Sri K Ramakrishna vs Smt Rani Barui
2023 Latest Caselaw 10903 Kant

Karnataka High Court

Sri K Ramakrishna vs Smt Rani Barui on 18 December, 2023

Author: S.R.Krishna Kumar

Bench: S.R.Krishna Kumar

                                           -1-
                                                    NC: 2023:KHC:46194
                                                  RFA No. 1849 of 2023




                  IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                    DATED THIS THE 18TH DAY OF DECEMBER, 2023

                                      BEFORE
                    THE HON'BLE MR JUSTICE S.R.KRISHNA KUMAR
                    REGULAR FIRST APPEAL NO. 1849 OF 2023 (INJ)
             BETWEEN:
             SRI K RAMAKRISHNA
             SON OF LATE KUPPASWAMY,
             AGED ABOUT 53 YEARS,
             RESIDING AT CHIKKABASAVANAPURA,
             VILLAGE, K.R. PURAM HOBLI,
             VIRGONAGAR POST,
             BENGALURU-560 049.
                                                          ...APPELLANT
             (BY SRI. VINAY G.,ADVOCATE)
             AND:
             1.   SMT RANI BARUI
                  WIFE OF SRI.ASIT KUMAR BARUL,
                  AGED ABOUT 46 YEARS,
                  RESIDING AT NO. 14
                  NEHRU STREET, 1ST MAIN ROAD,
                  UDAYANAGAR, DOORAVANINAGAR POST,
Digitally         BANGALORE-560 016.
signed by
VANDANA S
             2.   SMT. M. NARAYANAMMA
Location:
HIGH COURT        WIFE OF LATE G.HANUMANTAHPPA,
OF                AGED ABOUT 68 YEARS,
KARNATAKA
                  AGRICULTURIST,

             3.   SRI.B.H. SHIVANANDA
                  SON OF LATE G. HANUMANTAHPPA,
                  AGED ABOUT 56 YEARS,
                  AGRICULTURIST,

                  2 & 3 ARE RESIDING AT
                  NO. 124, CHIKKABASAVANAPURA,
                  VILLAGE, K.R PURAM HOBLI,
                  BENGALURU EAST TALUK,
                  BENGALURU-560 036.
                                -2-
                                             NC: 2023:KHC:46194
                                          RFA No. 1849 of 2023




4.   SRI. C. RAMAKRISHNA
     SON OF LATE CHINNAPPA,
     AGED ABOUT 61 YEARS,
     RESIDING AT NO. 104
     5TH CROSS, 2ND STAGE,
     INDIRANAGAR,
     BENGALURU-560 038.
                                                  ...RESPONDENTS

      THIS RFA IS FILED UNDER SEC.96 R/W ORDER 41 RULE 1 OF
CPC., AGAINST THE JUDGMENT AND DECREE DATED: 18.07.2023
PASSED IN OS NO.3210/2015 ON THE FILE OF XXII ADDITIONAL
CITY CIVIL AND SESSIONS JUDGE, BANGALORE CITY.,
DISMISSING THE SUIT FOR INJUNCTION AND DECLARATION.

    THIS APPEAL, COMING ON FOR ADMISSION, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                           JUDGMENT

Learned counsel for the appellant files a memo seeking

to withdraw the appeal as not pressed.

2. The said memo is placed on record.

3. Accordingly, the appeal is dismissed as not pressed.

Sd/-

JUDGE

DHA