Sri Kempegowda vs Kadarappa
2023 Latest Caselaw 11083 Kant

Karnataka High Court

Sri Kempegowda vs Kadarappa on 19 December, 2023

                                              -1-
                                                           NC: 2023:KHC:46410
                                                         MFA No. 2585 of 2016




                    IN THE HIGH COURT OF KARNATAKA AT BENGALURU
                         DATED THIS THE 19TH DAY OF DECEMBER, 2023
                                           BEFORE

                        THE HON'BLE DR. JUSTICE CHILLAKUR SUMALATHA

                    MISCELLANEOUS FIRST APPEAL NO. 2585 OF 2016 (MV-I)

                   BETWEEN:

                   SRI KEMPEGOWDA
                   S/O SOMBEGOWDA,
                   A/A 37 YEARS,
                   R/O KUNIGAL TOWN,
                   KUNIGAL TALUK.

                                                              ...APPELLANT
                   (BY SRI. NARENDRA V., ADVOCATE)
                   AND:

                   1.     KADARAPPA S/O LATE GANGAIAH,
                          A/A 48 YEARS,
                          DEAD BY HIS LR'S

                   1(a) RAMAKRISHNA
                        S/O LATE. KADARAPPA,
Digitally signed
by VINUTHA B S          A/A 54 YEARS,
Location: HIGH
COURT OF                R/O VARTHUR, TAVAREKERE POST,
KARNATAKA
                        MAGADI TALUK,
                        BENGALURU SOUTH - 562 130.
                        (OWNER OF THE VEHICLE BEARING
                        REGN NO. KA-02-D-6904)

                   2.     THE ORIENTAL INSURANCE CO LTD.,
                          OFFICE CODE 41701, BO-7-PEENYA,
                          NO.20, 1ST FLOOR, 100 FEET ROAD,
                          JALAHALLI CROSS, BENGALURU - 560 057,
                          (POLICY NO. 421701/31/2008/2881, VALID FROM
                          11.05.2007 TO 10.05.2008)
                                -2-
                                          NC: 2023:KHC:46410
                                        MFA No. 2585 of 2016




3.   MANJUNATH
     S/O SHIVALINGAIAH,
     A/A 42 YEARS,
     KUNIGAL TOWN, KUNIGAL - 572 130 NOW R/O NO.
     102, RAVUGODLU, UTTARAHALLI HOBLI,
     BENGALURU SOUTH TALUK,
     BENGALURU - 560 082.

4.   THE NEW INDIA ASSURANCE CO LTD
     OFFICE CODE NO. 670100, NO. 40, LAKSHMI
     COMPLEX, OPP TO VANI VILAKS HOSPITAL,
     K.R.ROAD, FORT, BENGALURU - 670 201.
     (POLICY NO. 670100/81/06/000011501, VALID
     FROM 21.12.2006 TO 20.12.2007)

                                            ...RESPONDENTS

(BY R1 SERVED
SRI. Y P VENKATAPATHI., ADVOCATE FOR R2 & R4
SRI. D. JAYARAMAIAH., ADVOCATE FOR R3)

     THIS MFA IS FILED U/S 173(1) OF MV ACT AGAINST
THE JUDGMENT AND AWARD DATED: 21.01.2016 PASSED IN
MVC NO.115/2008 ON THE FILE OF THE SENIOR CIVIL JUDGE
& MACT-XV, KUNIGAL, PARTLY ALLOWING THE CLAIM
PETITION FOR COMPENSATION AND SEEKING ENHANCEMENT
OF COMPENSATION.

     THIS APPEAL, COMING ON FOR DISMISSAL, THIS DAY,
THE COURT DELIVERED THE FOLLOWING:


                         JUDGMENT

No representation on appellant's side on call.

2. There was no representation even on

24.11.2023 and 06.12.2023. Though the matter is listed

NC: 2023:KHC:46410

under the caption for 'Dismissal' yet there is no

representation. Hence, the appeal stands dismissed

without costs for non-prosecution.

Sd/-

JUDGE

PSJ