeal is dismissed as withdrawn.

Sd/-

JUDGE

CA