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Smt Siddagangamma Alias Gangamma vs Sri M L Ashok
2023 Latest Caselaw 11085 Kant

Citation : 2023 Latest Caselaw 11085 Kant
Judgement Date : 19 December, 2023

Karnataka High Court

Smt Siddagangamma Alias Gangamma vs Sri M L Ashok on 19 December, 2023

                                                -1-
                                                            NC: 2023:KHC:46412
                                                          MFA No. 3066 of 2016




                    IN THE HIGH COURT OF KARNATAKA AT BENGALURU
                         DATED THIS THE 19TH DAY OF DECEMBER, 2023
                                            BEFORE

                        THE HON'BLE DR. JUSTICE CHILLAKUR SUMALATHA

                   MISCELLANEOUS FIRST APPEAL NO. 3066 OF 2016 (MV-DM)

                   BETWEEN:

                   1.    SMT SIDDAGANGAMMA @ GANGAMMA
                         D/O LATE. KALAMMA,
                         AGED ABOUT 55 YEARS,
                         R/A JAFAR MOHIDDIN COMPOUND,
                         UPPARAHALLI GATE, S S PURAM,
                         TUMKUR-572 101.

                   2.    SMT MAHADEVAMMA
                         D/O LATE. KALAMMA,
                         AGED ABOUT 40 YEARS,
                         R/A PUMP HOUSE ROAD,
                         BANASHANKARI,
                         TUMKUR-572 101.

                                                               ...APPELLANTS
                   (BY SRI.SARAVANA.S., ADVOCATE)
Digitally signed
by VINUTHA B S     AND:
Location: HIGH
COURT OF
KARNATAKA
                   1.    SRI M.L. ASHOK
                         S/O LAKSHMAMMA,
                         AGED ABOUT 23 YEARS,
                         WORKIGN AS AKSHYANA SHOW ROOM,
                         SIRA ROAD, TUMKUR,
                         R/A MARENAHALLI,
                         TUMKUR TALUK, TUMKUR-572 101.

                   2.    UNITED INDIA INSURANCE CO. Ltd
                         JAYADEVA COMPLEX,
                         B H ROAD, TUMKUR-572 101.
                              -2-
                                          NC: 2023:KHC:46412
                                       MFA No. 3066 of 2016




3.   CHANDRASHEKAR
     S/O LATE KALAMMA,
     AGED ABOUT 49 YEARS,
     R/O NEAR LINGU DEVASTANA,
     UPPARAHALLI, TUMKUR-572 101.

4.   K RAGHAVENDRA RAO
     S/O SV KRISHNAMURTHY,
     AGED MAJOR, DOOR NO 11,
     PARK ROAD, S.S PURAM,
     TUMAKUR-572 101.

                                           ...RESPONDENTS
(BY SRI.H.M.BHANU, ADVOCATE FOR R1,
SRI. ARUN PONNAPPA ADVOCATE FOR R2
SRI. S. RAJENDRA., ADVOCATE FOR R3)

     THIS MFA IS FILED U/S 173(1) OF MV ACT AGAINST
THE JUDGMENT AND AWARD DATED: 20.1.2016 PASSED IN
MVC NO.1382/2006 ON THE FILE OF THE VI ADDITIONAL
DISTRICT JUDGE AND AMACT, TUMKUR, DISMISSING THE
CLAIM PETITION FOR COMPENSATION.

     THIS APPEAL, COMING ON FOR DISMISSAL, THIS DAY,
THE COURT DELIVERED THE FOLLOWING:

                        JUDGMENT

No representation on appellants' side on call.

2. On 11.12.2023, the learned counsel for the

appellants submitted that the appellants are not evincing

interest in the appeal. However, to give fair opportunity,

time was granted. However, even on this day, there is

NC: 2023:KHC:46412

no representation. Hence, the appeal stands dismissed

without costs for non-prosecution.

Sd/-

JUDGE

PSJ

 
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