Karnataka High Court
Sri G K Venkatesh @ Venkateshwara vs M/S Coramandal Beach Properties(P) Ltd on 19 December, 2023
Author: V Srishananda
Bench: V Srishananda
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NC: 2023:KHC:46471
RFA No. 1510 of 2015
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 19TH DAY OF DECEMBER, 2023
BEFORE
THE HON'BLE MR JUSTICE V SRISHANANDA
REGULAR FIRST APPEAL No.1510 OF 2015 (DEC/INJ)
BETWEEN:
1. SRI G K VENKATESH
@ VENKATESHWARA @ CHAMANNA
SINCE DECEASED BY HIS LRS,
SMT. V. BALANAGAMMA,
W/O. LATE. SRI. G.K. VENKATESH,
AGED BOUT 65 YEARS,
2. SRI. G.C. RAMESH
S/O. LATE. SRI. G.K. VENKATESH,
AGED ABOUT 41 YEARS,
3. SRI. G.C. BALAKRISHNA
S/O. LATE. SRI. G.K. VENKATESH,
AGED ABOUT 45 YEARS,
Digitally 4. SRI. G.C. LAXMANA
signed by R
MANJUNATHA S/O. LATE. SRI. G.K. VENKATESH,
Location: AGED ABOUT 39 YEARS,
HIGH COURT
OF
KARNATAKA
5. SRI. G.C. THANGARAJ
S/O. LATE. SRI. G.K. VENKATESH,
AGED ABOUT 37 YEARS,
6. SRI. G.C. GAJALAKSHMI
D/O. LATE. SRI. G.K. VENKATESH,
AGED ABOUT 36 YEARS,
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RFA No. 1510 of 2015
7. SRI. G.C. VASANTHI
D/O. LATE. SRI. G.K. VENKATESH,
AGED ABOUT 33 YEARS,
8. KUMAR G.C. JAYANTI
D/O. LATE. SRI. G.K. VENKATESH,
AGED ABOUT 31 YEARS,
9. KUMARI G.C.VIJAYALAXMI
D/O. LATE.SRI. G.K. VENKATESH,
AGED ABOUT 29 YEARS,
10. KUMAR G.C.KAVITHA
D/O. LATE. SRI. G.K. VENKATESH,
AGED ABOUT 22 YEARS,
ALL ARE R/AT GOWLI STREET,
MADIKERI,
KODAGU DISTRICT 571201
...APPELLANTS
(BY SRI. K.M.SOMASHEKARA., ADVOCATE (ABSENT))
AND:
1. M/S CORAMANDAL BEACH
PROPERTIES(P) LTD
I-B, RANGAPRASAD APARTMENTS,
9, BINNY ROAD, POES GARDEN,
CHENNAI 600006
2. PRASAD RANJAN
S/O SRI. G.V. RANJAN
AGED 46 YEARS,
MANAGING DIRECTOR
COROMANDAL BEACH PROPERTIES (P) LTD
I-B, RANGAPRASAD APARTMENTS,
9, BINNY ROAD, POES GARDEN,
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NC: 2023:KHC:46471
RFA No. 1510 of 2015
CHENNAI 600006
3. THE STATE OF KARNATAKA
BY THE CHIEF SECRETARY,
GOVT. OF KARNATAKA,
M.S. BUILDING,
BENGALURU 560001
4. THE EXECUTIVE ENGINEER
CHAMUNDESHWARI ELECTRICAL
SUPPLY COMPANY,
DIVISION OFFICE, NEAR SUDARSHAN CIRCLE,
MADIKERI, KODAGU DIST 571201
5. THE ASSISTANT EXECUTIVE ENGINER
CHAMUNDESHWARI ELECTRICAL
SUPPLY COMPANY, O AND M / SUB DIVINSION
OFFICE, NEAR TOWN HALL,
MADIKERI, KODAGU DIST 571201
6. THE DEPUTY ELECTRICAL INSPECTOR
CHAMUNDESHWARI ELECTRICAL
SUPPLY COMPANY, HOLLA COMPLEX,
NEAR TOWN HALL, MADIKERI,
KODAGU DIST 571201
...RESPONDENTS
(BY R1 & R2 APPEAL DISMISSED V/O DT.12/12/2023
SRI.T.P. MALIPATIL, AGA FOR R3
SRI. LAXMIKANTH K.B., ADVOCATE FOR R4 & R5
R6 SERVED)
THIS RFA IS FILED UNDER SECTION 96 OF CPC,
AGAINST THE JUDGMENT AND DECREE DATED 02.06.2015
PASSED IN O.S.No.95/2009 ON THE FILE OF THE SENIOR
CIVIL JUDGE, MADIKERI, DISMISSING THE SUIT FOR
DECLARATION, INJUNCTION AND FOR DAMAGES AND ETC.,
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RFA No. 1510 of 2015
THIS APPEAL, COMING ON FOR ADMISSION THIS DAY,
THE COURT MADE THE FOLLOWING:
ORDER
In the morning session, adjournment was prayed by the
junior colleague of Sri K.M.Somashekara, learned counsel for
the appellants. Matter was passed over taking note of the fact
that the appeal is of the year 2015 and is not yet admitted.
Suit of the plaintiffs which was filed in the year 2009 came to
be dismissed by the Order dated 02.06.2015. More than eight
years have elapsed and the appeal is not yet admitted.
Taking note of the same, appeal is dismissed for non
prosecution.
Sd/-
JUDGE
kcm
